High Courts18 Mar 2015Dismissed
Eknathrao Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3548
Penal Code, 1860 (IPC) - Section 325, 34
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 952 of 3,665
High Courts18 Mar 2015Allowed
Shantaram Vasant Kale and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2708
Penal Code, 1860 (IPC) - Section 395, 412
High Courts18 Mar 2015Allowed
Kalimoddin and Others Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0353
Constitution of India, 1950 - Article 13, 13(3)(a), 19, 19(1)(a), 77Prevention of Insults to National Honour Act, 1971 - Section 2
High Courts18 Mar 2015Dismissed
Carmel Peter Prabhu Vs State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0334
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts18 Mar 2015Dismissed
Kamla Ramesh Doli Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0324
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts18 Mar 2015Dismissed
Ashok and Others Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0314
Penal Code, 1860 (IPC) - Section 302, 307, 34, 504
High Courts18 Mar 2015Allowed
Vishnu Vs The State of Maharashtra
Bombay High Court · (2015) 03 BOM CK 0288
Criminal Procedure Code, 1973 (CrPC) - Section 145, 154, 161, 164Evidence Act, 1872 - Section 145, 27, 32Penal Code, 1860 (IPC) - Section 323, 376, 506
High Courts18 Mar 2015Allowed
Suhas Krushna Bandivadekar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2566
Penal Code, 1860 (IPC) - Section 323, 34, 363, 366A, 376D
High Courts18 Mar 2015
Commissioner of Income Tax Vs K. Sera Sera Productions Ltd.
Bombay High Court · (2015) 374 ITR 503
Income Tax Act, 1961 - Section 143(3), 153A, 263
High Courts18 Mar 2015Dismissed
Maks Glass Corporation Vs The Bombay Mercantile Co-operative Bank Limited and Others
Bombay High Court · (2015) 03 BOM CK 0149
Arbitration and Conciliation Act, 1996 - Section 34Multi-State Cooperative Societies Act, 2002 - Section 84
High Courts18 Mar 2015
V.M. Salgaocar and Bros. Ltd. Vs M.V. Priyamvada and Others
Bombay High Court · (2015) 6 ABR 434
Civil Procedure Code, 1908 (CPC) - Section 140, 16, 17, 19, 20Merchant Shipping Act, 1958 - Section 2, 3(15), 3(18), 3(23), 3(29)Penal Code, 1860 (IPC) - Section 120
High Courts18 Mar 2015Disposed off
Mridangraj Hiralal Suchak and Others Vs Bank of Baroda and Others
Bombay High Court · (2015) 3 ABR 237 : (2015) 5 ALLMR 1 : (2015) 4 MhLj 282
Civil Procedure Code, 1908 (CPC) - Section 115, 2(12)
High Courts18 Mar 2015Partly Allowed
Hali Ahmed Mohammed Ali Otaifah Vs State of Goa and Others
Bombay High Court · (2015) ALLMR(Cri) 2568
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 3Penal Code, 1860 (IPC) - Section 279, 338
High Courts18 Mar 2015Dismissed
Kamleshkumar Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 BomCR(Cri) 758
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 190, 2(d), 202Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Mar 2015
Rajan Sagun Wadkar Vs Roshani Rajan Wadkar and Others
Bombay High Court · (2015) ALLMR(Cri) 4762
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts18 Mar 2015
Commissioner of Income Tax Vs Synthetic Hydrocarbons
Bombay High Court · (2015) 03 BOM CK 0053
High Courts17 Mar 2015Dismissed
Vijaya Vs Sandhya
Bombay High Court · (2015) 5 ALLMR 809
Specific Relief Act, 1963 - Section 6
High Courts17 Mar 2015Disposed off
Ganpati and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2698
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 397Penal Code, 1860 (IPC) - Section 34, 394
High Courts17 Mar 2015Dismissed
Deeliprao Narsingrao Lande Vs The Regional Joint Director of Sugar Ahmednagar and Others
Bombay High Court · (2015) 03 BOM CK 0346
Maharashtra Co-operative Societies Act, 1960 - Section 73 FF (1), 78
High Courts17 Mar 2015Allowed
Anjana Dayaram Dhakate Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2178
Penal Code, 1860 (IPC) - Section 201, 302, 34