COURT ARCHIVE

Bombay High Court judgments

73,287 judgments · page 870 of 3,665

High Courts19 Aug 2015Dismissed

Suresh Narayan Rege Vs The Saraswat Coop. Bank Ltd. and Others

Bombay High Court · (2015) 6 ABR 20 : (2015) 6 ALLMR 1 : (2016) 1 MhLj 326

Constitution of India, 1950 - Article 226Maharashtra Co-operative Societies Act, 1960 - Section 154, 91

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High Courts19 Aug 2015Dismissed

Satish Mahadeorao Uke Vs Devendra Gangadhar Fadnavis and Others

Bombay High Court · (2015) 08 BOM CK 0123

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2(1), Order 7 Rule 11(a), 100(1), 100(1)(d)(i)Constitution of India, 1950 - Article 102, 173, 19(1)(a), 191, 32Government of Union Territories Act, 1963 - Section 14, 4

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High Courts19 Aug 2015Dismissed

Suman and Others Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0075

Evidence Act, 1872 - Section 106, 21, 25, 8Penal Code, 1860 (IPC) - Section 177, 302, 34

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High Courts19 Aug 2015Dismissed

Rohan Ashok Jagdale and Others Vs The Police Station Officer and Others

Bombay High Court · (2015) 08 BOM CK 0072

Criminal Procedure Code, 1973 (CrPC) - Section 102, 457Information Technology Act, 2000 - Section 66APenal Code, 1860 (IPC) - Section 109, 201, 34, 409, 420

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High Courts19 Aug 2015Allowed

Anita and Others Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0041

Criminal Procedure Code, 1973 (CrPC) - Section 227, 482Penal Code, 1860 (IPC) - Section 107, 306

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High Courts19 Aug 2015Dismissed

State of Maharashtra Vs Kishor Nathusingh Thakur and Others

Bombay High Court · (2015) 08 BOM CK 0028

Penal Code, 1860 (IPC) - Section 302, 34, 498A, 506

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High Courts17 Aug 2015

Director of Income Tax (IT)-I Vs American Express Bank Ltd.

Bombay High Court · (2015) 235 TAXMAN 85

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High Courts17 Aug 2015

Commissioner of Income Tax-3 Vs Reliance Industrial Infrastructure Ltd.

Bombay High Court · (2015) 379 ITR 340 : (2015) 234 TAXMAN 256

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High Courts17 Aug 2015Partly Allowed

Laxman Baburao Avale and Others Vs Surendra and Others

Bombay High Court · (2015) 08 BOM CK 0272

Bombay Public Trusts Act, 1950 - Section 22, 73

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High Courts17 Aug 2015Dismissed

Abasaheb and Others Vs Usha and Others

Bombay High Court · (2015) 08 BOM CK 0231

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High Courts17 Aug 2015Allowed

Ranjeet Ghatge and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 08 BOM CK 0215

Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 2(l), 25, 4, 5, 6

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High Courts17 Aug 2015Dismissed

Sunil Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 4558

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113(A)Penal Code, 1860 (IPC) - Section 306, 498A

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High Courts17 Aug 2015Dismissed

Kishanrao Vs The State of Maharashtra and Others

Bombay High Court · (2015) 08 BOM CK 0046

Constitution of India, 1950 - Article 226, 227Maharashtra Co-operative Societies Act, 1960 - Section 26, 73, 91

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High Courts17 Aug 2015

Naman Hotels Private Ltd. and Others Vs The Union of India and Others

Bombay High Court · (2015) 326 ELT 513

Companies Act, 1956 - Section 3Constitution of India, 1950 - Article 14, 19(1)(g)Foreign Exchange Management Act, 1999 - Section 2(u)(v)

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High Courts17 Aug 2015Dismissed

Raju and Others Vs State of Maharashtra

Bombay High Court · (2016) ALLMR(Cri) 494

Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 201, 302, 304(B), 34, 498-A

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High Courts17 Aug 2015Dismissed

Narsing Dhondiba Pol Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302

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High Courts17 Aug 2015

Naresh Kanayalal Rajwani and Others Vs Citi Financial Consumer Finance India Ltd. and Others

Bombay High Court · (2016) 2 ARBLR 104 : (2015) 6 MhLj 444

Arbitration and Conciliation Act, 1996 - Section 18, 24, 24(2), 24(3), 25(1)

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High Courts14 Aug 2015

Gaurav Vijay Bhatia Vs Ramnath P. Subramaniam and Others

Bombay High Court · (2015) 4 BomCR(Cri) 485

Criminal Procedure Code, 1973 (CrPC) - Section 204, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141

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High Courts14 Aug 2015

Tetra Pak India (P) Ltd. and Others Vs Tristar Beverages (P) Ltd. and Others

Bombay High Court · (2015) 4 BomCR(Cri) 349

Arbitration and Conciliation Act, 1996 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 202, 320, 397, 482Penal Code, 1860 (IPC) - Section 34, 406, 415, 420

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High Courts14 Aug 2015Allowed

Mahatma Gandhi Mission''s Institute of Management & Research Vs All India Council for Technical Education (AICTE) and Others

Bombay High Court · (2015) 08 BOM CK 0319

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