High Courts16 Sept 2015Dismissed
Ramnath Narayan Pai and Others Vs Eknath Narayan Pai and Others
Bombay High Court · (2016) 1 ABR 757 : (2015) 6 ALLMR 880 : (2016) 1 MhLj 671
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 849 of 3,660
High Courts16 Sept 2015Allowed
Jay Vs The Commissioner of Police Pune and Others
Bombay High Court · (2015) ALLMR(Cri) 4437
Arms Act, 1959 - Section 25, 4, 4(25)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 5-AConstitution of India, 1950 - Article 22(5), 226
High Courts16 Sept 2015Dismissed
Baba Bapurao Mungale Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4032 : (2016) 1 BomCR(Cri) 88
Penal Code, 1860 (IPC) - Section 302, 304
High Courts16 Sept 2015Dismissed
Yogesh Arjun Maral Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4043 : (2016) 1 BomCR(Cri) 474
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Protection of Children from Sexual Offences Act, 2012 - Section 28, 29, 8
High Courts16 Sept 2015Dismissed
The Association of the Traders and Others Vs Union of India and Others
Bombay High Court · (2015) 09 BOM CK 0100
Constitution of India, 1950 - Article 14, 19, 19(1), 19(1)(d), 19(1)(g)Criminal Procedure Code, 1973 (CrPC) - Section 345, 346, 435, 439Food Safety And Standards Act, 2006 - Section 1, 101, 16, 18, 18(2)(a)
High Courts16 Sept 2015Dismissed
Pandurang Lalasaheb Yadav Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4856 : (2016) 1 BomCR(Cri) 525
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 377 (1)Penal Code, 1860 (IPC) - Section 228-A, 376, 376(2)(f)
High Courts16 Sept 2015Dismissed
Vitthal and Others Vs Shrikisan and Others
Bombay High Court · (2015) 6 ABR 367 : (2015) 6 ALLMR 391 : (2016) 2 BomCR 179 : (2016) 1 MhLj 575
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 2 Rule 2, Order 23 Rule 1, 100, 96
High Courts16 Sept 2015
Boshan Developers Pvt. Ltd. and Others Vs Communidade of Bordem and Others
Bombay High Court · (2016) 1 ABR 750 : (2015) 6 ALLMR 868 : (2016) 1 MhLj 874
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), 80Goa Municipalities Act, 1969 - Section 289, 289(1)(b)Limitation Act, 1963 - Section 3
High Courts16 Sept 2015Dismissed
Shakuntala Bansidhar Gadekar and Others Vs Union of India and Others
Bombay High Court · (2015) 09 BOM CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 21Hindu Succession Act, 1956 - Section 14, 14(1), 8, 9
High Courts16 Sept 2015Allowed
The Police Inspector, Central Bureau of Investigation and Others Vs State of Goa and Others
Bombay High Court · (2015) 09 BOM CK 0008
Constitution of India, 1950 - Article 136, 226Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 2(o), 2(s), 36Penal Code, 1860 (IPC) - Section 120-B, 211, 467, 468, 471
High Courts15 Sept 2015Allowed
Sanjay and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0283
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 307, 34
High Courts15 Sept 2015Allowed
Sau. Anjali and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0282
Penal Code, 1860 (IPC) - Section 147, 148, 302, 307, 34
High Courts15 Sept 2015Disposed Off
Kailashchandra and Others Vs Ghanshyam and Others
Bombay High Court · (2015) 09 BOM CK 0265
Specific Relief Act, 1963 - Section 16(c)(i)
High Courts15 Sept 2015Dismissed
Ramrao and Others Vs Lalsha
Bombay High Court · (2015) 09 BOM CK 0201
Transfer of Property Act, 1882 - Section 106
High Courts15 Sept 2015Dismissed
Dagdu Satvaji Sakhare Vs Narsu and Others
Bombay High Court · (2015) 09 BOM CK 0200
Transfer of Property Act, 1882 - Section 53A
High Courts15 Sept 2015Partly Allowed
Sanjay Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4063
Penal Code, 1860 (IPC) - Section 107, 108, 306, 498-A
High Courts15 Sept 2015Allowed
Rubertina Souza Vs Marto Dias and Others
Bombay High Court · (2015) 09 BOM CK 0121
High Courts15 Sept 2015Allowed
Motilal Vs The Zilla Parishad and Others
Bombay High Court · (2015) 09 BOM CK 0110
High Courts15 Sept 2015Dismissed
Bijaysingh Mansingh Baid and Others Vs Biharilal L. Raheja and Others
Bombay High Court · (2015) 09 BOM CK 0103
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13, 13(1)(3), 13(1)(e), 13(1)(l), 14Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Constitution of India, 1950 - Article 227
High Courts15 Sept 2015Dismissed
Rajesh V. Choudhary Vs Kshitij Rajiv Torka and Others
Bombay High Court · (2015) 09 BOM CK 0042
Arbitration Act, 1940 - Section 45Arbitration and Conciliation Act, 1996 - Section 11, 33, 34, 34 (2), 34(2)(a)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1