High Courts30 Oct 2015Dismissed
Manguesh Rajaram Wagle and Others Vs Suresh D. Naik and Others
Bombay High Court · (2015) 10 BOM CK 0139
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 835 of 3,660
High Courts30 Oct 2015Dismissed
Abhijit Kishor Patil and Others Vs The Union of India and Others
Bombay High Court · (2015) 10 BOM CK 0137
High Courts30 Oct 2015Partly Allowed
Badalsingh and Others Vs Divisional Caste Certificate Scrutiny Committee No. 3 and Others
Bombay High Court · (2015) 6 ABR 655 : (2016) 1 MhLj 77
Constitution of India, 1950 - Article 341, 342
High Courts30 Oct 2015Dismissed
Ferani Hotels Pvt. Ltd. Vs The State Information Commissioner and Others
Bombay High Court · (2016) 2 ALLMR 26
Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 2(1)(c), 52(1)(f)Right to Information Act, 2005 - Section 11, 11(1), 19(1), 19(3), 2
High Courts30 Oct 2015Disposed Off
Indian Oil Corporation Ltd. Vs Artson Engineering Ltd.
Bombay High Court · (2015) 10 BOM CK 0128
Arbitration and Conciliation Act, 1996 - Section 11(6), 21, 31(3), 31(7)(a), 34Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24
High Courts29 Oct 2015Dismissed
Rajaram Mahadu Dahatonde and Others Vs Babu Mahadu Dahatonde and Others
Bombay High Court · (2016) 2 ALLMR 326
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32-MCivil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Order 22 Rule 4(iv), Order 23 Rule 1, Order 23 Rule 1(3), Order 6 Rule 17Limitation Act, 1963 - Section 5
High Courts29 Oct 2015Dismissed
Bank of Baroda Vs HDFC Bank Ltd. and Others
Bombay High Court · (2016) 1 ABR 673 : (2016) 1 BomCR 298
Negotiable Instruments Act, 1881 (NI) - Section 131, 131-A
High Courts29 Oct 2015Dismissed
Reeta Harode Vs State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0161
Constitution of India, 1950 - Article 226
High Courts29 Oct 2015
Gupta Loom Industries and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 170
Land Acquisition Act, 1894 - Section 6Maharashtra Regional and Town Planning Act, 1966 - Section 126, 127, 136
High Courts29 Oct 2015Dismissed
The New India Assurance Co. Ltd. Vs Sonall and Others
Bombay High Court · (2015) 10 BOM CK 0151
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Disposed Off
Patel Engineering Ltd. Vs Acron Developers Pvt. Ltd.
Bombay High Court · (2015) 10 BOM CK 0150
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5
High Courts29 Oct 2015Allowed
Runwal Homes Pvt. Ltd. and Others Vs Municipal Corporation of Gr. Mumbai and Others
Bombay High Court · (2015) 6 ABR 734
Maharashtra Regional and Town Planning Act, 1966 - Section 37(2)
High Courts29 Oct 2015
The New India Assurance Company Limited Vs Sunil Parsharam Garud and Others
Bombay High Court · (2016) 2 ALLMR 354
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 166, 184Penal Code, 1860 (IPC) - Section 279, 304A, 337
High Courts29 Oct 2015
Ashok and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0141
Maharashtra Co-operative Societies Act, 1960 - Section 73AMaharashtra Project Affected Persons rehabilitation Act, 1999 - Section 10, 10(6)(a), 10(6)(b), 14, 2(10)(f)
High Courts29 Oct 2015Partly Allowed
Smita Khaunte Vs Police Inspector, Panaji Town Police Station and Others
Bombay High Court · (2016) 1 BomCR(Cri) 757
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Goa Childrens Act, 2003 - Section 8, 8(2)
High Courts29 Oct 2015Allowed
Ramdas Laxmanrao Khesar and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0136
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 45General Clauses Act, 1897 - Section 6, 6(1)(c)
High Courts29 Oct 2015Dismissed
Ram and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ALLMR 214
Constitution of India, 1950 - Article 14, 16Maharashtra Universities Act, 1994 - Section 2University Grants Commission Act, 1956 - Section 14, 2, 26, 3
High Courts29 Oct 2015Dismissed
Vijay Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0134
Maharashtra Universities Act, 1994 - Section 2
High Courts29 Oct 2015Partly Allowed
Sanjay Vasant Kadam and Others Vs State of Maharashtra
Bombay High Court · (2015) 10 BOM CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(1), 161(3), 173(8), 254Evidence Act, 1872 - Section 165
High Courts29 Oct 2015
The Breach Candy Swimming Bath Trust and Others Vs Dipesh Mehta and Others
Bombay High Court · (2015) 6 ABR 709
Bombay Public Trusts Act, 1950 - Section 17, 18, 19, 2(18), 20Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39, 10, 151Specific Relief Act, 1963 - Section 36, 37, 38