High Courts09 Sept 2015Dismissed

Rajesh Vs The State of Maharashtra

Bombay High Court · (2016) 1 BomCR(Cri) 514

Criminal Procedure Code, 1973 (CrPC) - Section 294, 294 (1), 294(1), 294(2), 309Penal Code, 1860 (IPC) - Section 302, 307, 506