High Courts21 Sept 2015Dismissed
Maroti Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0209
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 848 of 3,660
High Courts21 Sept 2015Allowed
Baba Bangal Dargah & Masjid Wakf Committee and Others Vs Sayad Hamid Abdul Latif and Others
Bombay High Court · (2015) 09 BOM CK 0202
Bombay Public Trusts Act, 1950 - Section 72
High Courts21 Sept 2015Dismissed
Shankarlal Bhau Dhande Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4050
Penal Code, 1860 (IPC) - Section 376, 506(2)
High Courts21 Sept 2015
Gopikishan Bhagwatiprasad Tibra Vs Shikshan Sahakari Bank Limited, Nagpur and Others
Bombay High Court · (2015) 09 BOM CK 0161
Contract Act, 1872 - Section 133Maharashtra Co-operative Societies Act, 1960 - Section 101, 105, 154
High Courts21 Sept 2015Disposed Off
Maheshkumar Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0142
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2
High Courts21 Sept 2015Partly Allowed
Dilip Narayan Chaudhari and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0141
Land Acquisition Act, 1894 - Section 11, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 12(2), 24, 24(1), 24(2)
High Courts21 Sept 2015
Bhausaheb Pandurang Waghaskar and Others Vs Gangubai Bal Krishna Lahare and Others
Bombay High Court · (2015) 09 BOM CK 0129
Constitution of India, 1950 - Article 254Hindu Succession Act, 1956 - Section 23, 6, 8
High Courts21 Sept 2015
Nagnath and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 308
Evidence Act, 1872 - Section 114(b), 133Penal Code, 1860 (IPC) - Section 201, 302, 323, 34
High Courts21 Sept 2015Allowed
Bapu and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 34, 341, 452
High Courts21 Sept 2015Allowed
Sunil and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 357(1)Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 209, 302, 307, 323, 34
High Courts21 Sept 2015Partly Allowed
Shamrao Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0028
High Courts21 Sept 2015Dismissed
Akkadian Housing and Infrastructure Pvt. Ltd. and Others Vs Pantheon Infrastructure Pvt. Ltd. and Others
Bombay High Court · (2015) 09 BOM CK 0022
High Courts16 Sept 2015Allowed
Chanda Khand Sahakari Shetkari Kharedi Vikri Sanstha Vs Dattatraya Ramchandra Gaund and Others
Bombay High Court · (2016) 148 FLR 102 : (2015) 4 LLJ 307
Payment of Gratuity Act, 1972 - Section 4, 4(6)(b)(i), 4(6)(b)(ii), 7Penal Code, 1860 (IPC) - Section 408
High Courts16 Sept 2015
Tarun Ratnani Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4069
Maharashtra Protection of Interest of Depositors (Financial Establishment) Act, 1999 - Section 11, 9Penal Code, 1860 (IPC) - Section 120(b), 420Prize Chits and Money Circulation Schemes Banning Act, 1978 - Section 3, 5, 6
High Courts16 Sept 2015
Motiram Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0208
High Courts16 Sept 2015
Commissioner of Income Tax-24 Vs Trend Electronics
Bombay High Court · (2015) 379 ITR 456
Income Tax Act, 1961 - Section 139, 143(1), 143(3), 147, 148
High Courts16 Sept 2015Allowed
Mahendra Rambhau Kale Vs State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0193
High Courts16 Sept 2015Allowed
Shivaji Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 304
High Courts16 Sept 2015Dismissed
Bansi Vs Bhagchand and Others
Bombay High Court · (2015) 09 BOM CK 0169
High Courts16 Sept 2015Partly Allowed
Banu Ramchandra Borgaonkar and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(3), 361Penal Code, 1860 (IPC) - Section 34, 341, 342, 361, 363