High Courts19 Nov 2015Dismissed
The New India Assurance Co. Ltd. Vs Vibhavari R. Fadte and Others
Bombay High Court · (2016) 1 BomCR 254
Motor Vehicles Act, 1988 - Section 66
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 834 of 3,660
High Courts19 Nov 2015Dismissed
State of Goa and Others Vs Jose Maria Martins and Others
Bombay High Court · (2015) 11 BOM CK 0003
Land Acquisition Act, 1894 - Section 18, 4, 6
High Courts18 Nov 2015
Suresh Anant Kamat Vs The State of Goa and Others
Bombay High Court · (2015) 11 BOM CK 0051
Goa Ground Water Regulation Act, 2002 - Section 10, 11, 12, 13, 14
High Courts18 Nov 2015Dismissed
Master Sagar Prakash Chhabria Vs The Board of Control for Cricket in India and Others
Bombay High Court · (2016) 1 ABR 216 : (2016) 1 MhLj 352
Constitution of India, 1950 - Article 14, 21, 226
High Courts18 Nov 2015Dismissed
B. Ganga Transport and Sai Trade Link Joint Venture Vs Western Coalfields Limited, Coal Estate and Others
Bombay High Court · (2015) 11 BOM CK 0013
High Courts18 Nov 2015Allowed
Indus Towers Limited Vs Ashatai
Bombay High Court · (2016) 1 ABR 274 : (2016) 1 BomCR 746
Arbitration and Conciliation Act, 1996 - Section 7, 7(1), 7(2), 7(3), 7(4)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10
High Courts18 Nov 2015Dismissed
Sau. Ashadevi and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) ALLMR(Cri) 507 : (2016) 1 BomCR(Cri) 444
Criminal Procedure Code, 1973 (CrPC) - Section 173, 397, 401, 482Penal Code, 1860 (IPC) - Section 109, 201, 302, 34
High Courts17 Nov 2015
Lucille D''souza and Others Vs Union of India and Others
Bombay High Court · (2016) 1 BomCR 79
High Courts16 Nov 2015
Sangita Banshiram Jajage and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 76 : (2016) LabIC 358
High Courts30 Oct 2015Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Madhu and Others
Bombay High Court · (2015) 10 BOM CK 0187
Employees Compensation Act, 1923 - Section 10, 10(1), 2(1)(d), 30, 4Succession Act, 1925 - Section 30, 306
High Courts30 Oct 2015Disposed Off
Freedom Firm Vs Commissioner of Police, Pune and Others
Bombay High Court · (2015) 10 BOM CK 0175
Constitution of India, 1950 - Article 23(1)Criminal Procedure Code, 1973 (CrPC) - Section 164Immoral Traffic (Prevention) Act, 1956 - Section 13, 17, 18
High Courts30 Oct 2015Dismissed
SCOD 18 Networking Pvt. Ltd. and Others Vs Ministry of Information & Broadcasting and Others
Bombay High Court · (2015) 10 BOM CK 0170
Aircraft Act, 1934 - Section 5Cable Television Networks (Regulation) Act, 1995 - Section 10, 10A, 2, 2(c), 2(h)Constitution of India, 1950 - Article 19, 19(1), 19(1)(a), 19(1)(d), 19(2)
High Courts30 Oct 2015
Vinod D. Gangwal Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 376
Constitution of India, 1950 - Article 17, 226, 366Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 193, 2(g), 202, 209Information Technology Act, 2000 - Section 66A, 66B
High Courts30 Oct 2015Allowed
Tejrao Bajirao Mhaske Vs Damodhar Narayan Sawale and Others
Bombay High Court · (2015) 10 BOM CK 0163
Bombay Money Lenders Act, 1946 - Section 10Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 - Section 8AACriminal Procedure Code, 1973 (CrPC) - Section 107
High Courts30 Oct 2015Dismissed
National Insurance Co. Ltd. Vs Gangadhar Gendrao Patankar and Others
Bombay High Court · (2015) 10 BOM CK 0162
General Clauses Act, 1897 - Section 27Motor Vehicles Act, 1988 - Section 147, 147(4), 173
High Courts30 Oct 2015Allowed
Bharmana Ramu Patil and Others Vs Devappa Ranoji Sutar and Others
Bombay High Court · (2015) 10 BOM CK 0156
High Courts30 Oct 2015
Balasaheb Deoram Ghumare and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0154
Maharashtra Water Resources Regulatory Authority Act, 2005 - Section 11, 11(c), 26
High Courts30 Oct 2015
Harish Textile Engrs. Ltd. Vs Dy. Commissioner of Income Tax
Bombay High Court · (2015) 379 ITR 160 : (2016) 236 TAXMAN 420
Income Tax Act, 1961 - Section 132, 158B(b), 158BC, 158BC(c), 260A
High Courts30 Oct 2015Dismissed
Chandrakala and Others Vs Marathwada Medical Research and Rural Development Institution Ltd.
Bombay High Court · (2016) 1 ALLMR 350 : (2016) 1 MhLj 892
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1)Industrial Disputes Act, 1947 - Section 2(i), 2(k), 2(z), 28, 2AMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 26, 27, 28, 28(1), 32