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Bombay High Court judgments

73,193 judgments · page 844 of 3,660

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High Courts01 Oct 2015Disposed off

National Spot Exchange Limited Vs State of Maharashtra and Others

Bombay High Court · (2015) 10 BOM CK 0024

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Maharashtra Protection of Interest of Depositors (Financial Establishment) Act, 1999 - Section 2, 2(c), 2(d), 3, 4
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High Courts01 Oct 2015Dismissed

Sakinaben Fakir Mohammed Sayani and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 10 BOM CK 0023

Constitution of India, 1950 - Article 226Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 - Section 14, 14(1), 4(1), 5
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High Courts01 Oct 2015Disposed off

Nilkanth Vs The State of Maharashtra and Others

Bombay High Court · (2016) 2 ALLMR 116 : (2015) 6 BomCR 287

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High Courts30 Sept 2015Allowed

Sheshrao and Others Vs The Land Acquisition Officer/Sub-Divisional Officer and Others

Bombay High Court · (2015) 09 BOM CK 0298

Land Acquisition Act, 1894 - Section 4, 5-A, 6, 6(2)
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High Courts30 Sept 2015Allowed

Rambhau Laxman Uikey Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0287

Penal Code, 1860 (IPC) - Section 302, 307
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High Courts30 Sept 2015

Central Board of Trustees and Others Vs Hotel Pacific and Others

Bombay High Court · (2015) 09 BOM CK 0278

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High Courts30 Sept 2015Partly Allowed

Jyoti and Others Vs Rimpi and Others

Bombay High Court · (2015) 09 BOM CK 0277

Motor Vehicles Act, 1988 - Section 166
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High Courts30 Sept 2015Dismissed

Maharashtra Industrial Development Corporation and Others Vs Pradeep Kaniram Jadhao and Others

Bombay High Court · (2015) 09 BOM CK 0276

Land Acquisition Act, 1894 - Section 18, 24, 4, 51-AMaharashtra Industrial Development Act, 1961 - Section 32(2), 34
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High Courts30 Sept 2015Partly Allowed

Digambar Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0260

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304
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High Courts30 Sept 2015Dismissed

Shivaji Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0259

Penal Code, 1860 (IPC) - Section 106, 302, 307, 323, 498-A
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High Courts30 Sept 2015

The Chamber of Tax Consultants and Others Vs Union of India and Others

Bombay High Court · (2015) 280 CTR 273 : (2015) 378 ITR 188

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 119, 43B
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High Courts30 Sept 2015Partly Allowed

Vikram Rangnath Keshbhat Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0220

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
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High Courts30 Sept 2015Allowed

Gangesh Dnyanoba Dagade Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0156

Penal Code, 1860 (IPC) - Section 300, 302, 304-I, 304-II
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High Courts30 Sept 2015Dismissed

Nagpur Mahanagar Palika Samanvaya Chikitsak Sangh Vs Nagpur Municipal Corporation and Others

Bombay High Court · (2015) 09 BOM CK 0154

Bombay Industrial Relations Act, 1946 - Section 3(13), 42Industrial Disputes Act, 1947 - Section 2(s)
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High Courts30 Sept 2015

The Executive Engineer, Maharashtra State Electricity Distribution Company Ltd. and Others Vs Bapu Gambhir More

Bombay High Court · (2015) 09 BOM CK 0151

Constitution of India, 1950 - Article 226
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High Courts30 Sept 2015Dismissed

Shakuntala and Others Vs Chandrakant and Others

Bombay High Court · (2016) 2 ALLMR 342

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Evidence Act, 1872 - Section 102
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High Courts30 Sept 2015Dismissed

Ashokkumar Daulatsingh Madan and Others Vs Hemant Narayandas Pamnani and Others

Bombay High Court · (2015) 09 BOM CK 0148

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4(2)Constitution of India, 1950 - Article 227
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High Courts30 Sept 2015Dismissed

Ismail Musabhai Memon Vs Abdul Aziz Anvar Inamdar

Bombay High Court · (2015) 09 BOM CK 0144

Specific Relief Act, 1963 - Section 38
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High Courts29 Sept 2015Allowed

Priya Rameshrao Makode and Others Vs The Maharashtra Administrative Tribunal and Others

Bombay High Court · (2015) 09 BOM CK 0296

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High Courts29 Sept 2015Dismissed

VKE Plumbing Private Limited Vs Blue Ridge hotels Private Limited and Others

Bombay High Court · (2015) 09 BOM CK 0223

Arbitration and Conciliation Act, 1996 - Section 9
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