High Courts20 Mar 2015Allowed
Kashinath Naik Vs State of Goa and Others
Bombay High Court · (2015) 03 BOM CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 127(2), 470Limitation Act, 1963 - Section 14
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 950 of 3,665
High Courts20 Mar 2015
Ashok Vs The Secretary, Gramvikas Shikshan Prasarak Mandal and Others
Bombay High Court · (2015) 3 ABR 799 : (2015) 4 ALLMR 590 : (2015) 4 BomCR 743 : (2015) LabIC 2685 : (2015) 5 MhLj 678
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 99Constitution of India, 1950 - Article 136, 226, 227, 309Criminal Procedure Code, 1973 (CrPC) - Section 129(c), 465(1)
High Courts20 Mar 2015Allowed
Arihant Construction Vs Subhash Kesharmal Barlota and Others
Bombay High Court · (2015) 3 ABR 220 : (2015) 5 ALLMR 23 : (2015) 3 BomCR 535 : (2015) 6 MhLj 262
Maharashtra Regional and Town Planning Act, 1966 - Section 147, 149, 44, 45, 45
High Courts20 Mar 2015Dismissed
Sodexo SVC India Private Limited Vs State of Maharashtra and Others
Bombay High Court · (2015) 3 ABR 245 : (2015) 5 ALLMR 635 : (2015) 3 MhLj 511 : (2016) 87 VST 516
Customs Act, 1962 - Section 12, 2(22), 2(22)(e)Payment and Settlement Systems Act, 2007 - Section 7
High Courts20 Mar 2015Dismissed
Bajaj Allianz General Insurance Vs Selma Fernandes and Others
Bombay High Court · (2016) 1 ABR 289 : (2016) 1 ACC 557 : (2015) 6 ALLMR 204 : (2015) 3 BomCR 560
Motor Vehicles Act, 1988 - Section 166
High Courts20 Mar 2015Disposed off
Mahindra and Mahindra Limited Vs NEPC Micon Limited
Bombay High Court · (2015) 03 BOM CK 0033
Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3
High Courts20 Mar 2015Disposed off
Subhash Atmaram Sharma and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2589 : (2015) 2 BomCR(Cri) 304
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Mar 2015Dismissed
State of Maharashtra Vs Vishwas Vijan Gedam
Bombay High Court · (2015) 03 BOM CK 0027
Constitution of India, 1950 - Article 14, 300ALand Acquisition Act, 1894 - Section 11, 12(2), 18, 18(1), 4
High Courts19 Mar 2015Allowed
Suresh Eknathrao Kale Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3890
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 406, 420, 506
High Courts19 Mar 2015Dismissed
The State of Maharashtra Vs Shivsambh and Others
Bombay High Court · (2015) ALLMR(Cri) 3527
Penal Code, 1860 (IPC) - Section 323, 324, 34, 504, 506
High Courts19 Mar 2015
Ravindra and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2624
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 34
High Courts19 Mar 2015
Prabhakar Vs The State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0355
Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of) Caste Certificate Act, 2000 - Section 10, 6, 8
High Courts19 Mar 2015Partly Allowed
Jeewan Jyoti Shikshan Prasark Mandal and Others Vs The Education Officer (Secondary) and Others
Bombay High Court · (2015) 03 BOM CK 0341
High Courts19 Mar 2015Dismissed
The President, Lok Shikshan Mandal and Others Vs Ku. Jyoti Umakantji Paithankar and Others
Bombay High Court · (2015) 03 BOM CK 0340
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9
High Courts19 Mar 2015Disposed off
State of Maharashtra Vs Chindibai Ganpat Thakur and Others
Bombay High Court · (2015) 03 BOM CK 0320
Land Acquisition Act, 1894 - Section 11, 18, 23, 23 (1-A), 23(1-A)
High Courts19 Mar 2015Dismissed
Nilesh Mahendra Tanna Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2701
Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 155, 156, 157Penal Code, 1860 (IPC) - Section 34, 420, 467, 468, 469
High Courts19 Mar 2015Allowed
Arun Maruti Waghchaure Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4339
Penal Code, 1860 (IPC) - Section 395
High Courts19 Mar 2015Allowed
Seema Ganpat More Vs President/Secretary, Shishu Vikas Mandir and Others
Bombay High Court · (2015) 5 ALLMR 218 : (2016) 1 BomCR 280 : (2015) 4 MhLj 71
Penal Code, 1860 (IPC) - Section 323, 379
High Courts19 Mar 2015Dismissed
Maharashtra State Seeds Corporation Limited Vs Union of India and Others
Bombay High Court · (2015) 03 BOM CK 0300
Income Tax Act, 1961 - Section 245
High Courts19 Mar 2015Dismissed
Gopalrao and Others Vs Marotrao
Bombay High Court · (2015) 03 BOM CK 0297
Hindu Succession Act, 1956 - Section 14, 14(1), 14(2)