High Courts20 Aug 2015Dismissed
Reubai Tulsiram Vs Babalal Husenbhai
Bombay High Court · (2015) 6 ABR 274
Specific Relief Act, 1963 - Section 41, 41(h)Transfer of Property Act, 1882 - Section 53A, 53-A
COURT ARCHIVE
Bombay High Court judgments
73,287 judgments · page 869 of 3,665
High Courts20 Aug 2015Dismissed
Snehdeep Shikshan Sanstha Vs The Joint Director of Education (School Education) and Others
Bombay High Court · (2015) 08 BOM CK 0328
High Courts20 Aug 2015
Ahmed Vazir Parkar Vs Union of India and Others
Bombay High Court · (2016) 1 BomCR 370 : (2015) 378 ITR 377
Income Tax Act, 1961 - Section 222
High Courts20 Aug 2015Allowed
Dadade Khanderao Vithoba and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 MhLj 435
High Courts20 Aug 2015
Maharashtra Airport Development Co. Ltd. Vs Deputy Commissioner of Income Tax and Others
Bombay High Court · (2015) 377 ITR 262
High Courts20 Aug 2015Allowed
Mangesh Kisanrao Dahe and Others Vs State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0248
Penal Code, 1860 (IPC) - Section 302, 34
High Courts20 Aug 2015
Narendra Mohan Singh and Others Vs Ketan Mehta and Others
Bombay High Court · (2015) 64 PTC 260
High Courts20 Aug 2015Dismissed
The Manager, HDFC Ergo General Insurance Co. Ltd. Vs Kalpana and Others
Bombay High Court · (2015) 08 BOM CK 0120
Motor Vehicles Act, 1988 - Section 140, 140(2), 141, 147, 166
High Courts20 Aug 2015
Enercon GmbH Vs Wind World (India) Limited and Others
Bombay High Court · (2015) 08 BOM CK 0117
High Courts20 Aug 2015Dismissed
Dilip Ram Phal Dessai Vs Yesso Vaman Pagi and Others
Bombay High Court · (2015) 08 BOM CK 0115
Land Acquisition Act, 1894 - Section 4
High Courts20 Aug 2015
The Commissioner of Income Tax Vs Chowgule and Company Ltd.
Bombay High Court · (2015) 08 BOM CK 0107
Income Tax Act, 1961 - Section 10A, 10B, 260-A, 28, 80HHC
High Courts20 Aug 2015
Design Dialogues (India) Pvt. Ltd. Vs Bharat Petroleum Corporation Ltd. and Others
Bombay High Court · (2016) 1 ALLMR 597
Constitution of India, 1950 - Article 14, 226
High Courts20 Aug 2015Partly Allowed
Avinash Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 304
High Courts20 Aug 2015Allowed
Yogesh Pandharinath Dalvi and Others Vs The State of Mahrashtra and Others
Bombay High Court · (2016) 1 ABR 158 : (2016) 1 ALLMR 513 : (2016) 2 MhLj 392
Constitution of India, 1950 - Article 243(E), 243C, 243C(1), 243E, 243N
High Courts19 Aug 2015
The State of Maharashtra and Others Vs Vimal Dagdu Shinde
Bombay High Court · (2015) 6 ALLMR 231 : (2016) 1 MhLj 425
High Courts19 Aug 2015Dismissed
Anilkumar Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0287
Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts19 Aug 2015Allowed
Arun Sukhdeo Wankhede and Others Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0258
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts19 Aug 2015Dismissed
State of Maharashtra and Others Vs Pandurang Janardhan Warhade and Others
Bombay High Court · (2015) 08 BOM CK 0257
Penal Code, 1860 (IPC) - Section 201, 302, 34, 498A, 498-A
High Courts19 Aug 2015Allowed
Rajesh Vs Anil and Others
Bombay High Court · (2015) 08 BOM CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 468, 482Penal Code, 1860 (IPC) - Section 319, 323, 334, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (1) (x)
High Courts19 Aug 2015
Rahul and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4831
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 307, 324, 34, 341