COURT ARCHIVE

Bombay High Court judgments

73,256 judgments · page 855 of 3,663

High Courts11 Sept 2015Dismissed

Pant Nagar Mahatma Phule Co-op. Hsg. Society Ltd. and Others Vs Maharashtra Housing and Area Development Authority and Others

Bombay High Court · (2015) 09 BOM CK 0106

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Constitution of India, 1950 - Article 14, 19, 21, 226Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 - Section 2(c-c), 33, 35, 35(1A), 38

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High Courts11 Sept 2015Disposed off

Chandrakant B. Pandharpatte and Others Vs State Consumer Dispute Redressal Commission and Others

Bombay High Court · (2015) 09 BOM CK 0099

Constitution of India, 1950 - Article 14Consumer Protection Act, 1986 - Section 10(1)(a)

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High Courts11 Sept 2015

Sabita Rajesh Narang Vs Sandeep Gopal Raheja and Others

Bombay High Court · (2015) 09 BOM CK 0093

Benami Transactions (Prohibition) Act, 1988 - Section 2, 4, 4(3), 4(3)(b), 7Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Section 10

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High Courts11 Sept 2015Allowed

Gagalsingh Badalsingh Kalyani Vs The State of Maharashtra

Bombay High Court · (2016) 1 BomCR(Cri) 520

Penal Code, 1860 (IPC) - Section 34, 392, 395

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High Courts11 Sept 2015Partly Allowed

United India Insurance Company Ltd. Vs Manjari Dilip Chunekar and Others

Bombay High Court · (2015) 4 ACC 626 : (2016) 1 BomCR 209

Motor Vehicles Act, 1988 - Section 140, 149, 149(2), 170, 170(b)

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High Courts11 Sept 2015Dismissed

La-Fin Financial Services Pvt. Ltd. Vs IL and FS Financial Services Pvt. Ltd.

Bombay High Court · (2015) 09 BOM CK 0089

Banking Regulation Act, 1949 - Section 5Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39, Order 39 Rule 39Contract Act, 1872 - Section 23

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High Courts11 Sept 2015Dismissed

Jadeja Navalsing Mahobatsing and Others Vs Mahesh Govind Trivedi and Others

Bombay High Court · (2015) 09 BOM CK 0054

Civil Procedure Code, 1908 (CPC) - Section 11(4)

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High Courts11 Sept 2015Allowed

Magnum Developers and Others Vs Lal Shah Baba Dargah Trust and Others

Bombay High Court · (2015) 6 ABR 674 : (2016) AIR (Bom) 6 : (2016) 1 BomCR 752

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 9General Clauses Act, 1897 - Section 24, 6, 6(e)Waqf Act, 1995 - Section 1(3), 109, 109(2)(xxiia), 112, 113

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High Courts11 Sept 2015Allowed

The Ratnakar Bank Limited Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 ABR 612 : (2016) 2 BomCR 85

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97

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High Courts11 Sept 2015Dismissed

Virangna Bhardwaj Vs Union Bank of India and Others

Bombay High Court · (2015) 09 BOM CK 0045

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High Courts11 Sept 2015Disposed off

Gavit Rajendra Dhedya Vs Ghoda Krushna Arjun

Bombay High Court · (2016) 1 BomCR 144

Representation of the People Act, 1951 - Section 1, 100, 116, 123, 33

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High Courts11 Sept 2015

The Chief Executive Officer, Zilla Parishad Jalna Vs Babu and Others

Bombay High Court · (2016) 1 BomCR 740

Industrial Disputes Act, 1947 - Section 2(s)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 48(1)

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High Courts10 Sept 2015Dismissed

Hitendra s/o Madhukar Ukey Vs State Of Maharashtra

Bombay High Court · (2017) ALLMRCri 175 : (2016) 2 MhLJCrl 545

Criminal Procedure Code, 1973 (CrPC) - Section 452Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 304, Section 304A, Section 338, Section 427

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High Courts10 Sept 2015