High Courts28 Aug 2015Dismissed
P.T. Temburne and Others Vs Union of India and Others
Bombay High Court · (2015) 08 BOM CK 0255
Constitution of India, 1950 - Article 14, 16, 162, 309
COURT ARCHIVE
Bombay High Court judgments
73,287 judgments · page 865 of 3,665
High Courts28 Aug 2015Disposed off
Dashrath Babu Waghmode Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 376 (1), 376(1)
High Courts28 Aug 2015Allowed
Dattatray Vs State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0241
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, 306, 498A
High Courts28 Aug 2015Dismissed
Mahadeo Bapu Shinde and Others Vs Add. Dist Collector and Special Land Acquisition Officer No. 4 and Others
Bombay High Court · (2015) 6 ALLMR 240 : (2016) 1 MhLj 195
Land Acquisition Act, 1894 - Section 12, 12(2), 18, 18(1), 18(2)
High Courts28 Aug 2015Partly Allowed
Gomati alias Radha Tima Gaude and Others Vs Collector and S. D.O., Ponda Sub Division and Others
Bombay High Court · (2015) 08 BOM CK 0222
Land Acquisition Act, 1894 - Section 11, 18, 23(1-A), 23(2), 28
High Courts28 Aug 2015
Auduth Modu Timblo and Others Vs Dilip Modu Timblo and Others
Bombay High Court · (2015) 5 ABR 737 : (2015) 6 ALLMR 797 : (2016) 1 MhLj 740
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 11
High Courts28 Aug 2015Allowed
State of Maharashtra Vs Vinod Damarkumar Shahi and Others
Bombay High Court · (2015) 4 RCR(Criminal) 267
Penal Code, 1860 (IPC) - Section 34, 376, 376 (f)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts28 Aug 2015Disposed off
Tsering Tobges Vs Union of India and Others
Bombay High Court · (2015) 08 BOM CK 0035
Evidence Act, 1872 - Section 24Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 20(ii)(c), 29, 41, 42
High Courts28 Aug 2015
Harish Krishna Bhandirge Vs State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0030
Constitution of India, 1950 - Article 342Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of) Caste Certificate Act, 2000 - Section 8
High Courts28 Aug 2015Dismissed
State of Maharashtra Vs Ganesh Vijay Joshi and Others
Bombay High Court · (2015) 08 BOM CK 0024
Penal Code, 1860 (IPC) - Section 306, 34, 498A, 498-A
High Courts27 Aug 2015Disposed Off
Jayprakash P. Mishra Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0279
Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts27 Aug 2015Dismissed
Tapan Kumar Singh and Others Vs Union of India, Ministry of Coal and Others
Bombay High Court · (2015) 08 BOM CK 0270
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 4, 4(6), 7(4)
High Courts27 Aug 2015Dismissed
Sameer (Samir) Botukrushna (Botukrishna) Das Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0262
Penal Code, 1860 (IPC) - Section 302
High Courts27 Aug 2015Allowed
Tapan Kumar Singh and Others Vs Union of India and Others
Bombay High Court · (2015) 08 BOM CK 0247
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 4, 4(6), 7(4)
High Courts27 Aug 2015Partly Allowed
Vijaykumar and Others Vs The Director of Municipal Administration and Others
Bombay High Court · (2016) 2 MhLj 315
High Courts27 Aug 2015Dismissed
Jagarao Raising Ade and Others Vs Narayan Harising Pawar and Others
Bombay High Court · (2015) 6 ALLMR 10 : (2016) 1 MhLj 538
Constitution of India, 1950 - Article 227
High Courts27 Aug 2015Partly Allowed
Tanay Raghoba Mandrekar Vs Sol Rio Resorts Pvt. Ltd. and Others
Bombay High Court · (2015) 08 BOM CK 0071
Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 - Section 24
High Courts27 Aug 2015Dismissed
Sunder Vs Shamptrao
Bombay High Court · (2016) 1 ALLMR 539 : (2016) 2 MhLj 417
Transfer of Property Act, 1882 - Section 52
High Courts27 Aug 2015Dismissed
Efkon (India) Pvt. Ltd. and Others Vs M.B. Gajbhiye and Others
Bombay High Court · (2015) 08 BOM CK 0048
Arbitration and Conciliation Act, 1996 - Section 11
High Courts27 Aug 2015Allowed
Makrand Vs The State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0044
Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 44, 44(1) (e), 55B, 55-B