Bombay Co-operative Societies Act, 1925 - Section 54Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Maharashtra Co-operative Societies Act, 1960 - Section 91

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High Courts27 Nov 2015Dismissed

Anandrao Bapuso Patil and Others Vs The State of Maharashtra

Bombay High Court · (2015) 11 BOM CK 0024

Penal Code, 1860 (IPC) - Section 302, 34

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High Courts26 Nov 2015Dismissed

Chanda Hinglas Bharati Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 ABR 550

Hindu Marriage Act, 1955 - Section 11, 17, 5, 5(i)Penal Code, 1860 (IPC) - Section 494, 495

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High Courts26 Nov 2015Dismissed

Darshan Jayant Builders and Others Vs The State of Maharashtra and Others

Bombay High Court · (2016) 2 ABR 310

Constitution of India, 1950 - Article 14, 21, 226, 39(b)Maharashtra Regional and Town Planning Act, 1966 - Section 162, 22(m), 37, 37(1)(AA)

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High Courts26 Nov 2015

Beersing Charan Karosiya and Others Vs Tanhabai Pratap Karosiya and Others

Bombay High Court · (2016) 1 ABR 175

Hindu Marriage Act, 1955 - Section 5Succession Act, 1925 - Section 263, 372, 372(3), 373, 381

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High Courts26 Nov 2015Partly Allowed

Municipal Council (Nagar Parishad) Vs Vikas Machindra Mane and Others

Bombay High Court · (2016) 1 ABR 417 : (2016) LabIC 748 : (2016) 1 LLJ 493

Constitution of India, 1950 - Article 14, 16, 226, 227Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 75, 76, 76(1)

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High Courts26 Nov 2015

Smita Prakash Chikhale and Others Vs Gajanan Yashwant Khatu

Bombay High Court · (2016) 1 ABR 198

Specific Relief Act, 1963 - Section 6, 9

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High Courts26 Nov 2015Allowed

The Oriental Insurance Company Limited Vs Jaibunbi and Others

Bombay High Court · (2016) 1 ALLMR 393

Motor Vehicles Act, 1988 - Section 147, 166

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High Courts26 Nov 2015Dismissed

Nirmal Infrastructure Private Limited Vs Aanant Developers Private Limited

Bombay High Court · (2015) 11 BOM CK 0020

Arbitration and Conciliation Act, 1996 - Section 14, 16, 17, 37(2)(b), 9Bombay Stamp Act, 1958 - Section 37Specific Relief Act, 1963 - Section 10, 14, 16, 16(b), 16(b)(c)

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High Courts24 Nov 2015Disposed Off

Arti W/o Ravi Guttedar, Vs The State of Maharashtra

Bombay High Court · (2016) MCR 487

Penal Code, 1860 (IPC) - Section 323, Section 498A, Section 504, Section 506

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High Courts24 Nov 2015Dismissed

Apex Encon Projects Pvt. Ltd. and Others Vs L & T Finance Ltd. and Others

Bombay High Court · (2015) 11 BOM CK 0048

Arbitration and Conciliation Act, 1996 - Section 2(1)(h), 3(1)(a), 31(5), 34Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27

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High Courts24 Nov 2015

Kirti Sohan Modi and Others Vs Creation

Bombay High Court · (2015) 11 BOM CK 0042

Easements Act, 1882 - Section 62, 63Presidency Small Cause Courts Act, 1882 - Section 41

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High Courts24 Nov 2015Dismissed

Rashmi Hemant Bhave and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 11 BOM CK 0038

Land Acquisition Act, 1894 - Section 11, 12, 17, 4, 4(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(5), 10(6)

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High Courts24 Nov 2015

R.B. Shreeram Durgaprasad Vs The Commissioner of Income Tax, Vidarbha and Marathwada

Bombay High Court · (2016) 237 TAXMAN 189

Income Tax Act, 1922 - Section 34Income Tax Act, 1961 - Section 147, 147(a), 148, 149, 150

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