High Courts30 Mar 2015Disposed Off
Mujib Abu Bakar Vs The Inspector General of Prisons and Others
Bombay High Court · (2015) ALLMR(Cri) 3623
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 943 of 3,665
High Courts30 Mar 2015Disposed Off
Suresh Minz Vs The Inspector General of Prisons and Others
Bombay High Court · (2015) ALLMR(Cri) 3596 : (2016) 1 RCR(Criminal) 23
High Courts30 Mar 2015Allowed
Jivandhar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3589 : (2015) 4 BomCR(Cri) 788
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts30 Mar 2015
Commissioner of Central Excise Vs Kaushal Silk Mills Pvt. Ltd.
Bombay High Court · (2015) 322 ELT 119
Central Excises and Salt Act, 1944 - Section 4
High Courts30 Mar 2015Dismissed
Sadu Tambdya Waghmare Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0325
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts30 Mar 2015
Jeeves Impex Vs Maersk Line India Pvt. Ltd. and Others
Bombay High Court · (2015) 03 BOM CK 0308
Limitation Act, 1963 - Section 6
High Courts30 Mar 2015
Jigar Metal Technology Pvt. Ltd. Vs The State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0302
Bombay Sales Tax Act, 1959 - Section 22(6), 33, 38, 38 (C), 38-CCompanies Act, 1956 - Section 125Maharashtra Value Added Tax Act, 2002 - Section 44(4), 95
High Courts30 Mar 2015Dismissed
State of Maharashtra Vs Padubidri Damodhar Shenoy
Bombay High Court · (2015) ALLMR(Cri) 2505
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts30 Mar 2015Allowed
Anil Mahadev Shelar and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2738
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts30 Mar 2015
Commissioner of Income Tax 24 Vs B.J. Development Corporation
Bombay High Court · (2015) 03 BOM CK 0221
Income Tax Act, 1961 - Section 132, 143(3), 158BC, 158BD
High Courts30 Mar 2015Dismissed
Pedro C. D''Mello Vs State of Goa and Others
Bombay High Court · (2015) 03 BOM CK 0204
Land Acquisition Act, 1894 - Section 4, 5A, 6
High Courts30 Mar 2015
Commissioner of Income Tax-9 Vs Asgard Properties Pvt. Ltd.
Bombay High Court · (2015) 03 BOM CK 0201
High Courts30 Mar 2015
The Commissioner of Income Tax-18 Vs Gammon Rizzani Joint Venture
Bombay High Court · (2015) 03 BOM CK 0200
Income Tax Act, 1961 - Section 263
High Courts30 Mar 2015Allowed
Kisanappa and Others Vs Mohansing and Others
Bombay High Court · (2015) 03 BOM CK 0184
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4(4), Order 22 Rule 6Motor Vehicles Act, 1988 - Section 166, 173
High Courts30 Mar 2015Dismissed
State of Maharashtra Vs Ankush Nivrutti Tambe and Others
Bombay High Court · (2015) ALLMR(Cri) 2171
Penal Code, 1860 (IPC) - Section 323, 34, 4, 504
High Courts30 Mar 2015
Commissioner of Customs (Import) Vs Kodak India Ltd.
Bombay High Court · (2015) 320 ELT 779
Customs Act, 1962 - Section 27
High Courts30 Mar 2015Disposed off
Meghana Motichand Fatarpekar and Others Vs Vidhya Fatarpekar and Others
Bombay High Court · (2015) 03 BOM CK 0170
Protection of Women From Domestic Violence Act, 2005 - Section 12, 23, 28
High Courts30 Mar 2015Dismissed
Paramhari Engineers Vs The Maharashtra Industrial Development Corporation and Others
Bombay High Court · (2015) 4 ALLMR 745
Constitution of India, 1950 - Article 14, 226
High Courts30 Mar 2015Dismissed
Mohandas and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 MhLj 421
Land Acquisition Act, 1894 - Section 11A, 11-AMaharashtra Regional and Town Planning Act, 1966 - Section 125, 126(4), 126[4], 127, 129
High Courts30 Mar 2015Disposed off
Rujuta Pradeep Mhatre and Others Vs Smita Harihar Parelkar and Others
Bombay High Court · (2015) 3 ABR 514 : AIR 2015 Bom 183
Hindu Succession Act, 1956 - Section 15, 15(1)(b), 8, 9Succession Act, 1925 - Section 218, 254