Civil Procedure Code, 1908 (CPC) - Order 27 Rule 27Constitution of India, 1950 - Article 14, 142, 162, 165, 226Criminal Procedure Code, 1973 (CrPC) - Section 24, 24(4)

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High Courts24 Mar 2015Dismissed

The State of Maharashtra Vs Anant Devidas Pathak

Bombay High Court · (2015) ALLMR(Cri) 4016

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)(d), 7

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High Courts24 Mar 2015

Additional Commissioner of Sales Tax Vs Indo Count Industries Ltd.

Bombay High Court · (2015) 84 VST 172

Maharashtra Value Added Tax Act, 2002 - Section 26, 27, 51, 51(3)(a)(iii), 51(4)

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High Courts24 Mar 2015Partly Allowed

Ravi Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 2667

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 506

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High Courts24 Mar 2015

Shaikh Ahmed Vs The State of Maharashtra

Bombay High Court · (2015) 03 BOM CK 0352

Penal Code, 1860 (IPC) - Section 34, 354, 376, 511

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High Courts24 Mar 2015Dismissed

Kashirao Sheshrao Gawande and Others Vs Kisan Baherji Mate and Others

Bombay High Court · (2015) 03 BOM CK 0344

Specific Relief Act, 1963 - Section 16, 16(c)

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High Courts24 Mar 2015

Prataprao Bhimrao Patil Vs Hirabai Laxman Mane and Others

Bombay High Court · (2015) 03 BOM CK 0333

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12(c), 100

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High Courts24 Mar 2015

State of Maharashtra Vs MV MSC Clementina and Others

Bombay High Court · (2015) 03 BOM CK 0330

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 12Merchant Shipping Act, 1958 - Section 3(1), 356 (H), 356(1)(B), 356(B)(D)

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High Courts24 Mar 2015Disposed off

Sou. Kanchan Sanjay Bhopale Vs The Secretary, Vidyapeeth Society and Others

Bombay High Court · (2015) 03 BOM CK 0328

Constitution of India, 1950 - Article 226Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9

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High Courts24 Mar 2015

Pavan Vasudeo Sharma and Others Vs The State of Maharashtra

Bombay High Court · (2015) 03 BOM CK 0323

Arms Act, 1959 - Section 25, 3Bombay Police Act, 1951 - Section 135, 37(1)Penal Code, 1860 (IPC) - Section 302, 34, 37(1), 392

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High Courts24 Mar 2015Allowed

Dnyaneshwar Vs M.S.R.T. Corporation and Others

Bombay High Court · (2015) 03 BOM CK 0301

Companies Act, 1956 - Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i), 2(k), 2(o), 47

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High Courts24 Mar 2015Dismissed

Anand Augstin Bhambal Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 2231

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 114(a), 27Penal Code, 1860 (IPC) - Section 302, 392, 411

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High Courts24 Mar 2015Partly Allowed

Rajabhau Damodar Raikar Vs The Assistant Charity Commissioner and Others

Bombay High Court · (2015) 3 ALLMR 508 : (2016) 1 BomCR 233 : (2015) 4 MhLj 275

Bombay Public Trusts Act, 1950 - Section 17, 22Constitution of India, 1950 - Article 226Legal Services Authorities Act, 1987 - Section 19, 20, 21

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