High Courts08 Oct 2015
Inception Media LLP Vs Star India Pvt. Ltd. and Others
Bombay High Court · (2016) 1 ABR 393 : (2015) 3 MIPR 228 : (2016) 65 PTC 149
Copyright Act, 1957 - Section 17, 2(z), 45(2), 48, 54
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 842 of 3,660
High Courts08 Oct 2015Partly Allowed
Punjab Bhika Rathod Vs State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 202 : (2015) 4 Crimes 290
Criminal Procedure Code, 1973 (CrPC) - Section 209, 428Penal Code, 1860 (IPC) - Section 302, 304-II, 325
High Courts08 Oct 2015Allowed
Hanifa Kitabulla Khan and Others Vs State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 810 : (2015) 4 Crimes 215
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 114(g)Penal Code, 1860 (IPC) - Section 201, 302, 498-A
High Courts07 Oct 2015Partly Allowed
Sumanbai Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 175
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 307, 34, 498-A
High Courts07 Oct 2015Disposed Off
Iqbal Hussain and Others Vs Municipal Council, Purna
Bombay High Court · (2015) 6 ABR 499 : (2016) 2 ALLMR 152 : (2016) 1 BomCR 33 : (2015) 6 MhLj 833
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 21 Rule 35(3), Order 21 Rule 97(1), 47
High Courts07 Oct 2015Partly Allowed
Late Abdul Quadar Patel Gramin Vikas Sanstha, Chikhlwardha Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 BomCR 302
Constitution of India, 1950 - Article 30, 30 [1], 30[1]
High Courts06 Oct 2015
The Commissioner of Income Tax-5 Vs Jindal Iron and Steel Company Ltd.
Bombay High Court · (2015) 10 BOM CK 0194
Income Tax Act, 1961 - Section 14A, 14-A, 260-A
High Courts06 Oct 2015Dismissed
Amit Prakash Pawar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4465
Penal Code, 1860 (IPC) - Section 376, 506
High Courts06 Oct 2015Dismissed
Nanasaheb Narayan Shelke Vs Chief Executive Officer, Zilla Dekh Rekh Sahakari Sanstha Maryadit
Bombay High Court · (2015) 10 BOM CK 0081
High Courts06 Oct 2015Allowed
Vithal Kondiba Padghane Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 112
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 307, 504
High Courts06 Oct 2015Disposed Off
Pronoti Vyas and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 BomCR 246
Mental Health Act, 1987 - Section 25Prevention of Cruelty to Animals Act, 1960 - Section 4
High Courts06 Oct 2015
Louis Dreyfus Commodities Suisse S.A. Vs Sakuma Exports Limited
Bombay High Court · (2015) 6 ARBLR 172 : (2015) 6 BomCR 258
Arbitration (Protocol and Convention) Act, 1937 - Section 7(1)Arbitration and Conciliation Act, 1996 - Section 2(b)(ii), 28(1)(a), 34, 34(2)(b)(ii), 44Limitation Act, 1963 - Section 14, 5
High Courts06 Oct 2015Dismissed
L & T Finance Limited Vs AGT Infrastructure Pvt. Ltd. and Others
Bombay High Court · (2015) 6 BomCR 305
High Courts06 Oct 2015Dismissed
Bhushan Narayan Tandel Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 762 : (2015) 4 BomCR(Cri) 299
Criminal Procedure Code, 1973 (CrPC) - Section 164, 209, 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15Penal Code, 1860 (IPC) - Section 201, 302, 304, 34
High Courts06 Oct 2015Partly Allowed
Namdev Mahadev Dhumal and Others Vs State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 316
Criminal Procedure Code, 1973 (CrPC) - Section 209, 428Penal Code, 1860 (IPC) - Section 300, 302, 304, 324, 34
High Courts06 Oct 2015Dismissed
Dattatraya Shripati Sathe Vs Shankar Shripati Sathe and Others
Bombay High Court · (2015) 10 BOM CK 0032
High Courts06 Oct 2015Dismissed
Variety Food Products Vs Harnik General Foods Private Limited and Others
Bombay High Court · (2015) 10 BOM CK 0031
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 39 Rule 1, 10Copyright Act, 1957 - Section 2(c)Trade and Merchandise Marks Act, 1958 - Section 27
High Courts05 Oct 2015
Commissioner of Income Tax-4 Vs Shreepati Holdings & Finance Pvt. Ltd.
Bombay High Court · (2015) 10 BOM CK 0193
Income Tax Act, 1961 - Section 143(3), 260A, 263, 88E
High Courts05 Oct 2015
The Commissioner of Income Tax-24 Vs Silvassa Wooden Drums
Bombay High Court · (2015) 10 BOM CK 0191
Income Tax Act, 1961 - Section 260A, 80IB
High Courts05 Oct 2015
The Commissioner of Income Tax Central-II, Mumbai Vs Gurinder Singh Bawa
Bombay High Court · (2015) 10 BOM CK 0190
Income Tax Act, 1961 - Section 132, 143(1), 143(2), 143(3), 153A