High Courts15 Apr 2015Dismissed
''X'' Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0299
Bombay Prohibition Act, 1949 - Section 66, 85Constitution of India, 1950 - Article 14, 311Criminal Procedure Code, 1973 (CrPC) - Section 200
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 934 of 3,665
High Courts15 Apr 2015Allowed
Dharmendra Jayantilal Shah and Others Vs Nashik Municipal Corporation and Others
Bombay High Court · (2015) 04 BOM CK 0298
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4, 52A, 5-A, 6Maharashtra Regional and Town Planning Act, 1966 - Section 126, 126(1), 126(1)(c), 126(2), 126(4)
High Courts15 Apr 2015Dismissed
Santosh Gopinath Waghmare Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0296
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts15 Apr 2015
The Commissioner of Income Tax-4 Vs S. Kumars Nationwide Ltd.
Bombay High Court · (2015) 04 BOM CK 0267
Income Tax Act, 1961 - Section 115JB, 143, 36(1)(va)
High Courts15 Apr 2015Allowed
The Central Board of Trustees, Employees Provident Fund and Others Vs Veekay Cotsyn Ltd.
Bombay High Court · (2016) 148 FLR 247 : (2016) LLR 5
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14-B, 7-I, 7L, 7-L, 7-L(2)
High Courts15 Apr 2015Dismissed
Subhaschandra Balchandra Badjate Vs The Director General
Bombay High Court · (2015) 324 ELT 307 : (2016) 53 GST 85
Central Excises and Salt Act, 1944 - Section 11, 11A, 11-A(4), 11AA, 11ECustoms Act, 1962 - Section 105, 105 (1), 105(1), 110, 110(2)Income Tax Act, 1961 - Section 226(4)
High Courts15 Apr 2015Dismissed
Nitin Satish Naik Vs Nilu Sundar Naik and Others
Bombay High Court · (2015) ALLMR(Cri) 2978 : (2015) 2 BomCR(Cri) 691
Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1)(a), 138, 144Penal Code, 1860 (IPC) - Section 188
High Courts15 Apr 2015Allowed
Ubaldo Fernandes and Others Vs State
Bombay High Court · (2015) ALLMR(Cri) 3566
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 324, 326
High Courts15 Apr 2015Disposed off
Sudhir Sambhaji Maldode Vs South Central Railway and Others
Bombay High Court · (2015) 3 ABR 649 : (2015) 3 ALLMR 511 : (2015) 4 BomCR 601 : (2015) LabIC 2668 : (2015) 5 MhLj 223
High Courts15 Apr 2015Allowed
Ganesh Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 637 : (2016) 1 BomCR 248
High Courts15 Apr 2015
Gulf Petrochem Energy Pvt. Ltd. and Others Vs M.T. Valor and Others
Bombay High Court · (2015) 04 BOM CK 0169
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Contract Act, 1872 - Section 70
High Courts15 Apr 2015Allowed
Vikram Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2968 : (2015) 3 BomCR(Cri) 81 : (2015) CriLJ 3100 : (2015) 4 RCR(Criminal) 866
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts15 Apr 2015
Shanker Basu Vs KBC Bank NV
Bombay High Court · (2015) 04 BOM CK 0109
Contract Act, 1872 - Section 63
High Courts15 Apr 2015Allowed
Lokmanya Tilak Smarak Mandal and Others Vs Ravindra Rameshrao Sambare and Others
Bombay High Court · (2015) 04 BOM CK 0108
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9
High Courts15 Apr 2015Dismissed
Jagannath R. Beloshe Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 197 : (2015) 2 Crimes 736
Penal Code, 1860 (IPC) - Section 120B, 302, 34
High Courts15 Apr 2015
Bramhanand M. Dessai Vs State of Goa and Others
Bombay High Court · (2015) 6 ALLMR 776
High Courts15 Apr 2015Dismissed
Prakash Dadarao Vaidya and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 Apr 2015Dismissed
Pravin Vs Alka
Bombay High Court · (2015) 04 BOM CK 0044
Guardians and Wards Act, 1890 - Section 6Penal Code, 1860 (IPC) - Section 506, 509
High Courts13 Apr 2015
The Commissioner of Income Tax No. I Vs Jasumati Properties Pvt. Ltd. and Others
Bombay High Court · (2015) 04 BOM CK 0373
Income Tax Act, 1961 - Section 143(3), 2(29B)
High Courts13 Apr 2015
Ramesh Vs The State of Maharashtra and Others
Bombay High Court · (2015) 04 BOM CK 0331
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97Land Acquisition Act, 1894 - Section 18, 4