High Courts22 Sept 2015Disposed off
Hariom Sarees Depot Vs The Commissioner Ulhasnagar Municipal Corporation and Others
Bombay High Court · (2015) 09 BOM CK 0136
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 847 of 3,660
High Courts22 Sept 2015Allowed
Raju Babu Patel Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0133
Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 302, 84
High Courts22 Sept 2015Allowed
State of Maharashtra and Others Vs Raju Vishwanath Bhushanwar
Bombay High Court · (2015) 09 BOM CK 0132
High Courts22 Sept 2015Dismissed
Annarao Vs Dnyanoba
Bombay High Court · (2015) 6 ABR 546 : (2016) 2 ALLMR 110
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, 151
High Courts22 Sept 2015Dismissed
Ahmed Pyarmohammad Atar and Others Vs Digambar Kalidas Salunke and Others
Bombay High Court · (2015) 09 BOM CK 0127
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3Evidence Act, 1872 - Section 63, 65, 90
High Courts22 Sept 2015Dismissed
Shaikh Ali Ahmed and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0120
High Courts22 Sept 2015Allowed
Mandubai Vitthoba Pawar Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 794
Bombay Money Lenders Act, 1946 - Section 2, 32 B, 32B, 35ACriminal Procedure Code, 1973 (CrPC) - Section 468Maharashtra Money Lending (Regulation) Act, 2014 - Section 39
High Courts22 Sept 2015
Bapu and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 190
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 235(1), 235(2), 357, 428Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 324
High Courts22 Sept 2015Dismissed
Kharatilal Haveliram Kalra and Others Vs Jagdish Rajaram Shah
Bombay High Court · (2015) 6 ALLMR 364 : (2016) 2 BomCR 421
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 18, 18(1)
High Courts22 Sept 2015Dismissed
Bharti Airtel Limited Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 477
Criminal Procedure Code, 1973 (CrPC) - Section 142, 154, 4(2), 482Maharashtra Regional and Town Planning Act, 1966 - Section 142, 43, 44, 45, 45 [5]
High Courts22 Sept 2015Dismissed
Rajesh Babu (Gaju) Choutale Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0018
Penal Code, 1860 (IPC) - Section 302, 307
High Courts22 Sept 2015Dismissed
Tulshidas Vs The Mahatma Phule Krishi Vidyapeeth and Others
Bombay High Court · (2016) 1 ABR 463 : (2016) 2 ALLMR 122
Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 - Section 54
High Courts22 Sept 2015Dismissed
Shree Rashtriya Shikshan Sanstha and Others Vs Sheela and Others
Bombay High Court · (2015) 09 BOM CK 0007
High Courts21 Sept 2015Allowed
Ajay Vs Laxmikant Trading Co. Pvt. Ltd.
Bombay High Court · (2015) ALLMR(Cri) 4158
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 357, 374, 389, 421Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Sept 2015Allowed
Hindustan Lever Limited and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0295
Constitution of India, 1950 - Article 226Prevention of Food Adulteration Act, 1954 - Section 11(4)
High Courts21 Sept 2015Partly Allowed
Shivkishan Vs Sujata Tarachand Makhija and Others
Bombay High Court · (2015) 09 BOM CK 0269
Maharashtra Co-operative Societies Act, 1960 - Section 22(2), 91
High Courts21 Sept 2015Dismissed
The New India Assurance Company Ltd. Vs Gajanan and Others
Bombay High Court · (2015) 09 BOM CK 0267
Motor Vehicles Act, 1988 - Section 166, 173
High Courts21 Sept 2015Allowed
Avinash Vs Nimmalal Nageshwarrao and Others
Bombay High Court · (2015) 09 BOM CK 0266
Motor Vehicles Act, 1988 - Section 166, 173
High Courts21 Sept 2015
Matrix Publicities and Media (I) Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 40 STR 447
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Dismissed
Suresh Shankar Dethe Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4038
Penal Code, 1860 (IPC) - Section 376, 498A, 506, 506 II