COURT ARCHIVE

Bombay High Court judgments

73,287 judgments · page 867 of 3,665

High Courts25 Aug 2015Dismissed

Romeo Pascol Kinny and Others Vs Savitri

Bombay High Court · (2015) 6 ABR 375 : (2015) 6 ALLMR 39 : (2016) 1 MhLj 461

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 5(11)(c)Civil Procedure Code, 1908 (CPC) - Section 115Maharashtra Rent Control Act, 1999 - Section 7(15), 7(15)(d)

High Courts25 Aug 2015Allowed

Vinayak Ashish Co-operative Housing Society Ltd. Vs Essar Enterprises and Others

Bombay High Court · (2016) 1 ABR 687 : (2015) 6 ALLMR 16

Maharashtra Co-operative Societies Act, 1960 - Section 91, 91(1)

High Courts25 Aug 2015Allowed

Anoop Ganpatrao Bobde Vs Dnyansagar Bahnuuddeshiya Shaikshanik Sanstha and Others

Bombay High Court · (2015) 6 ALLMR 28 : (2016) 1 MhLj 401

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5, 5(1), 5(3), 9

High Courts25 Aug 2015Allowed

Vijay Vs State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0040

Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 202, 302, 392, 397

High Courts25 Aug 2015Dismissed

Vitoria and Others Vs Rajendra Vitthal Bahirat and Others

Bombay High Court · (2015) 08 BOM CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 193, 195, 340, 341Penal Code, 1860 (IPC) - Section 193Specific Relief Act, 1963 - Section 6

High Courts25 Aug 2015Dismissed

State of Madhya Pradesh Vs Jainab Abbas Warawala

Bombay High Court · (2015) 08 BOM CK 0036

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 1(3), Order 41 Rule 11, Order 41 Rule 5, 96Maharashtra Rent Control Act, 1999 - Section 33, 34, 34(1)

High Courts25 Aug 2015Partly Allowed

State of Maharashtra Vs Baban Shankar Daphal and Others

Bombay High Court · (2015) 08 BOM CK 0031

Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 34

High Courts25 Aug 2015Allowed

Vikas and Others Vs State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 27, 302, 307, 34

High Courts25 Aug 2015

Naruddin Murtujaali Shaikh Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0023

Penal Code, 1860 (IPC) - Section 302, 394, 452

High Courts25 Aug 2015

Commissioner of Central Excise, Pune-I Vs Sandvik Asia Ltd.

Bombay High Court · (2015) 323 ELT 431

Central Excises and Salt Act, 1944 - Section 11B

High Courts24 Aug 2015

Commissioner of Income Tax Vs Gautam Balasaheb Ladkat and Others

Bombay High Court · (2015) 280 CTR 105

Income Tax Act, 1961 - Section 68

High Courts24 Aug 2015Dismissed

Mehboob Abbas Ali Jamadar Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0284

Penal Code, 1860 (IPC) - Section 376, 420

High Courts24 Aug 2015Allowed

Shaikh Gaffar Gani Vs State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0269

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i)

High Courts24 Aug 2015Allowed

Ritesh Gulabrao Dhabekar Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0260

Evidence Act, 1872 - Section 103, 106, 27Penal Code, 1860 (IPC) - Section 201, 302, 34

High Courts24 Aug 2015Allowed

Samsun Donald Dokubo Vs The State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0239

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(b), 50, 8(c)

High Courts24 Aug 2015Dismissed

Ramchandra Shankar Joshi and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 6 ABR 364 : (2016) 1 ALLMR 1 : (2016) 1 MhLj 765

Maharashtra Regional and Town Planning Act, 1966 - Section 127, 127(2)

High Courts24 Aug 2015Allowed

Brenda Nazareth Menezes and Others Vs Andre De Menezes and Others

Bombay High Court · (2016) 1 ALLMR 533

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, 115

High Courts24 Aug 2015Dismissed

Nandlal Vs State of Maharashtra

Bombay High Court · (2015) 08 BOM CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 465Prevention of Corruption Act, 1988 - Section 13 (1)(d), 17, 7

High Courts24 Aug 2015

Chetan Singh Rathod Vs Commissioner of Customs

Bombay High Court · (2015) 323 ELT 685

High Courts21 Aug 2015Dismissed

Subhashchandra and Others Vs Kondbarao and Others

Bombay High Court · (2015) 08 BOM CK 0325

Civil Procedure Code, 1908 (CPC) - Section 144, 151, 31, 47, 99