High Courts06 Apr 2015Disposed off
Pilerne Citizens Forum Society Vs The State of Goa and Others
Bombay High Court · (2015) 04 BOM CK 0002
Limitation Act, 1963 - Section 14
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 941 of 3,665
High Courts01 Apr 2015
Nilambari Narendra Bhosale Vs Narendra Baburao Bhosale
Bombay High Court · (2015) 04 BOM CK 0302
Hindu Adoptions and Maintenance Act, 1956 - Section 18, 20Hindu Marriage Act, 1955 - Section 13, 23, 24, 25, 9Penal Code, 1860 (IPC) - Section 498A
High Courts01 Apr 2015Allowed
Ravindra Sadashiv Mali Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0285
Penal Code, 1860 (IPC) - Section 27, 302, 324, 34
High Courts01 Apr 2015
Dilshad Hussain Siddiquie and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0273
Criminal Procedure Code, 1973 (CrPC) - Section 209, 428Penal Code, 1860 (IPC) - Section 394, 397
High Courts01 Apr 2015Allowed
Dinesh Vs State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0256
Penal Code, 1860 (IPC) - Section 323, 354, 376, 511
High Courts01 Apr 2015
Chaya Baliram Bhore Vs State of Maharashtra and Others
Bombay High Court · (2015) 3 ABR 512 : (2015) 146 FLR 177 : (2015) 2 LLJ 323 : (2015) 4 LLN 53
High Courts01 Apr 2015
Commissioner of Income Tax - II Vs The Mumbai Metropolitan Regional Iron and Steel Market Committee
Bombay High Court · (2015) 378 ITR 103 : (2015) 232 TAXMAN 344
Income Tax Act, 1961 - Section 10(20), 11, 12A, 12A(1)(b), 12AA
High Courts01 Apr 2015
Ramesh W. Sawant Vs Apex Urban Co-op. Bank of Maharashtra and Goa Ltd. and Others
Bombay High Court · (2015) 04 BOM CK 0166
Maharashtra Rent Control Act, 1999 - Section 15, 7(5)Presidency Small Cause Courts Act, 1882 - Section 19(s), 41
High Courts01 Apr 2015Dismissed
Ashok Metal Corporation Vs The Senior Inspector of Police and Others
Bombay High Court · (2015) 2 BomCR(Cri) 767
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 452, 457, 458Customs Act, 1962 - Section 110, 123, 151
High Courts01 Apr 2015
The Director of Income Tax (Exemptions) Vs Jasubhai Foundation
Bombay High Court · (2015) 280 CTR 551 : (2015) 374 ITR 315
Income Tax Act, 1961 - Section 10, 10(33), 10(38), 11, 11(1)
High Courts01 Apr 2015
Punit Construction Company Vs The Commissioner of Income Tax-25 and Others
Bombay High Court · (2015) 04 BOM CK 0140
High Courts01 Apr 2015Dismissed
Ulhas S. Parab Vs The Visitor of Goa University and Others
Bombay High Court · (2015) 5 ALLMR 778
Constitution of India, 1950 - Article 226, 227
High Courts01 Apr 2015Allowed
Poonam and Others Vs Fulchand and Others
Bombay High Court · (2015) 04 BOM CK 0047
Hindu Succession Act, 1956 - Section 23, 6, 6(1)
High Courts01 Apr 2015Partly Allowed
Manik Ankush Pol and Others Vs State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 209, 294Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 304-B, 306, 34, 498-A
High Courts01 Apr 2015Allowed
Jayram Kashya Pawar Vs State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 164(5)Penal Code, 1860 (IPC) - Section 211, 302, 324
High Courts01 Apr 2015
Pranda Jewelry Pvt. Ltd. and Others Vs Aarya 24 kt and Others
Bombay High Court · (2015) 3 ABR 447 : AIR 2015 Bom 157 : (2015) 4 ALLMR 237 : (2015) 3 BomCR 250 : (2015) 5 MhLj 122 : (2015) 62 PTC 254
Copyright Act, 1957 - Section 11, 15, 15(2), 2, 2(c)Designs Act, 2000 - Section 11, 2(d)Penal Code, 1860 (IPC) - Section 479
High Courts01 Apr 2015Disposed off
Rajendra Waman Rajemane Vs Phaltan Education Society and Others
Bombay High Court · (2015) 3 ABR 364 : (2015) 4 ALLMR 277 : (2015) 4 MhLj 260
Maharashtra Universities Act, 1994 - Section 24, 27, 57, 57(2)
High Courts01 Apr 2015Partly Allowed
Board of Trustees of Jawaharlal Nehru Port Trust Vs Three Circles Contractors
Bombay High Court · (2015) 04 BOM CK 0004
Arbitration Act, 1940 - Section 30Arbitration and Conciliation Act, 1996 - Section 21, 23, 28(1)(a), 28(3), 31(3)
High Courts31 Mar 2015Allowed
Arun Bhanudas Ubhad and Others Vs Additional Commissioner, Amravati Division and Others
Bombay High Court · (2015) 5 MhLj 493
Maharashtra Land Revenue Code, 1966 - Section 249, 249(2), 257
High Courts31 Mar 2015Dismissed
Gagangiri Vividh Karyakari Sahakari (Vikas) Seva Sanstha Maryadit and Others Vs District Co-Operative Election Officer (Kolhapur District Central Co-Operative Bank Ltd.) and Divisional Joint Registrar Co-Op. Societies and Others
Bombay High Court · (2015) 5 BomCR 776 : (2015) 5 MhLj 460
Maharashtra Co-operative Societies Act, 1960 - Section 27(10)