High Courts11 Sept 2015Allowed
Gagalsingh Badalsingh Kalyani Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 520
Penal Code, 1860 (IPC) - Section 34, 392, 395
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 852 of 3,660
High Courts11 Sept 2015Partly Allowed
United India Insurance Company Ltd. Vs Manjari Dilip Chunekar and Others
Bombay High Court · (2015) 4 ACC 626 : (2016) 1 BomCR 209
Motor Vehicles Act, 1988 - Section 140, 149, 149(2), 170, 170(b)
High Courts11 Sept 2015Dismissed
La-Fin Financial Services Pvt. Ltd. Vs IL and FS Financial Services Pvt. Ltd.
Bombay High Court · (2015) 09 BOM CK 0089
Banking Regulation Act, 1949 - Section 5Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39, Order 39 Rule 39Contract Act, 1872 - Section 23
High Courts11 Sept 2015Dismissed
Jadeja Navalsing Mahobatsing and Others Vs Mahesh Govind Trivedi and Others
Bombay High Court · (2015) 09 BOM CK 0054
Civil Procedure Code, 1908 (CPC) - Section 11(4)
High Courts11 Sept 2015Allowed
Magnum Developers and Others Vs Lal Shah Baba Dargah Trust and Others
Bombay High Court · (2015) 6 ABR 674 : (2016) AIR (Bom) 6 : (2016) 1 BomCR 752
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 9General Clauses Act, 1897 - Section 24, 6, 6(e)Waqf Act, 1995 - Section 1(3), 109, 109(2)(xxiia), 112, 113
High Courts11 Sept 2015Allowed
The Ratnakar Bank Limited Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 612 : (2016) 2 BomCR 85
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97
High Courts11 Sept 2015Dismissed
Virangna Bhardwaj Vs Union Bank of India and Others
Bombay High Court · (2015) 09 BOM CK 0045
High Courts11 Sept 2015Disposed off
Gavit Rajendra Dhedya Vs Ghoda Krushna Arjun
Bombay High Court · (2016) 1 BomCR 144
Representation of the People Act, 1951 - Section 1, 100, 116, 123, 33
High Courts11 Sept 2015
The Chief Executive Officer, Zilla Parishad Jalna Vs Babu and Others
Bombay High Court · (2016) 1 BomCR 740
Industrial Disputes Act, 1947 - Section 2(s)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 48(1)
High Courts10 Sept 2015Dismissed
Hitendra s/o Madhukar Ukey Vs State Of Maharashtra
Bombay High Court · (2017) ALLMRCri 175 : (2016) 2 MhLJCrl 545
Criminal Procedure Code, 1973 (CrPC) - Section 452Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 304, Section 304A, Section 338, Section 427
High Courts10 Sept 2015
Nafissa Shaikhally Vs The Commissioner of Income Tax-26 and Others
Bombay High Court · (2015) 09 BOM CK 0301
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(10C), 119(2)(b), 119(209b), 244A
High Courts10 Sept 2015Allowed
Sukhdeo Vs Jyoti
Bombay High Court · (2015) 09 BOM CK 0297
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 18Hindu Marriage Act, 1955 - Section 25, 25(1)
High Courts10 Sept 2015Disposed Off
Satish and Others Vs Government of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0294
High Courts10 Sept 2015Allowed
Sawakar Geetaram Andhale Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4041
Penal Code, 1860 (IPC) - Section 279, 304, 304(A)
High Courts10 Sept 2015
Kumar Tarachand Laungani Vs Deepak Tarachand Laungani and Others
Bombay High Court · (2016) 2 ABR 410
Civil Procedure Code, 1908 (CPC) - Section 80Maharashtra Co-operative Societies Act, 1960 - Section 164, 91
High Courts10 Sept 2015Partly Allowed
Vasant and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 323, 34
High Courts10 Sept 2015Dismissed
Asim Gaffar Shaikh Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0207
High Courts10 Sept 2015
Syed Taherulla Hussaini Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0206
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 47
High Courts10 Sept 2015Dismissed
Sidharth Ashram School Vs Rukhminibai
Bombay High Court · (2015) 09 BOM CK 0197
Hindu Succession Act, 1956 - Section 15, 15(1), 15(2)Succession Act, 1925 - Section 212Transfer of Property Act, 1882 - Section 54
High Courts10 Sept 2015Partly Allowed
Harihar Vs The Education Officer (Secondary), Zilla Parishad and Others
Bombay High Court · (2015) 09 BOM CK 0191