High Courts12 Oct 2015
DBC Port Logistics Ltd. Vs Union of India
Bombay High Court · (2015) 326 ELT 244
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 841 of 3,660
High Courts12 Oct 2015Partly Allowed
Arun Rambhau Phatak and Others Vs Mahatma Phule Krushi Vidyapeeth
Bombay High Court · (2016) 2 BomCR 272 : (2016) 148 FLR 440 : (2015) 4 LLJ 685 : (2016) 1 LLN 66
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F
High Courts12 Oct 2015
Parul Hemant Mehta and Others Vs The Oriental Insurance Company Limited
Bombay High Court · (2015) 6 MhLj 840
High Courts09 Oct 2015Allowed
Bombay Cable Car Co. Pvt. Ltd. and Others Vs B.M. Jain & Sons Co. Pvt. Ltd. and Others
Bombay High Court · (2016) 194 CompCas 558
Constitution of India, 1950 - Article 142
High Courts09 Oct 2015Dismissed
National Laminate Corporation and Others Vs Euro Merchandise (India) Private Limited and Others
Bombay High Court · (2016) 1 MhLj 302
Constitution of India, 1950 - Article 136, 226, 227, 300-AMaharashtra Rent Control Act, 1999 - Section 33, 55Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(12), 13(2), 13(4), 14
High Courts09 Oct 2015Partly Allowed
Ram Mohan Vs The Mineral Exploration Corporation Limited and Others
Bombay High Court · (2015) 10 BOM CK 0072
Penal Code, 1860 (IPC) - Section 120B, 420, 477APrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts09 Oct 2015Disposed Off
Ravindra Mahadeo Kothamkar Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 775 : (2016) 1 BomCR(Cri) 242 : (2015) 4 Crimes 222
Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 3, 7
High Courts09 Oct 2015Partly Allowed
Marathwada Shikshan Prasarak Mandal Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR 529
High Courts09 Oct 2015
Bharmpal Panchal and Others Vs Union of India and Others
Bombay High Court · (2015) 325 ELT 690 : (2016) 1 MhLj 279
Constitution of India, 1950 - Article 14, 226Customs Act, 1962 - Section 110, 111(m), 112(a), 123, 127A
High Courts09 Oct 2015
Vasantrao Naik Shetkari Sahakari Trust Vs C.C.E. & Cus., Nagpur
Bombay High Court · (2015) 40 STR 1065
High Courts08 Oct 2015Dismissed
M. Jayaram Shetty Vs Vijay V. Haria and Others
Bombay High Court · (2016) 1 BomCR(Cri) 147
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts08 Oct 2015Partly Allowed
Manohar and Others Vs The Director of Vocational Education and Training, Directorate, Maharashtra State and Others
Bombay High Court · (2016) 1 ABR 206 : (2016) LabIC 353
High Courts08 Oct 2015Allowed
Vatchalabai Shankarrao Shewatkar and Others Vs Zubedabano Jahar Ahmed and Others
Bombay High Court · (2016) 1 ABR 456
Transfer of Property Act, 1882 - Section 106, 111, 111(g)
High Courts08 Oct 2015
ICICI Bank Limited Vs Anil Printers Limited and Others
Bombay High Court · (2016) 1 BomCR 390 : (2016) 1 MhLj 111
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 19(8)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(13), 13(2), 13(4), 18
High Courts08 Oct 2015Dismissed
The Deputy Conservator of Forest, Wild Life, Gondia and Others Vs Anwar Ali Khan
Bombay High Court · (2015) 147 FLR 1013 : (2015) 4 LLJ 612 : (2016) 1 LLN 84
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28
High Courts08 Oct 2015Dismissed
IFIN Commodities Ltd. Vs Rashmi Sharma and Others
Bombay High Court · (2015) 10 BOM CK 0058
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 227
High Courts08 Oct 2015Dismissed
The State of Maharashtra and Others Vs Dnyanoba Bhimrao Yadav and Others
Bombay High Court · (2016) 148 FLR 100 : (2015) 4 LLJ 367
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 2(s), 25(F)
High Courts08 Oct 2015Dismissed
Shrishkumar Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR 414
Constitution of India, 1950 - Article 226Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9
High Courts08 Oct 2015Partly Allowed
Kritik Kishore Naik and Others Vs Buddesa Bandagisa Mulla and Others
Bombay High Court · (2015) 10 BOM CK 0052
Motor Vehicles Act, 1988 - Section 166
High Courts08 Oct 2015Allowed
Shruti Ramesh Wankhede Vs Vasantrao Naik Marathwada Agricultural University, Parbhani and Others
Bombay High Court · (2015) 10 BOM CK 0051
Constitution of India, 1950 - Article 226