High Courts29 Sept 2015Disposed Off
Hanmant Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 506, 511
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 845 of 3,660
High Courts29 Sept 2015Partly Allowed
Nagu Naik and Others Vs Swapnesh Prabhu and Others
Bombay High Court · (2015) 09 BOM CK 0137
Motor Vehicles Act, 1988 - Section 147, 147(1)(b), 165, 166
High Courts29 Sept 2015
ITC Limited Vs NTC Industries Ltd.
Bombay High Court · (2015) 6 ABR 465 : (2015) 64 PTC 244
Trade Marks Act, 1999 - Section 28(3), 33, 34, 35
High Courts29 Sept 2015Allowed
Amarbin Salam Chaus Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0005
Penal Code, 1860 (IPC) - Section 307, 498A, 498-A
High Courts28 Sept 2015
Honeywell Automation India Ltd. Vs Union of India
Bombay High Court · (2015) 325 ELT 493
High Courts28 Sept 2015
Manikrao and Others Vs Gangubai and Others
Bombay High Court · (2015) 09 BOM CK 0257
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 67, 76Succession Act, 1925 - Section 63
High Courts28 Sept 2015Disposed Off
Union of India Vs Mohmad Hussain and Others
Bombay High Court · (2015) 09 BOM CK 0254
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts28 Sept 2015Allowed
Tardeo Properties Private Ltd. and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0227
Constitution of India, 1950 - Article 226, 227Limitation Act, 1963 - Section 15Registration Act, 1908 - Section 17, 18, 19, 2, 20
High Courts28 Sept 2015Partly Allowed
The Regional Director, Employees State Insurance Corporation Vs William''s Beach Retreat Pvt. Ltd.
Bombay High Court · (2015) 09 BOM CK 0226
Employees State Insurance Act, 1948 - Section 45-A, 75, 77, 82, 82(2)
High Courts28 Sept 2015Partly Allowed
Balaji and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161, 169, 313, 428Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302
High Courts28 Sept 2015Dismissed
Namdeo Raibhan Bobade Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0186
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts28 Sept 2015Dismissed
Bhausaheb Balkrishna Ghare Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0143
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A
High Courts28 Sept 2015Dismissed
Avitel Post Studioz Ltd. and Others Vs HSBC PI Holdings (Mauritius) Ltd.
Bombay High Court · (2015) 09 BOM CK 0140
Arbitration and Conciliation Act, 1996 - Section 34, 37(1)(a), 37(1)(b), 9Prevention of Money-Laundering Act, 2002 - Section 34, 37(1)(a), 73, 9
High Courts28 Sept 2015Dismissed
Quiteria Fernandes and Others Vs State of Goa and Others
Bombay High Court · (2015) 09 BOM CK 0139
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 9Constitution of India, 1950 - Article 136, 226Land Acquisition Act, 1894 - Section 11, 12, 16, 17, 18
High Courts28 Sept 2015Dismissed
Rajesh Balkrishna Pille Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0125
Arms Act, 1959 - Section 25, 4Bombay Police Act, 1951 - Section 135, 37(1)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15(g), 7
High Courts28 Sept 2015Disposed off
Ajit Vishwanath Borade Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0021
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 302, 307, 34, 498(A)
High Courts28 Sept 2015
Devnath Robai Mourya and Others Vs Shankri B. Ajimal and Others
Bombay High Court · (2015) 09 BOM CK 0020
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12, 12(2), 13, 13(1), 2(1)Constitution of India, 1950 - Article 227Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 - Section 15A, 22, 22(1)(b), 4
High Courts28 Sept 2015Dismissed
The Grampanchayat, Nadiwadi and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 514 : (2016) 1 ALLMR 12
Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 - Section 13, 13(1)(a)(ii)
High Courts28 Sept 2015Dismissed
Sunil Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0006
Penal Code, 1860 (IPC) - Section 302, 304-I, 304-II
High Courts23 Sept 2015Allowed
Vilas Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0284
Constitution of India, 1950 - Article 316Penal Code, 1860 (IPC) - Section 302, 307