COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 946 of 3,665

High Courts26 Mar 2015Dismissed

Warna Valley Sahkari Kharedi Vikri Society Limited Vs Ashok J. Gaikwad and Others

Bombay High Court · (2015) 3 ABR 637 : (2015) 4 ALLMR 646 : (2015) 5 BomCR 338 : (2015) 3 MhLj 559

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35Constitution of India, 1950 - Article 226, 227

High Courts26 Mar 2015

Prem Kaliaandas Daryanani Vs Natvarlal C. Modi and Others

Bombay High Court · (2015) 4 ABR 315 : (2015) 4 ALLMR 346 : (2015) 4 BomCR 309 : (2015) 6 MhLj 120

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Income Tax Act, 1961 - Section 230 ASpecific Relief Act, 1963 - Section 19, 27

High Courts26 Mar 2015Dismissed

Amin Vs Meerabai

Bombay High Court · (2015) 4 ALLMR 710 : (2015) 5 MhLj 738

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 9, Order 9 Rule 13, 96

High Courts26 Mar 2015Allowed

Nagma Shamu Dhotre and Others Vs Chandrakant Sakharam Talgaonkar and Others

Bombay High Court · (2015) 5 ALLMR 741 : (2016) 2 BomCR 476 : (2016) 1 MhLj 336

Motor Vehicles Act, 1988 - Section 166

High Courts26 Mar 2015Dismissed

Caetaninho Julio Barreto Vs State and Others

Bombay High Court · (2015) 03 BOM CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 227, 228Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-B

High Courts25 Mar 2015Partly Allowed

The State of Maharashtra and Others Vs Imtiyazuddin Bashiruddin Patel and Others

Bombay High Court · (2015) 03 BOM CK 0415

High Courts25 Mar 2015Partly Allowed

Mirza Khudaratulla Baig Vs Mahenaz and Others

Bombay High Court · (2015) ALLMR(Cri) 3765

Criminal Procedure Code, 1973 (CrPC) - Section 125(1), 127, 397

High Courts25 Mar 2015Allowed

Vijaykumar Vs State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 2768

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)

High Courts25 Mar 2015Allowed

Vijay Namdeorao Balapure Vs Vice-President and Divisional Director, Maharashtra State Road Transport Corporation and Others

Bombay High Court · (2015) 03 BOM CK 0342

Companies Act, 1956 - Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i), 2(k), 2(o), 47

High Courts25 Mar 2015Disposed off

Vivek Arun Kabra and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 3550

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 406, 498-A, 504

High Courts25 Mar 2015Allowed

Shriram Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 2484 : (2016) 1 BomCR(Cri) 217

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 190, 2(d)Penal Code, 1860 (IPC) - Section 420, 463, 465, 468, 471

High Courts25 Mar 2015Allowed

Tulshiram Narayan Pardhi Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 2492

Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 302, 307, 323, 324, 506

High Courts25 Mar 2015Dismissed

Rama Balu Mhase and Others Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 2728

Penal Code, 1860 (IPC) - Section 148, 149, 302, 326

High Courts25 Mar 2015Dismissed

Mukhtar Khan Akram Khan Vs Abdul Talib Abdul Wahed

Bombay High Court · (2015) 6 MhLj 931

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)Transfer of Property Act, 1882 - Section 52

High Courts25 Mar 2015Disposed off

Lakeview Developers and Others Vs Eternia Co-operative Housing Society Ltd. and Others

Bombay High Court · (2015) 03 BOM CK 0224

Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 10, 11, 3, 3(2), 4Urban Land (Ceiling and Regulation) Act, 1976 - Section 21(1)

High Courts25 Mar 2015

The Commissioner of Income Tax-8 Vs Santogen Silk Mills Ltd.

Bombay High Court · (2015) 03 BOM CK 0223

Income Tax Act, 1961 - Section 143(3), 28(iv), 41(1)

High Courts25 Mar 2015Dismissed

Krishna Maruti Lohar Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 3908 : (2015) 2 BomCR(Cri) 664

Penal Code, 1860 (IPC) - Section 302, 307

High Courts25 Mar 2015Partly Allowed

Dinesh Shankar Aakode Vs The State of Maharashtra

Bombay High Court · (2015) 2 BomCR(Cri) 582

Bombay Police Act, 1951 - Section 37(a)Penal Code, 1860 (IPC) - Section 300, 302, 304, 34

High Courts25 Mar 2015Allowed

Madanlal Lalchand Jain Vs The State of Maharashtra and Others

Bombay High Court · (2015) 03 BOM CK 0203

Land Acquisition Act, 1894 - Section 4, 6, 6(1), 6(2)

High Courts25 Mar 2015

The Commissioner of Income Tax-III Vs Sinhgad Technical Education Society

Bombay High Court · (2015) 278 CTR 144 : (2015) 378 ITR 84 : (2015) 235 TAXMAN 163

Income Tax Act, 1961 - Section 11, 12A(a), 12AA(3), 153A, 153C