COURT ARCHIVE

Bombay High Court judgments

73,193 judgments · page 839 of 3,660

High Courts17 Oct 2015Dismissed

Messrs Eminent Agencies and Others Vs Bank of Baroda and Others

Bombay High Court · (2016) 1 ABR 445 : (2016) 1 BomCR 65 : (2016) 1 MhLj 40

Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(25)

High Courts16 Oct 2015

Dnyaneshwar Chintaram Kadam Vs The State of Maharashtra

Bombay High Court · (2015) 10 BOM CK 0158

Penal Code, 1860 (IPC) - Section 307, 451, 452

High Courts16 Oct 2015Allowed

Dattatraya Bajirao Lagad Vs The State of Maharashtra

Bombay High Court · (2016) 1 BomCR(Cri) 373

Penal Code, 1860 (IPC) - Section 302, 323, 34, 498-A, 504

High Courts16 Oct 2015Dismissed

Smita and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 6 ABR 664

High Courts16 Oct 2015

Sherwood Resorts Pvt. Ltd. and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 6 KarLJ 360 : (2016) 87 VST 250

Bombay Sales Tax Act, 1959 - Section 39Constitution of India, 1950 - Article 226Maharashtra Land Revenue Code, 1966 - Section 178, 182

High Courts16 Oct 2015Dismissed

National Insurance Company Limited Vs S.A. Enterprises

Bombay High Court · (2015) 10 BOM CK 0077

Arbitration Act, 1940 - Section 43Arbitration and Conciliation Act, 1996 - Section 19(2), 27, 27(1), 27(2), 27(2)(c)Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 13 Rule 9, Order 16 Rule 6, 114

High Courts16 Oct 2015

Pravin Arjun Shetkar Vs State of Goa and Others

Bombay High Court · (2015) 10 BOM CK 0010

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19Penal Code, 1860 (IPC) - Section 325, 34

High Courts15 Oct 2015Dismissed

Shaikh Jamir Sayed Saifoddin Vs Chief Officer The Municipal Council

Bombay High Court · (2015) 10 BOM CK 0202

Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 28(1), 347Industrial Disputes Act, 1947 — Section 2(k), 25G, 25N, 25LFactories Act, 1948 — Section 2(m)

High Courts15 Oct 2015

The Stock Exchange, Mumbai Vs Assistant Commissioner of Income Tax Circle 4(2) and Others

Bombay High Court · (2015) 10 BOM CK 0196

High Courts15 Oct 2015

Nitin Vs Vaishali Nitin Nagdive

Bombay High Court · (2015) ALLMR(Cri) 4482

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9

High Courts15 Oct 2015Partly Allowed

Venkatesh M. Karekar and Others Vs Rosemary Fernandes and Others

Bombay High Court · (2015) 10 BOM CK 0166

High Courts15 Oct 2015Allowed

Sanjay Vs The State of Maharashtra and Others

Bombay High Court · (2015) 10 BOM CK 0087

Criminal Procedure Code, 1973 (CrPC) - Section 300, 482Penal Code, 1860 (IPC) - Section 186, 228, 353, 355, 504

High Courts15 Oct 2015Dismissed

Jamir Sayed Saifoddin Vs The Chief Officer, The Municipal Council, Jalna

Bombay High Court · (2015) 10 BOM CK 0073

Constitution of India, 1950 - Article 21Factories Act, 1948 - Section 2(k), 2(m)Industrial Disputes Act, 1947 - Section 25G, 25L, 25N

High Courts14 Oct 2015Disposed Off

Antonio Sylvester D''Souza Vs Village Panchayat of Korgao and Others

Bombay High Court · (2015) 10 BOM CK 0171

Goa Panchayat Raj Act, 1994 - Section 178, 178(1), 178(2)

High Courts14 Oct 2015

Prabodh Jamnadas Kothari Vs Vikram Jamnadas Kothari and Others

Bombay High Court · (2015) 10 BOM CK 0168

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 3, Order 12 Rule 5, Order 12 Rule 8Evidence Act, 1872 - Section 11, 14, 32, 8, 9

High Courts14 Oct 2015

Executive Engineer Minor Irrigation Division, Pusad Vs Sitabai and Others

Bombay High Court · (2015) 10 BOM CK 0145

Employees Compensation Act, 1923 - Section 10, 12, 12(1), 12(2), 30Motor Vehicles Act, 1988 - Section 140, 141, 142, 143, 144

High Courts14 Oct 2015Dismissed

Larsen & Toubro Limited Vs State of Maharashtra and Others

Bombay High Court · (2016) 1 ABR 104

Constitution of India, 1950 - Article 226

High Courts14 Oct 2015

Jai Industrial Corporation and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 6 ABR 671 : (2016) 1 BomCR 93

Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(1), 10(3), 10(5), 10(6), 20(1)

High Courts14 Oct 2015Dismissed

Shalik Bhaurao Ade and Others Vs Medical Council of India and Others

Bombay High Court · (2016) 1 ALLMR 182

Constitution of India, 1950 - Article 19(1)(g), 226Evidence Act, 1872 - Section 45Indian Medical Council Act, 1956 - Section 10, 10A, 10B, 10C, 11

High Courts13 Oct 2015

The Commissioner of Income Tax-10 Vs Synchem Chemicals (I) Ltd.

Bombay High Court · (2015) 10 BOM CK 0189