High Courts24 Apr 2015Dismissed
Macmen Foods and Others Vs Mohonsons Engineering Services Private Limited and Others
Bombay High Court · (2015) 5 ALLMR 838 : (2015) 6 MhLj 755
Evidence Act, 1872 - Section 102
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 927 of 3,665
High Courts24 Apr 2015
Commissioner of Income Tax Vs Kailash Jyoti No. 2 CHS Ltd. and Others
Bombay High Court · (2015) 04 BOM CK 0038
Income Tax Act, 1961 - Section 242
High Courts24 Apr 2015Allowed
Hanuman Mishrimal Oswal and Others Vs Chandrakant Bhagwantrao Chavan and Others
Bombay High Court · (2015) 04 BOM CK 0030
High Courts24 Apr 2015Dismissed
Namdeo Anant Bhange Vs Narayan Govind Manjare and Others
Bombay High Court · (2015) 04 BOM CK 0026
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 70(b), 73Constitution of India, 1950 - Article 227
High Courts23 Apr 2015
Sakharam Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4259
Criminal Procedure Code, 1973 (CrPC) - Section 154, 397, 401Penal Code, 1860 (IPC) - Section 409
High Courts23 Apr 2015Allowed
The Government of Maharashtra and Others Vs Maroti Ramdasji Wasnik
Bombay High Court · (2015) 6 ALLMR 85
High Courts23 Apr 2015Partly Allowed
Syed Khizer Vs Nikhat Parveen and Others
Bombay High Court · (2015) ALLMR(Cri) 3873 : (2016) 1 DMC 251
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)
High Courts23 Apr 2015Allowed
Nitin and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3779
Penal Code, 1860 (IPC) - Section 109, 143, 447, 448, 456
High Courts23 Apr 2015Allowed
Nitesh Raosaheb Misal and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3615
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13BPenal Code, 1860 (IPC) - Section 498A
High Courts23 Apr 2015Partly Allowed
Ganesh Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3517
Penal Code, 1860 (IPC) - Section 307, 323, 498-A, 504, 506
High Courts23 Apr 2015Allowed
Mohammad Husain Hisamuddin Shaikh Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ALLMR 516 : (2015) 5 MhLj 670
High Courts23 Apr 2015Allowed
Pramodkumar Narendrakumar Wagh and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 ALLMR 502 : (2015) 5 BomCR 368 : (2015) 4 MhLj 949
High Courts23 Apr 2015Allowed
Sudam Namdeo Kangude Vs Nana Baburao Kangude and Others
Bombay High Court · (2015) 04 BOM CK 0314
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 - Section 32
High Courts23 Apr 2015Dismissed
State of Maharashtra Vs Namdeo Sitaram Titare and Others
Bombay High Court · (2015) 04 BOM CK 0251
Land Acquisition Act, 1894 - Section 18, 54
High Courts23 Apr 2015Allowed
The Executive Engineer and Others Vs Dnyaneshwar Sahadeorao Tajane
Bombay High Court · (2015) 6 ALLMR 146 : (2015) 146 FLR 415 : (2015) LLR 648 : (2016) 1 MhLj 624
Industrial Disputes Act, 1947 - Section 25F, 25G, 25H
High Courts23 Apr 2015Allowed
Balkrishna Bhau Desai Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 78
Constitution of India, 1950 - Article 154Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 19, 7
High Courts23 Apr 2015Allowed
S.R. Thermocole (EPS) Packaging Pvt. Ltd. Vs Bajaj Allianz General Insurance Co. Ltd.
Bombay High Court · (2016) 1 ARBLR 30 : (2015) 5 MhLj 417
Arbitration and Conciliation Act, 1996 - Section 21, 33, 33 (4), 34, 34(3)Limitation Act, 1963 - Section 5
High Courts23 Apr 2015Dismissed
Gandhi Builders and Developers Vs Shyamlal and Others
Bombay High Court · (2015) 04 BOM CK 0221
Specific Relief Act, 1963 - Section 14(1)(a), 14(3) (c), 14(3)(c)Transfer of Property Act, 1882 - Section 52
High Courts23 Apr 2015Disposed off
Dhanraj Ishwar Gawali Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 212
Penal Code, 1860 (IPC) - Section 302, 307, 320, 324
High Courts23 Apr 2015Dismissed
Jose Alberto D''souza Vs Felicia Leitao and Others
Bombay High Court · (2015) 3 ACC 557 : (2015) 5 ALLMR 892
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4