High Courts22 Sept 2015Dismissed
Tulshidas Vs The Mahatma Phule Krishi Vidyapeeth and Others
Bombay High Court · (2016) 1 ABR 463 : (2016) 2 ALLMR 122
Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 - Section 54
COURT ARCHIVE
Bombay High Court judgments
73,262 judgments · page 851 of 3,664
High Courts22 Sept 2015Dismissed
Shree Rashtriya Shikshan Sanstha and Others Vs Sheela and Others
Bombay High Court · (2015) 09 BOM CK 0007
High Courts21 Sept 2015Allowed
Ajay Vs Laxmikant Trading Co. Pvt. Ltd.
Bombay High Court · (2015) ALLMR(Cri) 4158
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 357, 374, 389, 421Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Sept 2015Allowed
Hindustan Lever Limited and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0295
Constitution of India, 1950 - Article 226Prevention of Food Adulteration Act, 1954 - Section 11(4)
High Courts21 Sept 2015Partly Allowed
Shivkishan Vs Sujata Tarachand Makhija and Others
Bombay High Court · (2015) 09 BOM CK 0269
Maharashtra Co-operative Societies Act, 1960 - Section 22(2), 91
High Courts21 Sept 2015Dismissed
The New India Assurance Company Ltd. Vs Gajanan and Others
Bombay High Court · (2015) 09 BOM CK 0267
Motor Vehicles Act, 1988 - Section 166, 173
High Courts21 Sept 2015Allowed
Avinash Vs Nimmalal Nageshwarrao and Others
Bombay High Court · (2015) 09 BOM CK 0266
Motor Vehicles Act, 1988 - Section 166, 173
High Courts21 Sept 2015
Matrix Publicities and Media (I) Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 40 STR 447
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Dismissed
Suresh Shankar Dethe Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4038
Penal Code, 1860 (IPC) - Section 376, 498A, 506, 506 II
High Courts21 Sept 2015Dismissed
Maroti Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0209
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302
High Courts21 Sept 2015Allowed
Baba Bangal Dargah & Masjid Wakf Committee and Others Vs Sayad Hamid Abdul Latif and Others
Bombay High Court · (2015) 09 BOM CK 0202
Bombay Public Trusts Act, 1950 - Section 72
High Courts21 Sept 2015Dismissed
Shankarlal Bhau Dhande Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4050
Penal Code, 1860 (IPC) - Section 376, 506(2)
High Courts21 Sept 2015
Gopikishan Bhagwatiprasad Tibra Vs Shikshan Sahakari Bank Limited, Nagpur and Others
Bombay High Court · (2015) 09 BOM CK 0161
Contract Act, 1872 - Section 133Maharashtra Co-operative Societies Act, 1960 - Section 101, 105, 154
High Courts21 Sept 2015Disposed Off
Maheshkumar Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0142
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2
High Courts21 Sept 2015Partly Allowed
Dilip Narayan Chaudhari and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0141
Land Acquisition Act, 1894 - Section 11, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 12(2), 24, 24(1), 24(2)
High Courts21 Sept 2015
Bhausaheb Pandurang Waghaskar and Others Vs Gangubai Bal Krishna Lahare and Others
Bombay High Court · (2015) 09 BOM CK 0129
Constitution of India, 1950 - Article 254Hindu Succession Act, 1956 - Section 23, 6, 8
High Courts21 Sept 2015
Nagnath and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 308
Evidence Act, 1872 - Section 114(b), 133Penal Code, 1860 (IPC) - Section 201, 302, 323, 34
High Courts21 Sept 2015Allowed
Bapu and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 34, 341, 452
High Courts21 Sept 2015Allowed
Sunil and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 357(1)Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 209, 302, 307, 323, 34
High Courts21 Sept 2015Partly Allowed
Shamrao Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0028