High Courts21 Apr 2015Allowed
Prakash Vs Purushottam and Others
Bombay High Court · (2015) ALLMR(Cri) 3983 : (2016) 1 BC 593
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 929 of 3,665
High Courts21 Apr 2015Allowed
Prakash Jaganath Pawar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3898
Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 376, 451, 506
High Courts21 Apr 2015Allowed
Akshay Vitta Management and Investment Consultancy Services Pvt. Ltd. and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 ALLMR 638 : (2015) 5 BomCR 461
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 23, 24, 25, 26, 34
High Courts21 Apr 2015Allowed
Sk. Imam Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3780
Penal Code, 1860 (IPC) - Section 34, 342, 376
High Courts21 Apr 2015Allowed
Dr. D.Y. Patil Vidyapeeth Deemed University Trust and Others Vs Maharashtra University of Health Sciences and Others
Bombay High Court · (2015) 4 MhLj 678
High Courts21 Apr 2015Allowed
Santosh Baba Bodare Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0289
Penal Code, 1860 (IPC) - Section 302
High Courts21 Apr 2015Dismissed
Ramu Chandrappa Jundpalli Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0287
Penal Code, 1860 (IPC) - Section 302, 354
High Courts21 Apr 2015Partly Allowed
Union of India Vs Rashtriya Karmachari Union (I) and Others
Bombay High Court · (2015) 04 BOM CK 0262
High Courts21 Apr 2015
Indian Independent Filmmakers Worldwide Association Vs You Tube LLC and Others
Bombay High Court · (2015) 04 BOM CK 0237
High Courts21 Apr 2015Disposed off
Darryl Bruce Thorpe and Others Vs The Union of India and Others
Bombay High Court · (2015) 04 BOM CK 0225
Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 13 (1), 13 (2), 37, 37 (3)Income Tax Act, 1961 - Section 132 (3), 132 (8)
High Courts21 Apr 2015Allowed
Sinhgad Dental College and Hospital and Others Vs Maharashtra University of Health Sciences and Others
Bombay High Court · (2015) 4 MhLj 550
High Courts21 Apr 2015Disposed off
Continental Transport Organization Pvt. Ltd. Vs Oil and Natural Gas Corporation Ltd.
Bombay High Court · (2015) 04 BOM CK 0196
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 73, 74, 75
High Courts21 Apr 2015Dismissed
Bhimsha Gurusidha Chendke Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 173
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts21 Apr 2015Dismissed
S. Satyanarayana and Co. Vs West Quay Multiport Pvt. Ltd. and Others
Bombay High Court · (2015) 04 BOM CK 0103
Arbitration and Conciliation Act, 1996 - Section 9
High Courts21 Apr 2015
The Commissioner of Sales Tax Maharashtra State Vs General Cranes Near Pitroda Automobiles Works
Bombay High Court · (2015) 82 VST 560
High Courts21 Apr 2015
Vasant and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 677
Bombay Money Lenders Act, 1946 - Section 13(A), 13(B), 13A, 14, 18Penal Code, 1860 (IPC) - Section 34, 420
High Courts21 Apr 2015
Commissioner of Income Tax II and Others Vs Continental Warehousing Corporation (Nhava Sheva) Ltd. and Others
Bombay High Court · (2015) 279 CTR 389 : (2015) 374 ITR 645
Customs Act, 1962 - Section 2(12), 7, 7(1), 7(aa)Income Tax Act, 1961 - Section 10(23G), 132, 132(1), 132A, 133(6)Ports Act, 1908 - Section 3(4)
High Courts21 Apr 2015
Sunita Parulekar and Others Vs Sudha Parulekar and Others
Bombay High Court · (2015) 04 BOM CK 0064
Bombay Court Fees Act, 1959 - Section 3, 40Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1, Order 33 Rule 1A, Order 7 Rule 11(b), Order 7 Rule 11(c), 149Hindu Succession Act, 1956 - Section 8
High Courts21 Apr 2015Dismissed
Kanhayyalal Madhavlal Khandelwal Vs Roshan Eruch Mehta and Others
Bombay High Court · (2015) 04 BOM CK 0014
Contract Act, 1872 - Section 23Income Tax Act, 1961 - Section 269, 269UC, 269UDSpecific Relief Act, 1963 - Section 16, 16(c), 20, 20 (1), 20(2)(a)
High Courts21 Apr 2015Allowed
Jagannath Amrita Ghorpade and Others Vs State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0011
Penal Code, 1860 (IPC) - Section 143, 145, 147, 148, 149