COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 931 of 3,665

High Courts20 Apr 2015Dismissed

Ganpat Bakaramji Lad Vs The State of Maharashtra

Bombay High Court · (2015) 4 BomCR(Cri) 534

Constitution of India, 1950 - Article 316Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302

High Courts20 Apr 2015

V.M. Karve Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 ALLMR 824

High Courts20 Apr 2015

The Director of Income Tax (Exemption) Vs Jaslok Hospital and Research Centre

Bombay High Court · (2015) 378 ITR 230

Bombay Public Trusts Act, 1950 - Section 34, 40, 41A, 41-AAIncome Tax Act, 1961 - Section 10(21), 10(23C), 10(23C)(via), 10(23C)(vi-A), 11

High Courts18 Apr 2015Dismissed

Banvari Shivraj Yadav Vs Indian Smelting and Refining Co. Ltd. and Others

Bombay High Court · (2015) 146 FLR 777 : (2015) LLR 918

Industrial Disputes Act, 1947 - Section 11A

High Courts18 Apr 2015

Satish Gayacharan Trivedi Vs Gopal Ramnarayan Mundhada and Others

Bombay High Court · (2015) 04 BOM CK 0337

Maharashtra Regional and Town Planning Act, 1966 - Section 149, 45, 45(5), 47, 51

High Courts18 Apr 2015

Deelip Harishchandra Jadhav Vs State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 36 : (2015) 6 ALLMR 728 : (2015) LabIC 3063 : (2016) 1 MhLj 417

High Courts18 Apr 2015

Abhay Laddulal Shah and Others Vs Udaykumar Radhakisan Dubey and Others

Bombay High Court · (2015) 3 MhLj 660

Civil Procedure Code, 1908 (CPC) - Order 45 Rule 45, 110, 96Land Acquisition Act, 1894 - Section 18, 18, 19, 20, 21

High Courts18 Apr 2015Dismissed

Archana and Others Vs State of Maharashtra and Others

Bombay High Court · (2016) 1 BomCR 257 : (2015) 4 MhLj 438

Land Acquisition Act, 1894 - Section 11, 18, 31, 4, 4(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)

High Courts18 Apr 2015

Satish Vs Gopal Ramnarayan Mundhada and Others

Bombay High Court · (2015) 6 ALLMR 108 : (2015) 4 BomCR 626 : (2015) 5 MhLj 463

Maharashtra Regional and Town Planning Act, 1966 - Section 149, 45, 45(5), 47, 51

High Courts18 Apr 2015Partly Allowed

Vilasrao Bhauso Shinde and Others Vs Sangli District Central Co-operative Bank and Others

Bombay High Court · (2015) 4 MhLj 236

Constitution of India, 1950 - Article 226, 227Maharashtra Co-operative Societies Act, 1960 - Section 105, 152A, 154, 79, 81

High Courts18 Apr 2015Dismissed

Maria Graciano Gomes and Others Vs Sitabai Ankush Gauns

Bombay High Court · (2015) 04 BOM CK 0188

Motor Vehicles Act, 1988 - Section 166

High Courts18 Apr 2015Dismissed

Gnyanoba Tejrao Hake Vs The State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 40 : (2015) 3 ALLMR 529 : (2015) LabIC 3067

Administrative Tribunals Act, 1985 - Section 21Bombay Prevention of Gambling Act, 1887 - Section 12 (A), 12-A

High Courts18 Apr 2015Dismissed

Meera Sidharth Kambli and Others Vs Viraj Ekawade and Others

Bombay High Court · (2015) 3 ACC 821

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Motor Vehicles Act, 1988 - Section 166

High Courts18 Apr 2015Dismissed

Marathon Next Gen. Realty Limited and Others Vs The Competent Authority and Others

Bombay High Court · (2015) 5 MhLj 318

Constitution of India, 1950 - Article 226, 227Maharashtra Co-operative Societies Act, 1960 - Section 9(1)Maharashtra Housing (Regulation and Development) Act, 2012 - Section 1, 18, 19, 19(2), 21

High Courts18 Apr 2015Partly Allowed

Nitadevi and Others Vs National Insurance Company Limited and Others

Bombay High Court · (2016) 1 ALLMR 818

Motor Vehicles Act, 1988 - Section 166, 173

High Courts18 Apr 2015Partly Allowed

Rajani Wamanrao Hemke Vs Vidya Vikas Mandal and Others

Bombay High Court · (2015) 5 ALLMR 148 : (2016) 1 BomCR 183 : (2015) 4 MhLj 319

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5, 5(3), 9

High Courts18 Apr 2015Partly Allowed

Suresh Shankar Chandanshive Vs The State of Maharashtra

Bombay High Court · (2015) 04 BOM CK 0010

Penal Code, 1860 (IPC) - Section 300, 302, 304, 307

High Courts17 Apr 2015Allowed

Somnath Bhau Shete Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 4279

Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120-B, 405, 406, 409, 467

High Courts17 Apr 2015Allowed

Hari Shenfadu Savande Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 3993

Penal Code, 1860 (IPC) - Section 306, 34, 498(A)

High Courts17 Apr 2015Allowed

Sau. Shobha Vidyasagar Jadhav and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 04 BOM CK 0328

Penal Code, 1860 (IPC) - Section 166, 167, 197, 198, 209