High Courts27 Apr 2015Dismissed
Jayshri Ginning and Spinning (P) Ltd. Vs C.A. Galiakotwala and Co. Pvt. Ltd.
Bombay High Court · (2015) 04 BOM CK 0279
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 926 of 3,665
High Courts27 Apr 2015
Mahesh N. Thakkar Vs The Assistant Commissioner of Income Tax
Bombay High Court · (2015) 04 BOM CK 0264
Income Tax Act, 1961 - Section 148, 271(1)(c), 40A(7), 54
High Courts27 Apr 2015Partly Allowed
Antonio Jose Fernandes and Others Vs Petornila Fernandes and Others
Bombay High Court · (2015) 04 BOM CK 0243
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts27 Apr 2015Dismissed
Shrimant Chhatrapati Udyanraje Pratapsinhmaharaj Bhosale and Others Vs Shrimant Chhatrapati Vijaysinhraje Shahumaharaj Bhosale and Others
Bombay High Court · (2015) 4 ABR 418 : (2015) 4 ALLMR 811 : (2015) 5 BomCR 407
Bombay Rent Free Estates Act, 1852 - Section 2, 3, 4, 5, 6Civil Procedure Code, 1908 (CPC) - Section 53, 9Constitution of India, 1950 - Article 143, 226, 363, 363 (1), 363 (2) (a)
High Courts27 Apr 2015Dismissed
Fancy Builders Private Limited and Others Vs The Memon Co-operative Bank Ltd.
Bombay High Court · (2015) 04 BOM CK 0083
Arbitration and Conciliation Act, 1996 - Section 15, 16, 34Multi-State Cooperative Societies Act, 2002 - Section 84, 84(4)
High Courts27 Apr 2015Allowed
XYZ Vs Union of India and Others
Bombay High Court · (2015) 4 ALLMR 542 : (2015) 321 ELT 238 : (2015) 5 MhLj 514
High Courts27 Apr 2015Dismissed
Ghaibi Peer Masjid Vs Garib Buwa Deul Sansthan
Bombay High Court · (2015) 04 BOM CK 0057
Bombay Public Trusts Act, 1950 - Section 19, 72(4)
High Courts27 Apr 2015
The Commissioner of Central Excise Vs GL and V. India Pvt. Ltd.
Bombay High Court · (2015) 321 ELT 611
Central Excises and Salt Act, 1944 - Section 11, 11A, 11BFinance Act, 1994 - Section 73, 75
High Courts24 Apr 2015Allowed
Manish and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3627
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120-B, 34, 385, 387, 389
High Courts24 Apr 2015Disposed Off
Ishwar and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3428
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 498-A, 504
High Courts24 Apr 2015
Gangadhar Govindrao Rathod Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0318
Maharashtra Co-operative Societies Act, 1960 - Section 101, 73FF(1), 73FF(1)(i), 73FF(1)(i)(a)
High Courts24 Apr 2015Allowed
Kondikiri Arun Tukaram Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ALLMR 506
High Courts24 Apr 2015Partly Allowed
Walni Pardi Majoor Kamgar Sahakari Sanstha Limited and Others Vs Assistant Registrar, Co-operative Societies (Housing) and Others
Bombay High Court · (2015) 6 ALLMR 48
Maharashtra Co-operative Societies Act, 1960 - Section 152, 35, 35(1), 91
High Courts24 Apr 2015
The Commissioner of Income Tax Vs Raviraj Kothari Punjabi Associates
Bombay High Court · (2015) 04 BOM CK 0270
Income Tax Act, 1961 - Section 80IB(10), 80IB(10)(c), 80IB(14)(a)
High Courts24 Apr 2015
The Commissioner of Income Tax Vs Pashupati Capital Services Pvt. Ltd.
Bombay High Court · (2015) 04 BOM CK 0269
Income Tax Act, 1961 - Section 115JB, 88E
High Courts24 Apr 2015Allowed
Mahadeo Bapurao Wadaskar Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0257
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts24 Apr 2015Dismissed
Sushant Vasant Salunkhe Vs The Commissioner of Police Greater Mumbai and Others
Bombay High Court · (2015) 04 BOM CK 0241
Bombay Police Act, 1951 - Section 135, 37(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 5-AConstitution of India, 1950 - Article 22, 22(5), 226
High Courts24 Apr 2015
Mahindra and Mahindra Limited Vs Union of India and Others
Bombay High Court · (2015) 321 ELT 635
Central Excises and Salt Act, 1944 - Section 2, 2(d), 5ACivil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts24 Apr 2015Dismissed
Haresh Advani Vs Suraj Jagtiani
Bombay High Court · (2015) 04 BOM CK 0209
Arbitration Act, 1940 - Section 29, 31(7)Arbitration and Conciliation Act, 1996 - Section 31, 31(7), 31(7)(a), 31(7)(b), 34Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 34
High Courts24 Apr 2015
Laxman Keshav Kudalkar Vs Municipal Corporation of Greater Mumbai and Others
Bombay High Court · (2015) 5 ABR 260 : (2015) 4 ALLMR 497 : (2015) 5 BomCR 353 : (2015) 5 MhLj 191
Bombay Public Trusts Act, 1950 - Section 36(1)Mumbai Municipal Corporation Act, 1888 - Section 105-A(b), 105-A(d), 105-B, 105-FPublic Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(e)