High Courts09 Sept 2015Allowed
Pramod Prakashchandra Banait Vs Avinash Prakashchandra Banait and Others
Bombay High Court · (2015) 09 BOM CK 0126
COURT ARCHIVE
Bombay High Court judgments
73,256 judgments · page 857 of 3,663
High Courts09 Sept 2015Dismissed
Vikas Balakdas Mahant Vs Savita Vikas Mahant and Others
Bombay High Court · (2016) 1 BomCR(Cri) 145
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 3 (b)
High Courts09 Sept 2015Dismissed
National Stock Exchange of India Limited Vs Moneywise Media Private Limited and Others
Bombay High Court · (2016) 1 BomCR 112 : (2015) 129 CLA 448 : (2015) 132 SCL 312
Constitution of India, 1950 - Article 19
High Courts09 Sept 2015
Pidilite Industries Limited and Others Vs Vilas Nemichand Jain and Others
Bombay High Court · (2015) 6 ABR 389 : (2015) 6 BomCR 499 : (2015) 64 PTC 185
Trade Marks Act, 1999 - Section 27(2), 34, 9
High Courts09 Sept 2015Dismissed
Rajesh Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 514
Criminal Procedure Code, 1973 (CrPC) - Section 294, 294 (1), 294(1), 294(2), 309Penal Code, 1860 (IPC) - Section 302, 307, 506
High Courts09 Sept 2015Partly Allowed
Dattatraya Raghunath Kobarne Vs Maharashtra State Road Transport Corporation and Others
Bombay High Court · (2015) 4 LLN 62
Constitution of India, 1950 - Article 14, 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33, 34, 36, 38
High Courts08 Sept 2015Partly Allowed
Motiram Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0293
Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
High Courts08 Sept 2015
The Haji-Ali Municipal Officers Co-op Housing Society Limited and Others Vs The Municipal Corporation of Greater Bombay and Others
Bombay High Court · (2015) 09 BOM CK 0250
Constitution of India, 1950 - Article 226Mumbai Municipal Corporation Act, 1888 - Section 105(B), 105B
High Courts08 Sept 2015Dismissed
Devidas and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0216
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 324, 34, 452
High Courts08 Sept 2015Allowed
Prabhu Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 302
High Courts08 Sept 2015Allowed
Avinash Vs Ganpat Govind Joshi and Others
Bombay High Court · (2015) 09 BOM CK 0190
Maharashtra Public Trusts Act, 1950 - Section 2(13), 41A, 47, 50A, 50A(i)
High Courts08 Sept 2015
Jagannath and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0171
Penal Code, 1860 (IPC) - Section 306, 34, 498-A, 504, 506
High Courts08 Sept 2015Allowed
Gajanan Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0170
Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts08 Sept 2015Dismissed
Mahavir Malhari Mane Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0098
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts08 Sept 2015Dismissed
Farooq K. Khan Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4057
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 392, 397
High Courts08 Sept 2015
Habib Educational and Welfare Society''s and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR 678 : (2016) 1 MhLj 637
Constitution of India, 1950 - Article 14, 19(1), 226, 30(1)Maharashtra Universities Act, 1994 - Section 36(2), 82, 82(1), 82(1)(2), 82(3)
High Courts08 Sept 2015Dismissed
North Goa District Advocates Association and Others Vs The High Court of Bombay and Goa and Others
Bombay High Court · (2015) 5 BomCR 541
Constitution of India, 1950 - Article 226, 32Environment (Protection) Act, 1986 - Section 5
High Courts08 Sept 2015
Sion Panvel Tollways Pvt. Ltd. and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 5 BomCR 711
Constitution of India, 1950 - Article 12, 14, 16, 162, 17
High Courts08 Sept 2015Dismissed
Valecha Engineering Limited and Others Vs Airports Authority of India (I.A.D.)
Bombay High Court · (2015) 09 BOM CK 0082
Arbitration and Conciliation Act, 1996 - Section 34
High Courts08 Sept 2015Allowed
Bharat Shikshan Sanstha Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ALLMR 130 : (2015) 6 BomCR 378 : (2016) 1 MhLj 727