High Courts27 Mar 2015Allowed
Vishram Singbal Vs State of Goa and Others
Bombay High Court · (2015) ALLMR(Cri) 3574
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Factories Act, 1948 - Section 92
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 945 of 3,665
High Courts27 Mar 2015Disposed off
United India Insurance Co. Ltd. Vs Saish Shivanand Raikar and Others
Bombay High Court · (2015) 5 ALLMR 775 : (2015) 6 MhLj 631
Motor Vehicles Act, 1988 - Section 166
High Courts27 Mar 2015
Bharat Ghanshyam Chhabada Vs Maharashtra State Board of Technical Education and Others
Bombay High Court · (2015) 4 ABR 311 : (2015) 4 ALLMR 322 : (2015) 4 BomCR 411 : (2015) 4 MhLj 611
High Courts26 Mar 2015Dismissed
Deorao Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 4309
Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 324
High Courts26 Mar 2015
Ramdas Dhondiba Gaikwad and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4299
Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 107, 114, 306, 34, 498A
High Courts26 Mar 2015Allowed
Umesh Rajabhau Khandekar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4006
Penal Code, 1860 (IPC) - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts26 Mar 2015Dismissed
Union of India Vs Veerumal Dularam Nainwani and Others
Bombay High Court · (2015) ALLMR(Cri) 3875
Criminal Procedure Code, 1973 (CrPC) - Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c), 29, 67, 8(c)
High Courts26 Mar 2015Allowed
Sarika Shirodkar Vs The Bicholim Urban Co-operative Bank Limited and Others
Bombay High Court · (2015) ALLMR(Cri) 3557
Criminal Procedure Code, 1973 (CrPC) - Section 391Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts26 Mar 2015
Ramlal and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3490
Penal Code, 1860 (IPC) - Section 294, 323, 324, 34, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts26 Mar 2015Partly Allowed
Pushpa Vijayrao Ingle Vs State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0299
High Courts26 Mar 2015Allowed
Shashikant Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts26 Mar 2015Allowed
Salam Abdul Bin Chause Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0294
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 279, 337
High Courts26 Mar 2015Dismissed
State of Maharashtra Vs Moja Soma Pawar
Bombay High Court · (2015) 03 BOM CK 0281
Criminal Procedure Code, 1973 (CrPC) - Section 209, 390Penal Code, 1860 (IPC) - Section 302, 352, 504, 506
High Courts26 Mar 2015Dismissed
Hiraben Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2380
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173(8), 190, 190(1), 198Penal Code, 1860 (IPC) - Section 194, 323, 34, 494, 495
High Courts26 Mar 2015
Tata Business Support Services Ltd. Vs Dy. Commissioner of Income Tax and Others
Bombay High Court · (2015) 232 TAXMAN 702
Income Tax Act, 1961 - Section 139, 142, 142(1), 147, 148
High Courts26 Mar 2015Disposed off
United India Insurance Co. Ltd. Vs Shaikh Akbar Najir and Others
Bombay High Court · (2015) 03 BOM CK 0214
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 89Legal Services Authorities Act, 1987 - Section 19, 20, 22
High Courts26 Mar 2015Allowed
Govind Laxman Mankar and Others Vs Dattatraya Ramkrishna Borlikar
Bombay High Court · (2015) 03 BOM CK 0210
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12 (3) (a), 12 (3) (b), 13 (1) (c), 13 (1) (g), 13(1)(c)Criminal Procedure Code, 1973 (CrPC) - Section 255 (2)Penal Code, 1860 (IPC) - Section 323, 34, 451, 504, 506
High Courts26 Mar 2015
Yogesh and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0196
High Courts26 Mar 2015Allowed
Irshad Abdul Sattar Deshmukh and Others Vs Pakni Vividh Karyakari Seva Sahakari Society Ltd. and Others
Bombay High Court · (2015) 6 MhLj 420
Maharashtra Co-operative Societies Act, 1960 - Section 144(E), 144E, 2, 73, 73FF
High Courts26 Mar 2015Allowed
Shaikh Ali Akbar Mogal and Others Vs Eajaj Khan Shafi Khan Pathan and Others
Bombay High Court · (2015) ALLMR(Cri) 2209 : (2015) 2 DMC 869
Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 109, 34, 364, 376, 494