High Courts27 Oct 2015Allowed
Sanjay Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 249
Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 837 of 3,660
High Courts27 Oct 2015Dismissed
Alka Chandewar Vs Shamshul Ishrar Khan
Bombay High Court · (2016) 1 ARBLR 488 : (2016) 1 MhLj 52
Arbitration Act, 1940 - Section 43Arbitration and Conciliation Act, 1996 - Section 16, 17, 18, 19, 2(d)Constitution of India, 1950 - Article 226, 227
High Courts27 Oct 2015
B.E. Billimoria & Co. Ltd. Vs Raheja Universal Private Ltd.
Bombay High Court · (2016) 1 ABR 424
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 27, 73
High Courts27 Oct 2015Dismissed
Jignesh Shah and Others Vs Shapoorji Pallonji & Co. Ltd. and Others
Bombay High Court · (2016) 1 BomCR 591
High Courts27 Oct 2015Dismissed
Rajeshmukar Kunjbihaari Dwivedi Vs State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 783
Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Evidence Act, 1872 - Section 27
High Courts27 Oct 2015Allowed
Shashikant Sitaram Masdekar and Others Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 421
Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 19, 7
High Courts26 Oct 2015Dismissed
R.K. Verma Vs Krishna Texoport Industries Ltd.
Bombay High Court · (2016) 5 MhLJCrl 599
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts26 Oct 2015
Crescent Amity Realtors Pvt. Ltd. Vs Chhaya Anant Gavankar and Others
Bombay High Court · (2015) 10 BOM CK 0147
Mumbai Municipal Corporation Act, 1888 - Section 351
High Courts26 Oct 2015Dismissed
The Divisional Controller, Maharashtra State Road Transport Corporation and Others Vs The Maharashtra State Transport Kamgar Sanghatana, Latur Division and Others
Bombay High Court · (2016) 1 LLJ 100
Constitution of India, 1950 - Article 136, 141, 142Motor Transport Workers Act, 1961 - Section 2(d)
High Courts26 Oct 2015Dismissed
Manohar Vs Kunal and Others
Bombay High Court · (2016) 2 BomCR 168
Representation of the People Act, 1951 - Section 100, 33, 9-A
High Courts23 Oct 2015Disposed Off
Maria Christine Rebillet Perdriau and Others Vs Goa Coastal Zone Authority Management and Others
Bombay High Court · (2015) 10 BOM CK 0172
Constitution of India, 1950 - Article 226, 227
High Courts23 Oct 2015Allowed
Laxmibai Govind Bhat Korde Vs Yeshwant Palni and Others
Bombay High Court · (2015) 10 BOM CK 0165
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 7 Rule 3, 107
High Courts23 Oct 2015Partly Allowed
The New India Assurance Company Limited and Others Vs Ramrao Lala Borse and Others
Bombay High Court · (2015) 10 BOM CK 0121
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 2(20), 3, 4, 5Motor Vehicles Act, 1988 - Section 140, 163A, 163-A, 166, 171
High Courts23 Oct 2015
The Indian Express Limited and Others Vs Chandra Prakash Shivhare
Bombay High Court · (2015) 10 BOM CK 0015
Press and Registration of Books Act, 1867 - Section 6Trade Marks Act, 1999 - Section 29(4), 7
High Courts23 Oct 2015Allowed
Radhabai and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 766 : (2016) 1 BomCR 453 : (2016) 1 MhLj 850
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 26, 27, 28, 29, 30
High Courts23 Oct 2015
Baliram and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 101, 106, 113B, 113-BPenal Code, 1860 (IPC) - Section 161, 195-A, 201, 202, 304B
High Courts23 Oct 2015Allowed
Mohammad Ali Nawabsaheb Wadwan Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 111 : (2016) 1 BomCR 69 : (2016) 1 MhLj 883
Bombay Land Requisition Act, 1948 - Section 9Constitution of India, 1950 - Article 226, 31Maharashtra Housing and Area Development Act, 1976 - Section 18, 3, 41
High Courts23 Oct 2015Disposed Off
Shri Vile Parle Kelvani Mandal and Others Vs Municipal Corporation of Greater Mumbai and Others
Bombay High Court · (2015) 6 ABR 609
Constitution of India, 1950 - Article 19(1), 19(1)(g), 226Mumbai Municipal Corporation Act, 1888 - Section 3, 313(A), 313A, 394Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 10, 11, 12, 13, 14
High Courts23 Oct 2015
CTR Manufacturing Industries Limited Vs Sergi Transformer Explosion Prevention Technologies Pvt. Ltd. and Others
Bombay High Court · (2016) 65 PTC 262
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2-A, Order 39 Rule 3, Order 7 Rule 11Patents Act, 1970 - Section 104, 25(1), 25(2), 3, 43Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(3-A)
High Courts23 Oct 2015Disposed Off
Jayant Bhimsen Joshi and Others Vs Raghavendra Bhimsen Joshi and Others
Bombay High Court · (2016) 1 BomCR 462
Bombay Court Fees Act, 1959 - Section 6(iv), 6(iv)(ha), 6(iv)(j), 6(vii), 7Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b), 99Court Fees Act, 1870 - Section 7(iv)(c)