COURT ARCHIVE

Bombay High Court judgments

73,193 judgments · page 836 of 3,660

High Courts29 Oct 2015Disposed Off

Caps & Tabs Trading Company and Others Vs Elder Pharmaceuticals Limited

Bombay High Court · (2015) 10 BOM CK 0124

Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5

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High Courts29 Oct 2015Allowed

Dhananjai Kumar Pandey Vs Central Bureau of Investigation/Anti Corruption Bureau

Bombay High Court · (2015) 10 BOM CK 0120

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120-B, 415, 420

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High Courts29 Oct 2015

Central Bureau of Investigation Vs M.S. Srinivasan and Others

Bombay High Court · (2015) 10 BOM CK 0117

Criminal Procedure Code, 1973 (CrPC) - Section 313, 314Penal Code, 1860 (IPC) - Section 120, 120 B, 120B, 202, 302Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2), 19

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High Courts29 Oct 2015

Meru Cab Company Private Limited Vs Sudhir Bhosale and Others

Bombay High Court · (2015) 10 BOM CK 0116

Arbitration and Conciliation Act, 1996 - Section 9

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High Courts29 Oct 2015

Gulmali Amrullah Babul and Others Vs Shabbir Salebhai Mahimwala

Bombay High Court · (2015) 10 BOM CK 0115

Arbitration and Conciliation Act, 1996 - Section 11, 17, 28(1)(a), 36, 37Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 39 Rule 1, 2(16), 36, 37Evidence Act, 1872 - Section 3

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High Courts29 Oct 2015Dismissed

Nirmalkumar Vs The Union of India and Others

Bombay High Court · (2015) 10 BOM CK 0013

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High Courts29 Oct 2015Allowed

Mallika Sherawat Vs State of Maharashtra and Others

Bombay High Court · (2015) 10 BOM CK 0012

Cinematograph Act, 1952 - Section 5A, 5B, 5DCriminal Procedure Code, 1973 (CrPC) - Section 200, 201, 202, 203, 204Penal Code, 1860 (IPC) - Section 292, 79

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High Courts28 Oct 2015Disposed Off

Goa Housing Board Vs Luis F. De Piedade Lobo and Others

Bombay High Court · (2015) 10 BOM CK 0184

Land Acquisition Act, 1894 - Section 11, 18, 23, 23(1-A), 23(2)

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High Courts28 Oct 2015Disposed Off

Meghanath Pandurang Divkar Vs State of Goa and Others

Bombay High Court · (2015) 10 BOM CK 0160

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Goa Childrens Act, 2003 - Section 8(2)

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High Courts28 Oct 2015Dismissed

State of Maharashtra Vs Sanjiv Bhimrao Kamble and Others

Bombay High Court · (2015) 10 BOM CK 0157

Penal Code, 1860 (IPC) - Section 34, 498-A

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High Courts28 Oct 2015Allowed

Vasant Vithal Gawand Vs Shantaram Tukaram Gawand and Others

Bombay High Court · (2015) 6 ABR 798 : (2016) 2 ALLMR 235 : (2016) 1 MhLj 89

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High Courts28 Oct 2015Dismissed

Kishan Lal Bishnoi and Others Vs The Authorised Officer and Others

Bombay High Court · (2015) 10 BOM CK 0114

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 16, 17, 19(3), 6, 8Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1), 13(2), 13(4), 14

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High Courts28 Oct 2015

Dhimant Hiralal Thakar Vs The Commissioner of Income Tax B.C. II

Bombay High Court · (2016) 282 CTR 87 : (2016) 380 ITR 275 : (2016) 236 TAXMAN 181

Income Tax Act, 1961 - Section 143(3), 256(1), 30, 31, 32

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High Courts28 Oct 2015Dismissed

XYZ Vs Union of India

Bombay High Court · (2015) 326 ELT 242

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High Courts27 Oct 2015Disposed Off

Jayshree D/o Gangadhar Padalwar Aurangabad Vs The State of Maharashtra

Bombay High Court · (2016) MCR 444

Constitution of India, 1950 - Article 226

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High Courts27 Oct 2015Dismissed

Uttamrao Vs State of Maharashtra

Bombay High Court · (2016) 3 AIRBomRCri 324 : (2016) ALLMRCri 2954 : (2016) 4 BomCR(Cri) 810 : (2016) MCR 834 : (2015) 46 RCRCriminal 125 : (2017) 2 RCRCriminal 129

Prevention of Corruption Act, 1988 - Section 13(2)(1)(d), Section 19(3), Section 7

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High Courts27 Oct 2015Allowed

Hemant Tukaram Karande Vs State of Maharashtra

Bombay High Court · (2016) ALLMR(Cri) 522

Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 313Penal Code, 1860 (IPC) - Section 341, 354, 376

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High Courts27 Oct 2015

Vaibhav Basantkumar Shukla and Others Vs Lorna Cordeiro and Others

Bombay High Court · (2015) 10 BOM CK 0146

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11(a), Order 7 Rule 11(d)

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High Courts27 Oct 2015Dismissed

Swami Vivekanand Shikshan Sanstha, Itkheda and Others Vs Presiding Officer, School Tribunal and Others

Bombay High Court · (2016) 2 ALLMR 100

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9

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High Courts27 Oct 2015Allowed

Jain Social Group, Nashik and Others Vs Jain Social Groups International Federation and Others

Bombay High Court · (2015) 10 BOM CK 0109

Arbitration and Conciliation Act, 1996 - Section 34

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