COURT ARCHIVE

Bombay High Court judgments

73,287 judgments · page 868 of 3,665

High Courts21 Aug 2015Allowed

Balkrishna Jagannath Lad Vs Indian Postal Department and Others

Bombay High Court · (2015) 6 ALLMR 21 : (2015) 5 MhLj 899

Land Acquisition Act, 1894 - Section 11-A, 20, 20(2), 21, 22Maharashtra Regional and Town Planning Act, 1966 - Section 127, 38

High Courts21 Aug 2015Allowed

Malhari Gopal Bhoval and Others Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0288

Penal Code, 1860 (IPC) - Section 302, 307, 34

High Courts21 Aug 2015Disposed Off

Bharat Govind Bhosale and Others Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0278

Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 306, 34, 354, 452, 504

High Courts21 Aug 2015Allowed

Vishnu Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0259

Penal Code, 1860 (IPC) - Section 302, 498-A

High Courts21 Aug 2015Dismissed

Anil Ramchandra Parab Vs The State

Bombay High Court · (2015) 08 BOM CK 0254

Arms Act, 1959 - Section 25(1B)(a), 27(1), 3, 5Penal Code, 1860 (IPC) - Section 307

High Courts21 Aug 2015

Paras Shantilal Shah and Others Vs The Dy. C.I.T.S.R. 48, Mumbai

Bombay High Court · (2016) 282 CTR 291 : (2015) 378 ITR 41

Income Tax Act, 1961 - Section 132, 132(4), 158BC, 158BD, 260A

High Courts21 Aug 2015Dismissed

Ganesh and Others Vs The State of Maharashtra

Bombay High Court · (2016) ALLMR(Cri) 224

Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7

High Courts21 Aug 2015Dismissed

Pralhad Tukaram Kharatkar Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0211

Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 302

High Courts21 Aug 2015Disposed off

Acron Developers Private Limited Vs Patel Engineering Limited

Bombay High Court · (2015) 08 BOM CK 0197

Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38, Order 38 Rule 5Income Tax Act, 1961 - Section 194(C)

High Courts21 Aug 2015

Raivathari Madhupati Singhania and Others Vs Madhupati Vijaypat Singhania and Others

Bombay High Court · (2015) 5 ABR 748

Hindu Minority and Guardianship Act, 1956 - Section 12, 6(1), 8, 8(1), 8(2)

High Courts21 Aug 2015Dismissed

Dharamvir I. Joshi Vs Jayant R. Patwardhan and Others

Bombay High Court · (2015) 5 ABR 778 : (2016) 1 ALLMR 140 : (2015) 6 MhLj 33 : (2016) 1 RCR(Rent) 66

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 15, 5(11)(c), 5(11)(c)(i)Constitution of India, 1950 - Article 227Maharashtra Rent Control Act, 1999 - Section 33, 56, 7 (15), 7(15), 7(15)(d)

High Courts21 Aug 2015Disposed off

Shalini Wamanrao Korade and Others Vs Shankar Ningusa Solanki

Bombay High Court · (2015) 5 ABR 683 : (2015) 5 MhLj 949

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13, 13(1)(g), 13(2)Constitution of India, 1950 - Article 227

High Courts21 Aug 2015Disposed off

Bombay Intelligence Security (India) Ltd. Vs Oil and Natural Gas Corporation Limited

Bombay High Court · (2015) 08 BOM CK 0112

Arbitration and Conciliation Act, 1996 - Section 31(7)(a), 34Contract Act, 1872 - Section 70Employees State Insurance Act, 1948 - Section 44

High Courts21 Aug 2015Disposed off

The Branch Manager, The United India Insurance Company Limited Vs Shivbodhansingh and Others

Bombay High Court · (2015) 6 ALLMR 139

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 168Penal Code, 1860 (IPC) - Section 279, 304-A, 338, 427

High Courts21 Aug 2015

Mukti Coop. Housing Society Ltd. and Others Vs Manakbai Vithal Bhoosharath and Others

Bombay High Court · (2015) 08 BOM CK 0103

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11, 12, 12 (3)(a), 12(2), 12(3)(a)Transfer of Property Act, 1882 - Section 106, 116

High Courts21 Aug 2015Partly Allowed

The Divisional Controller, Maharashtra State Road Transport Corporation Vs Dilip Vasant Pachpute

Bombay High Court · (2015) 6 ABR 344 : (2016) 1 ALLMR 107 : (2015) 4 LLJ 131

High Courts21 Aug 2015Allowed

Texport Syndicate (India) Ltd. and Others Vs Kalpana Pandurang Dholam and Others

Bombay High Court · (2015) 08 BOM CK 0090

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28

High Courts21 Aug 2015Disposed Off

Meenadevi Vs Narmadabai

Bombay High Court · (2016) 1 ABR 488 : (2015) 6 ALLMR 25 : (2015) 6 MhLj 578

Evidence Act, 1872 - Section 36, 60, 83

High Courts21 Aug 2015Dismissed

New India Assurance Company Ltd. Vs Baby Nanda and Others

Bombay High Court · (2015) 4 ACC 602 : (2016) 1 ALLMR 623 : (2016) 2 MhLj 469

High Courts21 Aug 2015Dismissed

The Branch Manager, Oriental Insurance Company Limited Vs Shanta and Others

Bombay High Court · (2016) 1 ALLMR 684