COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 938 of 3,665

High Courts09 Apr 2015Allowed

Purushottam Ramraoji Chaudhari Vs The State of Maharashtra and Others

Bombay High Court · (2015) 04 BOM CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 200, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(ix), 4

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High Courts09 Apr 2015Partly Allowed

The Maharashtra State Co-op. Housing Finance Cooperation Ltd. Vs The Hon''ble Minister for Cooperation, Maharashtra State and Others

Bombay High Court · (2015) 04 BOM CK 0025

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High Courts09 Apr 2015

The Commissioner of Income Tax-15 Vs Fortaleza Developers

Bombay High Court · (2015) 374 ITR 510

Income Tax Act, 1961 - Section 143(3), 148(3), 153A, 263, 80IB(10)

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High Courts09 Apr 2015Partly Allowed

Nitesh Vs The State of Maharashtra

Bombay High Court · (2015) 04 BOM CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304

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High Courts08 Apr 2015Partly Allowed

Kamal Brijmohan Maniyar and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 04 BOM CK 0374

Land Acquisition Act, 1894 - Section 11-A, 6, 9Maharashtra Regional and Town Planning Act, 1966 - Section 126

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High Courts08 Apr 2015

Commissioner of Income Tax Vs SBI DHFL Ltd.

Bombay High Court · (2015) 376 ITR 296

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High Courts08 Apr 2015

Harjeetsingh and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 04 BOM CK 0329

Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 323, 34, 429, 436, 447

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High Courts08 Apr 2015Allowed

Harbansingh Vs Rahul

Bombay High Court · (2015) 04 BOM CK 0325

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts08 Apr 2015Dismissed

Rajesh Ashok Ranpura Vs Tube Corporation and Others

Bombay High Court · (2015) 3 BomCR(Cri) 203 : (2016) 2 MhLj 85

Negotiable Instruments Act, 1881 (NI) - Section 145, 145(1), 145(2)

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High Courts08 Apr 2015

Commissioner of Income Tax-LTU Vs Indian Petrochemicals Corporation Ltd.

Bombay High Court · (2015) 378 ITR 569 : (2015) 233 TAXMAN 89

Income Tax Act, 1961 - Section 36(1), 40A(9)

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High Courts08 Apr 2015Dismissed

Sayyad Ali Sayyad and Others Vs The State of Maharashtra

Bombay High Court · (2015) 04 BOM CK 0297

Bombay Police Act, 1951 - Section 135, 37(1)(3)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304

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High Courts08 Apr 2015Partly Allowed

Anand Gonsalo Fos and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 04 BOM CK 0284

Arms Act, 1959 - Section 25, 27, 3(1), 4Criminal Procedure Code, 1973 (CrPC) - Section 164, 372Penal Code, 1860 (IPC) - Section 176, 212, 300, 302, 304

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High Courts08 Apr 2015

Kokila and Others Vs Anyaji and Others

Bombay High Court · (2015) 04 BOM CK 0253

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 3, 111(g), 24, 24(4), 47

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High Courts08 Apr 2015Dismissed

Akramkhan Gulam Kadar Khan and Others Vs Collector and Others

Bombay High Court · (2015) 3 ABR 744 : AIR 2015 Bom 241 : (2016) 1 ALLMR 644 : (2015) 4 BomCR 446

Forest Act, 1927 - Section 35Maharashtra Local Authority Members Disqualification Act, 1986 - Section 2, 2(e), 2(i), 2(i)(ii), 2(j)Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 - Section 57, 91-B(b)

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High Courts08 Apr 2015Allowed

Sandeep Kothavale Vs The Police Inspector and Others

Bombay High Court · (2016) ALLMR(Cri) 830

Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302, 452, 504

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High Courts08 Apr 2015Disposed off

Agarsons Container Terminals Vs National Agricultural Co-operative Marketing Federation of India Limited

Bombay High Court · (2015) 04 BOM CK 0159

Arbitration and Conciliation Act, 1996 - Section 11, 29, 34

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High Courts08 Apr 2015Partly Allowed

Vankatesh Vs The State of Maharashtra and Others

Bombay High Court · (2015) 04 BOM CK 0157

Constitution of India, 1950 - Article 226

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High Courts08 Apr 2015Disposed off

Mahadevi Vs The State of Maharashtra and Others

Bombay High Court · (2015) 3 ABR 401 : (2015) 5 BomCR 670

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High Courts08 Apr 2015Partly Allowed

Adarsh Vidyalaya Shikshan Samiti Vs The State of Maharashtra and Others

Bombay High Court · (2015) 3 ABR 405 : (2015) 4 BomCR 584

Maharashtra Public Trusts Act, 1950 - Section 22

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High Courts08 Apr 2015Disposed off

Parwan Construction Pvt. Ltd. Vs Ranjitsingh Linga and Others

Bombay High Court · (2015) 3 ABR 456 : (2015) 4 BomCR 794

Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 2(c), 4, 7Registration Act, 1908 - Section 17(1)(b), 32(a)

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