High Courts10 Sept 2015
Syed Taherulla Hussaini Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0206
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 47
COURT ARCHIVE
Bombay High Court judgments
73,256 judgments · page 856 of 3,663
High Courts10 Sept 2015Dismissed
Sidharth Ashram School Vs Rukhminibai
Bombay High Court · (2015) 09 BOM CK 0197
Hindu Succession Act, 1956 - Section 15, 15(1), 15(2)Succession Act, 1925 - Section 212Transfer of Property Act, 1882 - Section 54
High Courts10 Sept 2015Partly Allowed
Harihar Vs The Education Officer (Secondary), Zilla Parishad and Others
Bombay High Court · (2015) 09 BOM CK 0191
High Courts10 Sept 2015Disposed Off
Raju and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4432
Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts10 Sept 2015Dismissed
Hitendra and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0152
Criminal Procedure Code, 1973 (CrPC) - Section 313, 452, 457Motor Vehicles Act, 1988 - Section 181, 184, 185Penal Code, 1860 (IPC) - Section 304-II, 338, 427
High Courts10 Sept 2015Dismissed
In Re: Securities and Exchange Board of India and Others
Bombay High Court · (2015) 6 ABR 291
Civil Procedure Code, 1908 (CPC) - Section 114, 151Securities and Exchange Board of India Act, 1992 - Section 11, 11A, 11B
High Courts10 Sept 2015Dismissed
Rajan Pancholi and Others Vs Tarabai V. Hate and Others
Bombay High Court · (2015) 09 BOM CK 0102
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12(2), 12(3), 13(2), 29(2)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 5, Order 8 Rule 3Constitution of India, 1950 - Article 227
High Courts10 Sept 2015Allowed
Purushottam Vs Sheelabai
Bombay High Court · (2016) 1 BomCR 670
Specific Relief Act, 1963 - Section 10, 16(c), 20Transfer of Property Act, 1882 - Section 52
High Courts10 Sept 2015
Vodafone India Ltd. Vs The Commissioner of Central Excise, Mumbai II
Bombay High Court · (2015) 281 CTR 558 : (2015) 324 ELT 434 : (2015) 52 GST 1146 : (2015) 40 STR 422
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 73, 83, 86
High Courts10 Sept 2015Allowed
Tulsa and Others Vs Sita and Others
Bombay High Court · (2015) 6 ABR 565 : (2015) 6 ALLMR 382 : (2016) 1 BomCR 878 : (2016) 1 MhLj 561
Transfer of Property Act, 1882 - Section 32, 43, 6(a)
High Courts10 Sept 2015Allowed
Mumbai Kerosene Dealers'' Association and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 456
Essential Commodities Act, 1955 - Section 3Kerala Revenue Recovery Act, 1968 - Section 70, 70(3), 71Limitation Act, 1963 - Section 27, 3
High Courts09 Sept 2015
Mumbai Metropolitan Region Development Authority Vs The Director of Income Tax (Exemption)
Bombay High Court · (2015) 09 BOM CK 0304
Income Tax Act, 1961 - Section 11, 12A, 12AA, 12AA(3), 2(15)
High Courts09 Sept 2015
Commissioner of Income Tax-15 Vs Pankaj S. Samdhani
Bombay High Court · (2015) 09 BOM CK 0303
Income Tax Act, 1961 - Section 143(3), 260A
High Courts09 Sept 2015
Commissioner of Income Tax Vs Datta Mahendra Shah
Bombay High Court · (2015) 378 ITR 304 : (2015) 235 TAXMAN 1
Income Tax Act, 1961 - Section 143(3), 260A
High Courts09 Sept 2015
Ravindra Ramesh Chandure Vs Sau. Smita Ravindra Chandure and Others
Bombay High Court · (2015) ALLMR(Cri) 4060
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Sept 2015Dismissed
Ujjwal Gorakshan Sanstha Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 4055
Bombay Police Act, 1951 - Section 119Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Cruelty to Animals Act, 1960 - Section 11(1)(c)(j)
High Courts09 Sept 2015Dismissed
Rameshchandra Vs Principal, Regional Police Training School
Bombay High Court · (2015) 09 BOM CK 0196
Bombay Public Trusts Act, 1950 - Section 72Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4)
High Courts09 Sept 2015Dismissed
The State of Maharashtra Vs Devidas Anandrao Baviskar and Others
Bombay High Court · (2015) 09 BOM CK 0174
Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts09 Sept 2015Partly Allowed
Motilal Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0173
Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts09 Sept 2015Dismissed
Dangal Omkar Bhil and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0172
Penal Code, 1860 (IPC) - Section 306, 34, 452, 453, 506