High Courts17 Apr 2015
Commissioner of Central Excise Vs Seagull Threads (India) Ltd.
Bombay High Court · (2015) 323 ELT 35
Central Excises and Salt Act, 1944 - Section 11AC
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 932 of 3,665
High Courts17 Apr 2015Allowed
Rahul and Others Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0300
Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts17 Apr 2015
Vassantram Mehta and Co. (P) Ltd. Vs Joint Commissioner of Income Tax
Bombay High Court · (2015) 04 BOM CK 0205
Income Tax Act, 1961 - Section 143(3), 260A, 37
High Courts17 Apr 2015Dismissed
Mehboob Mukhtar Ansari Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 64
Penal Code, 1860 (IPC) - Section 307
High Courts17 Apr 2015
The Quepem Urban Co-operative Credit Society Ltd. Vs The Assistant Commissioner of Income Tax
Bombay High Court · (2015) 278 CTR 48 : (2015) 377 ITR 272
Banking Regulation Act, 1949 - Section 5 (CCV), 5 (CVV), 5(1)(ccv), 5(cci), 5(ccv)Income Tax Act, 1961 - Section 143, 260A, 80P, 80P(1), 80P(2)(a)(i)
High Courts17 Apr 2015
Abdur Rahman Anjaria and Others Vs Mohhamad Kallu Ibrahim Shah and Others
Bombay High Court · (2015) 04 BOM CK 0187
High Courts17 Apr 2015Dismissed
Chhaparia Industries Pvt. Ltd. Vs Overseas Polymers Pvt. Ltd.
Bombay High Court · (2015) 4 ALLMR 300 : (2015) 6 BomCR 222
Companies Act, 1956 - Section 433, 434, 435, 436Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), 16, 16(1), 22
High Courts17 Apr 2015
Ramdas Vs The Education Officer (Secondary) and Others
Bombay High Court · (2015) 4 ABR 29 : (2015) 6 BomCR 76 : (2015) LabIC 3057 : (2015) 5 MhLj 197
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 2(12)
High Courts17 Apr 2015
The Commissioner of Income Tax-8 Vs Ovira Logistics Pvt. Ltd.
Bombay High Court · (2015) 377 ITR 129
Income Tax Act, 1961 - Section 115JB, 260A, 43B
High Courts17 Apr 2015Dismissed
Vijayraj R. Dessai Vs State and Others
Bombay High Court · (2015) ALLMR(Cri) 3559 : (2015) 2 Crimes 732
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228Evidence Act, 1872 - Section 32, 8Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 323, 342
High Courts17 Apr 2015
Mavany Brothers Vs Commissioner of Income Tax and Others
Bombay High Court · (2015) 04 BOM CK 0101
Income Tax Act, 1961 - Section 143(1)(a), 147, 148, 2(47), 260A
High Courts17 Apr 2015Allowed
Rohidas Vs The Commissioner of Police and Others
Bombay High Court · (2015) 04 BOM CK 0098
Constitution of India, 1950 - Article 22(5), 22(6), 226Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-offenders and Dangerous Persons Act, 1981 - Section 3(2), 8(2)
High Courts17 Apr 2015
The Commissioner of Income Tax-9 Vs Sharda Worldwide Exports Pvt. Ltd.
Bombay High Court · (2015) 04 BOM CK 0040
Income Tax Act, 1961 - Section 148, 28, 36(1)(vii), 36(2), 36(i)(vii)
High Courts17 Apr 2015Dismissed
Krishna Bhau Mahadik and Others Vs Bhanudas Nana Mahadik
Bombay High Court · (2015) 04 BOM CK 0029
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 10-A, 32G, 32M, 40, 64Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 14(1), 18, 19, 21, 22
High Courts17 Apr 2015Partly Allowed
Shivaji Rohidas More Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0013
Penal Code, 1860 (IPC) - Section 300, 302, 304-I, 304-II
High Courts16 Apr 2015
SICOM Limited Vs Naresh Chandra Malhotra and Others
Bombay High Court · (2015) 6 ALLMR 711 : (2015) 5 BomCR 562
Civil Procedure Code, 1908 (CPC) - Section 38Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 1, 17, 18, 2(g), 31
High Courts16 Apr 2015Dismissed
Sunita Balkrushna Kendhale Vs Bhimrao and Others
Bombay High Court · (2015) 04 BOM CK 0333
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 306, 34, 498-A
High Courts16 Apr 2015Dismissed
State of Maharashtra Vs Madhavrao Jalbaji Karnale
Bombay High Court · (2015) 04 BOM CK 0317
Constitution of India, 1950 - Article 21Prevention of Corruption Act, 1988 - Section 13 (1)(d), 13 (2), 19, 7
High Courts16 Apr 2015Dismissed
Bali and Others Vs Indumati and Others
Bombay High Court · (2015) 04 BOM CK 0315
High Courts16 Apr 2015
The Commissioner of Income Tax Vs Mahindra Spicers Ltd.
Bombay High Court · (2015) 04 BOM CK 0271