High Courts31 Mar 2015
Pandurang and Others Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0345
Criminal Procedure Code, 1973 (CrPC) - Section 294Penal Code, 1860 (IPC) - Section 325, 326, 34, 504
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 942 of 3,665
High Courts31 Mar 2015
Hemant Traders Vs Income Tax Officer, Ward 22(3)(1) and Others
Bombay High Court · (2015) 03 BOM CK 0313
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 133A, 143(1), 147, 148, 148(2)
High Courts31 Mar 2015Allowed
Brijlal Biyani Vidya Niketan Shikshan Prasarak Mandal and Others Vs Bharti and Others
Bombay High Court · (2016) 1 ALLMR 797 : (2015) 4 MhLj 951
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 41 Rule 27, Order 41 Rule 29, Order 41 Rule 41, 107(1)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 10, 9Oaths Act, 1969 - Section 3
High Courts31 Mar 2015Allowed
Arunsing Venkatsing Gaud Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR 634
High Courts31 Mar 2015Dismissed
Suresh Baliram Gavane Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2266
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 177, 302, 498-A
High Courts31 Mar 2015Disposed off
Meera Vishwanath Patkar and Others Vs Premabai Ramchandra Dessai and Others
Bombay High Court · (2015) 5 ALLMR 801 : (2015) 6 MhLj 601
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, 2(11)
High Courts31 Mar 2015Dismissed
Jagdishprasad M. Joshi Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 806
Constitution of India, 1950 - Article 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 178(3), 179, 272, 273, 41Food Safety And Standards Act, 2006 - Section 26(2), 26(2)(i), 27(3)(d), 59
High Courts31 Mar 2015
Hemant Traders Vs Income Tax Officer and Others
Bombay High Court · (2015) 375 ITR 167
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 133A, 143(1), 147, 148, 148(2)
High Courts31 Mar 2015Allowed
Mainuddin Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2252
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302
High Courts31 Mar 2015Dismissed
State of Goa Vs Javed Hussain Sayed
Bombay High Court · (2015) ALLMR(Cri) 3567
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts31 Mar 2015
Bharat Sanchar Nigam Ltd. Vs The Maharashtra Micro and Small Scale Enterprises Facilitation Council and Additional Commissioner (Revenue) and Others
Bombay High Court · (2015) 3 ABR 659
Arbitration and Conciliation Act, 1996 - Section 12, 13, 14, 15, 15Companies Act, 1956 - Section 617Micro, Small and Medium Enterprises Development Act, 2006 - Section 18, 18 (3), 18(3)
High Courts31 Mar 2015
Gateway Park Paper Industries and Others Vs Arjo Wiggins Chartham Ltd.
Bombay High Court · (2015) 6 ABR 378 : (2015) 4 ALLMR 216 : (2015) 6 BomCR 236 : (2015) 5 MhLj 163
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 3(1), Order 2 Rule 6
High Courts31 Mar 2015
Jayanand Jayant Salgaonkar and Others Vs Jayashree Jayant Salgaonkar and Others
Bombay High Court · (2015) 5 ABR 130 : AIR 2015 Bom 296 : (2015) 4 ALLMR 627 : (2015) 4 BC 550 : (2015) 126 CLA 428 : (2015) 190 CompCas 44 : (2015) 4 CoMPLJ 94 : (2015) 5 MhLj 647 : (2015) 131 SCL 193
Banking Regulation Act, 1949 - Section 45ZA, 45-ZA, 45ZA(2)Civil Procedure Code, 1908 (CPC) - Section 60(1)(kb)Companies Act, 1956 - Section 109A, 109B
High Courts31 Mar 2015Allowed
Gopal Vs The Municipal Council
Bombay High Court · (2015) 4 ALLMR 14
Constitution of India, 1950 - Article 226Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 79
High Courts31 Mar 2015Dismissed
Wamanrao and Others Vs Munnibai and Others
Bombay High Court · (2015) 5 ABR 624 : (2015) 4 ALLMR 247 : (2015) 5 MhLj 891
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 29Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 226, 227
High Courts31 Mar 2015Dismissed
Satish Ganpatrao Patil and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0025
Constitution of India, 1950 - Article 14, 21, 226
High Courts31 Mar 2015Dismissed
Mansur Azaruddin Shaikh Vs State of Maharashtra
Bombay High Court · (2015) 2 BomCR(Cri) 380
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 420, 489(B), 489(C)
High Courts30 Mar 2015Allowed
Hotel La Paz Gardens Pvt. Ltd. and Others Vs State of Goa and Others
Bombay High Court · (2015) ALLMR(Cri) 3879
Copyright Act, 1957 - Section 37, 51, 63, 69Penal Code, 1860 (IPC) - Section 406, 420
High Courts30 Mar 2015
Mulchand and Others Vs Rambhau and Others
Bombay High Court · (2015) 6 ABR 760 : (2015) 5 MhLj 867
Constitution of India, 1950 - Article 341, 342Maharashtra Land Revenue Code, 1966 - Section 36, 36-AMaharashtra Restoration of Lands to Scheduled Tribes Act, 1974 - Section 3, 3(1), 3(1)(i)(ii)
High Courts30 Mar 2015
BMW India Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 324 ELT 115
Central Excises and Salt Act, 1944 - Section 11A(15), 11A(5), 11AA, 11AC(1)(b), 32FConstitution of India, 1950 - Article 226