High Courts09 Apr 2015Dismissed
Nalinibai Jaywantrao Shinde Vs Chandrakant Vithal Chhalare and Others
Bombay High Court · (2015) 04 BOM CK 0278
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 937 of 3,665
High Courts09 Apr 2015Allowed
The Municipal Council Vs Ramdas Domaji Khadatkar and Others
Bombay High Court · (2015) 04 BOM CK 0258
Industrial Disputes Act, 1947 - Section 25FMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28
High Courts09 Apr 2015
Commissioner of Income Tax-10 Vs Hindustan Construction Co. Ltd.
Bombay High Court · (2015) 374 ITR 101 : (2015) 233 TAXMAN 446
Income Tax Act, 1961 - Section 35, 43B
High Courts09 Apr 2015Disposed off
Dimple Jatin Khanna and Others Vs Anita Advani and Others
Bombay High Court · (2015) 04 BOM CK 0210
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 2 (q), 2(q)
High Courts09 Apr 2015Allowed
Abduppa Vengadan and Others Vs Union of India and Others
Bombay High Court · (2015) 3 BomCR(Cri) 88
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 226
High Courts09 Apr 2015Disposed off
Gitabai Vs Anusayabai and Others
Bombay High Court · (2015) 6 ALLMR 567 : (2016) 1 BomCR 304
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(1)(c)Fatal Accidents Act, 1855 - Section 1A, 1-A
High Courts09 Apr 2015Dismissed
Gajanan and Others Vs Sub-Registrar Class-I, Karanja Ghadge and Others
Bombay High Court · (2015) 4 MhLj 339
Land Acquisition Act, 1894 - Section 4Maharashtra Industrial Development Act, 1961 - Section 1, 1(3), 31, 32Maharashtra Regional and Town Planning Act, 1966 - Section 127
High Courts09 Apr 2015Dismissed
Union of India and Others Vs Prakash and Others
Bombay High Court · (2015) 5 MhLj 386
Motor Vehicles Act, 1988 - Section 166
High Courts09 Apr 2015Dismissed
Sunil Somnath Suryawanshi and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3003 : (2015) 2 BomCR(Cri) 557
Penal Code, 1860 (IPC) - Section 354, 375, 376 (2) (g), 376(2)(g)
High Courts09 Apr 2015
Kolmar Group AG Vs Traxpo Enterprises Pvt. Ltd.
Bombay High Court · (2015) 6 ABR 185 : (2015) 6 ALLMR 853 : (2015) 5 BomCR 39
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 2 Rule 2, Order 21 Rule 21, Order 21 Rule 41, Order 21 Rule 41 (2)Specific Relief Act, 1963 - Section 38, 41(a)
High Courts09 Apr 2015Disposed off
Deelip Vs Yakub Khan
Bombay High Court · (2015) 4 ABR 68 : (2016) 1 BomCR 224
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 23A, Order 41 Rule 24
High Courts09 Apr 2015Allowed
Maharashtra State Electricity Distribution Company and Others Vs Amanullah Khan Abdullah Khan and Others
Bombay High Court · (2015) 147 FLR 59
High Courts09 Apr 2015Partly Allowed
Padgilwar Agro Industries Vs The Director, Directorate of Sericulture, Government of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 259 : (2015) 3 ALLMR 534 : (2015) 4 BomCR 406
Constitution of India, 1950 - Article 12, 14, 19(1)(g), 226
High Courts09 Apr 2015
Vijay Udhyog Vs The Commissioner of Income Tax
Bombay High Court · (2015) 232 TAXMAN 815
Income Tax Act, 1961 - Section 154, 256[1], 263, 263[1], 80-I
High Courts09 Apr 2015
Rajendra Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 63 : (2015) 4 BomCR 631
Criminal Procedure Code, 1973 (CrPC) - Section 198, 198(1)(c)Maharashtra Village Police Act, 1967 - Section 14, 15, 2(d), 6, 7Penal Code, 1860 (IPC) - Section 494
High Courts09 Apr 2015
Nagpur Engineering Co. Pvt. Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (2015) 04 BOM CK 0126
Income Tax Act, 1961 - Section 256[1], 40(c), 40(c)(iii), 40[c], 40[c][iii]
High Courts09 Apr 2015
The Commissioner of Income Tax Vs V.S. Dempo and Company Ltd.
Bombay High Court · (2015) 233 TAXMAN 417
High Courts09 Apr 2015
The Commissioner of Income Tax-12 Vs Sane and Doshi Enterprises
Bombay High Court · (2015) 278 CTR 316 : (2015) 377 ITR 165 : (2015) 232 TAXMAN 452
Income Tax Act, 1922 - Section 10Income Tax Act, 1961 - Section 10, 23, 24, 24(a), 24(b)Partnership Act, 1932 - Section 13
High Courts09 Apr 2015
Sterling construction and Investments Vs Assistant Commissioner of Income Tax (Inv.), Cir. 21(1)
Bombay High Court · (2015) 277 CTR 202 : (2015) 374 ITR 474 : (2015) 232 TAXMAN 185
Income Tax Act, 1961 - Section 143(1), 143(3), 144A, 263Specific Relief Act, 1963 - Section 20, 21, 22Transfer of Property Act, 1882 - Section 40, 54, 6
High Courts09 Apr 2015
The Commissioner of Income Tax Vs K.H. Kapadia
Bombay High Court · (2015) 04 BOM CK 0067