High Courts16 Apr 2015
Commissioner of Income Tax Central-IV Vs Saimangal Investrade Ltd.
Bombay High Court · (2015) 04 BOM CK 0265
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 933 of 3,665
High Courts16 Apr 2015Dismissed
Renu and Others Vs Central Bank of India
Bombay High Court · (2015) 04 BOM CK 0249
Contract Act, 1872 - Section 128
High Courts16 Apr 2015
The Commissioner of Income Tax - 8 Vs Tainwala Chemicals and Plastics India Ltd.
Bombay High Court · (2015) 04 BOM CK 0229
Income Tax Act, 1961 - Section 14A, 271, 271(1)(c)
High Courts16 Apr 2015Dismissed
Vyankatesh Shikshan Sanstha Latur Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 715
High Courts16 Apr 2015Partly Allowed
T.N. Goreti Furtado e Fernandes Vs Mahantesh Veerayya Hiremath and Others
Bombay High Court · (2015) 3 ABR 690
Motor Vehicles Act, 1988 - Section 166
High Courts16 Apr 2015Dismissed
Bonanza Commodities Brokers Pvt. Ltd. Vs Roshanara Bhinder
Bombay High Court · (2015) 5 ARBLR 309 : (2015) 5 BomCR 393
Arbitration and Conciliation Act, 1996 - Section 34
High Courts16 Apr 2015
In Re: Radhika Malhotra and Others
Bombay High Court · (2015) 4 MhLj 945
Civil Procedure Code, 1908 (CPC) - Section 38Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 18, 2(g), 31, 31A
High Courts16 Apr 2015Dismissed
Premnath Rama Shetty and Others Vs Vasanti Rama Shetty
Bombay High Court · (2015) 3 ALLMR 539 : (2015) 5 BomCR 416
Specific Relief Act, 1963 - Section 6
High Courts16 Apr 2015Dismissed
Ajay Singh (Sunny) Deol Vs Suneel Darshan
Bombay High Court · (2015) 04 BOM CK 0130
Arbitration and Conciliation Act, 1996 - Section 28(1)(a), 28(2), 28(3), 30, 34Contract Act, 1872 - Section 73, 74Evidence Act, 1872 - Section 34, 47, 60
High Courts16 Apr 2015Dismissed
Francisca Luiza Rocha Vs Palanivel Gaunder and Others
Bombay High Court · (2015) 3 ABR 685
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 163-A, 165
High Courts16 Apr 2015
Authorised Officer, Kotak Mahindra Bank Ltd. Vs Brahmo Construction Pvt. Ltd.
Bombay High Court · (2015) 3 ABR 783 : (2015) 4 ALLMR 32 : (2015) 4 BC 119 : (2015) 4 MhLj 699
Banking Regulation Act, 1949 - Section 9Companies Act, 1956 - Section 529, 529A, 529-AConstitution of India, 1950 - Article 226
High Courts16 Apr 2015Allowed
Nitin Digamber Kothawade Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3058
Criminal Procedure Code, 1973 (CrPC) - Section 164(5)Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 201, 302, 304-B, 34, 498A
High Courts16 Apr 2015Dismissed
Vishant Satyavijay Naik Vs Shreyans Kumar Jain and Others
Bombay High Court · (2015) ALLMR(Cri) 3037 : (2016) 1 BC 244
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Apr 2015Disposed off
Padma Manwani Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ALLMR 579 : (2015) 4 MhLj 175
High Courts16 Apr 2015
Director of Income Tax (IT)-I Vs Sumitomo Mitsui Banking Corpn.
Bombay High Court · (2015) 04 BOM CK 0070
Income Tax Act, 1961 - Section 271(1)(c), 40(a)(i)
High Courts16 Apr 2015
The Commissioner of Income Tax - 10 Vs Onward E-Services Ltd.
Bombay High Court · (2015) 04 BOM CK 0066
Finance Act, 2008 - Section 40(a)(ia)
High Courts16 Apr 2015Allowed
Subhash and Others Vs Jawaharlal and Others
Bombay High Court · (2015) 04 BOM CK 0058
Workmens Compensation Act, 1923 - Section 22, 4(1)(a), 4A(3), 4A(3)(a), 4A(3)(b)
High Courts16 Apr 2015
The Commissioner of Income Tax Vs Rupam Pictures P. Ltd.
Bombay High Court · (2015) 04 BOM CK 0036
High Courts16 Apr 2015
United Breweries (Holdings) Ltd. and Others Vs 3I Infotech Trusteeship Services Ltd. and Others
Bombay High Court · (2015) 04 BOM CK 0031
High Courts15 Apr 2015Disposed off
Dattatray N. Sawant and Others Vs Nitida A. Mehta and Others
Bombay High Court · (2016) 1 ABR 565 : (2015) 6 ALLMR 552 : (2015) 4 ARBLR 197 : (2015) 4 BomCR 283
Arbitration Act, 1940 - Section 2(c), 20, 8Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 11(6), 2, 2(1)(b)Constitution of India, 1950 - Article 141, 145