High Courts24 Mar 2015
Kanchan Kumar Arun Thool Vs State of Goa and Others
Bombay High Court · (2015) 6 ALLMR 733
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 948 of 3,665
High Courts24 Mar 2015Dismissed
Swarupchand Vs State of Maharashtra
Bombay High Court · (2015) 2 BomCR(Cri) 577
Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 326
High Courts24 Mar 2015
Tushar Jivram Chauhan and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 350 : (2015) 4 ALLMR 223 : (2015) 3 BomCR 623 : (2015) 4 MhLj 867
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 10, 11, 11(1), 11(3), 4
High Courts24 Mar 2015Disposed off
Marcelina Antao Vs State of Goa and Others
Bombay High Court · (2015) ALLMR(Cri) 3609
Penal Code, 1860 (IPC) - Section 34, 427, 448
High Courts24 Mar 2015
Jayantilal Khandwala and Sons Pvt. Ltd. Vs Iffat Ahmedi and Others
Bombay High Court · (2015) 03 BOM CK 0142
Arbitration and Conciliation Act, 1996 - Section 33, 34Contract Act, 1872 - Section 62
High Courts24 Mar 2015Partly Allowed
Punj Lloyd Ltd. Vs Hindustan Petroleum Corporation Ltd.
Bombay High Court · (2015) 03 BOM CK 0135
Arbitration Act, 1940 - Section 30, 33, 34Arbitration and Conciliation Act, 1996 - Section 33, 34, 73, 74Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4
High Courts24 Mar 2015Allowed
Peter Vs State and Others
Bombay High Court · (2015) 03 BOM CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 258, 397, 482Penal Code, 1860 (IPC) - Section 280, 304-A, 336, 338
High Courts24 Mar 2015
Commissioner of Income-Tax (LTU) Vs Tata Consultancy Services Ltd.
Bombay High Court · (2015) 374 ITR 112
High Courts23 Mar 2015
Director of Income Tax (Exemptions) Vs Shri Vile Parle Kelavani Mandal
Bombay High Court · (2015) 378 ITR 593
Income Tax Act, 1961 - Section 11
High Courts23 Mar 2015
New Drug & Chemical Co. Vs Union of India
Bombay High Court · (2015) 325 ELT 313
Central Excises and Salt Act, 1944 - Section 37CCustoms Act, 1962 - Section 153
High Courts23 Mar 2015Disposed Off
Ambaal Holdings and Others Vs Pyramid Finance Private Limited
Bombay High Court · (2015) ALLMR(Cri) 3666 : (2016) 1 BC 67
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Mar 2015
Bright Outdoor Media Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 323 ELT 319
High Courts23 Mar 2015
Commr. of C. Ex., Customs and S.T. Vs Firomenich Aromatics (India) Pvt. Ltd.
Bombay High Court · (2015) 322 ELT 68
Customs Act, 1962 - Section 117, 28, 61
High Courts23 Mar 2015Dismissed
State of Maharashtra and Others Vs Anita
Bombay High Court · (2015) 03 BOM CK 0343
Administrative Tribunals Act, 1985 - Section 19Constitution of India, 1950 - Article 14, 226
High Courts23 Mar 2015Dismissed
Kavita Sandip Tandel Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2760
Forest Act, 1927 - Section 26, 61
High Courts23 Mar 2015
Techniplex and Others Vs Central Board of Direct Taxes and Others
Bombay High Court · (2015) 277 CTR 114 : (2015) 374 ITR 722
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 80IA, 80-IA, 80-IA(4), 80-IA(4)(iii), 80-IA[4)Maharashtra Regional and Town Planning Act, 1966 - Section 22, 44
High Courts23 Mar 2015
Director of Income Tax Vs Women''s India Trust
Bombay High Court · (2015) 277 CTR 180 : (2015) 379 ITR 506 : (2015) 233 TAXMAN 196
Income Tax Act, 1961 - Section 12AA, 2(15)
High Courts23 Mar 2015
Raju Laxman Pardhe Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2196
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts23 Mar 2015Dismissed
State of Maharashtra Vs Murlidhar Sitaram Datar
Bombay High Court · (2015) ALLMR(Cri) 2292
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts23 Mar 2015Dismissed
Dashrath Pandurang Khilare Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3597 : (2015) 2 BomCR(Cri) 328
Arms Act, 1959 - Section 25, 25(1)(B)(a), 3Penal Code, 1860 (IPC) - Section 302, 307, 34