High Courts08 Apr 2015Allowed
UCO Bank Vs Sulbha Mangesh Naik and Others
Bombay High Court · (2016) ALLMR(Cri) 720
Negotiable Instruments Act, 1881 (NI) - Section 138, 142
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 939 of 3,665
High Courts08 Apr 2015Dismissed
Prakash Bhanudas Kavade and Others Vs The Nashik District Central Co-operative Bank Limited and Others
Bombay High Court · (2015) 4 ABR 95 : (2015) 4 ALLMR 157 : (2015) 5 BomCR 794 : (2015) 5 MhLj 94
Constitution of India, 1950 - Article 226Maharashtra Co-operative Societies Act, 1960 - Section 26, 27, 35, 73A
High Courts08 Apr 2015Allowed
Sangeetha Kirti Patel Vs R.A. Rajeev and Others
Bombay High Court · (2015) ALLMR(Cri) 3800
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 21, 22 (5), 22(5), 226Customs Act, 1962 - Section 108
High Courts08 Apr 2015
R.W. Promotion (P) Ltd. Vs Income Tax Appellate Tribunal and Others
Bombay High Court · (2015) 277 CTR 401 : (2015) 376 ITR 126 : (2015) 233 TAXMAN 125
Income Tax Act, 1961 - Section 254, 254(2), 260A, 264
High Courts07 Apr 2015Partly Allowed
Lakhiramji and Others Vs Sahid Hussain and Others
Bombay High Court · (2015) 04 BOM CK 0377
Motor Vehicles Act, 1988 - Section 166, 173
High Courts07 Apr 2015Dismissed
Western Coalfields Limited and Others Vs PLR Projects Pvt. Limited and Others
Bombay High Court · (2015) 04 BOM CK 0376
Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 14, 41
High Courts07 Apr 2015Allowed
Karbhari Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3541
Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts07 Apr 2015Disposed off
Mahesh and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0330
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 498-A
High Courts07 Apr 2015Dismissed
Santosh and Others Vs The District Deputy Registrar and Others
Bombay High Court · (2015) 04 BOM CK 0327
Representation of the People Act, 1951 - Section 33, 33 (4), 33(4)
High Courts07 Apr 2015Allowed
Khalil Gani Patel (Attar) Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0324
Criminal Procedure Code, 1973 (CrPC) - Section 408
High Courts07 Apr 2015Dismissed
Amit Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0319
Constitution of India, 1950 - Article 226Maharashtra Co-operative Societies Act, 1960 - Section 26, 26(1), 73-FF (1)(i)(a)
High Courts07 Apr 2015
The Commissioner of Income Tax-4 Vs Karma Energy Ltd.
Bombay High Court · (2015) 375 ITR 264
Income Tax Act, 1961 - Section 194, 194C, 40(2)(b), 40(a)(ia), 40A(2)(b)
High Courts07 Apr 2015Disposed off
B.S. Garg and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0277
Criminal Procedure Code, 1973 (CrPC) - Section 202, 203, 319Penal Code, 1860 (IPC) - Section 34, 465, 467, 471
High Courts07 Apr 2015Disposed off
Ajit B. Jadhav Vs Devasthan Vyavasthapan Committee and Others
Bombay High Court · (2015) 04 BOM CK 0274
Bombay Land Revenue Code, 1879 - Section 127Bombay Personal Inams Abolition Act, 1952 - Section 3Bombay Public Trusts Act, 1950 - Section 36, 8
High Courts07 Apr 2015Allowed
Yogesh Arun Sonawane Vs Sau. Jyostna Yogesh Sonawane
Bombay High Court · (2015) 04 BOM CK 0261
Hindu Marriage Act, 1955 - Section 13(1)(i-a), 23(1)(a)
High Courts07 Apr 2015Disposed off
Mithalal B. Gurjar Vs Union of India and Others
Bombay High Court · (2016) 1 ALLMR 65 : (2015) 6 ARBLR 127 : (2016) 2 BomCR 162 : (2015) 4 MhLj 733
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 39
High Courts07 Apr 2015Dismissed
Darius Rutton Kavasmaneck Vs Gharda Chemicals Limited and Others
Bombay High Court · (2015) 5 BomCR 162 : (2015) 64 PTC 76
Patents Act, 1970 - Section 25(1)(a), 64(1)(a)(b), 64(1)(b), 64(a)(b)Trusts Act, 1882 - Section 56, 88
High Courts07 Apr 2015Allowed
Ganga Bhaskar Builders and Others Vs The Competent Authority and the District Deputy Registrar and Others
Bombay High Court · (2015) 3 ABR 468 : (2015) 4 ALLMR 774 : (2015) 3 BomCR 636 : (2015) 4 MhLj 721
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 10, 11, 11(3)
High Courts07 Apr 2015
Sujitnath Vs Opadma and Others
Bombay High Court · (2015) 3 ABR 463 : (2015) 6 ALLMR 170
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 9 Rule 7Companies Act, 1956 - Section 446(1)Constitution of India, 1950 - Article 226, 227