High Courts15 Sept 2015Dismissed
In Re: Indian Seamless Enterprises Limited
Bombay High Court · (2015) 129 CLA 429 : (2015) 193 CompCas 25
Income Tax Act, 1922 - Section 2(6a)Income Tax Act, 1961 - Section 2(22), 2(6A), 2(6-A), 281, 281(1)
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 850 of 3,660
High Courts15 Sept 2015Allowed
Gopikisan Vs Indubai and Others
Bombay High Court · (2015) 09 BOM CK 0009
Arbitration and Conciliation Act, 1996 - Section 37(1)Bombay Civil Courts Act, 1869 - Section 21, 28, 5, 8Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 115, 145
High Courts14 Sept 2015Dismissed
Subhash Pralhad Chaware and Others Vs Vaishali Subhash Chaware
Bombay High Court · (2015) 09 BOM CK 0286
Protection of Women From Domestic Violence Act, 2005 - Section 12, 2, 2(f)
High Courts14 Sept 2015Allowed
Pranjali Vs State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0281
Constitution of India, 1950 - Article 141, 226
High Courts14 Sept 2015Dismissed
Bhima Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0280
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts14 Sept 2015Allowed
Dipak Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0279
Criminal Procedure Code, 1973 (CrPC) - Section 313, 91Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 109, 302, 307, 34, 366
High Courts14 Sept 2015
Chandulal Meghraj Upadhyay and Others Vs Vithal Marotrao Shaktikar and Others
Bombay High Court · (2015) 09 BOM CK 0264
Motor Vehicles Act, 1988 - Section 166, 173
High Courts14 Sept 2015Partly Allowed
Pramod Vs Vasantrao Ganpatrao Gurjar and Others
Bombay High Court · (2015) 09 BOM CK 0263
Motor Vehicles Act, 1988 - Section 166
High Courts14 Sept 2015Dismissed
The State of Maharashtra Vs Balu Gena Sarvade and Others
Bombay High Court · (2015) ALLMR(Cri) 4062
Criminal Procedure Code, 1973 (CrPC) - Section 377Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307Probation of Offenders Act, 1958 - Section 11(2), 4, 5
High Courts14 Sept 2015Dismissed
Balu Waman Deshmukh and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4049
Penal Code, 1860 (IPC) - Section 302, 304, 307, 323, 34
High Courts14 Sept 2015Dismissed
H.C. Jangipuria Vs P. Madhavan and Others
Bombay High Court · (2015) ALLMR(Cri) 4031
Customs Act, 1962 - Section 108, 135(1)(a)(i), 135(1)(b)(i)Penal Code, 1860 (IPC) - Section 34
High Courts14 Sept 2015Dismissed
Roshanbee and Others Vs Meenakshi and Others
Bombay High Court · (2015) 09 BOM CK 0199
Hindu Succession Act, 1956 - Section 8
High Courts14 Sept 2015
Bharat and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0176
Penal Code, 1860 (IPC) - Section 306, 34, 406, 498-A
High Courts14 Sept 2015Dismissed
Baban Kashinath Hase Vs Maharashtra State Road Transport Corporation and Others
Bombay High Court · (2015) 09 BOM CK 0135
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A
High Courts14 Sept 2015
Suryabhan Vs Bhagirathibai
Bombay High Court · (2015) 09 BOM CK 0134
Evidence Act, 1872 - Section 102, 68Succession Act, 1925 - Section 59, 61, 63
High Courts14 Sept 2015Partly Allowed
Ramprakash Ramprasad Yadav and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0123
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302, 34, 341, 397, 448
High Courts14 Sept 2015Partly Allowed
Santosh Balappa Alkunte Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0109
Penal Code, 1860 (IPC) - Section 300, 302, 304, 304-I, 304-II
High Courts14 Sept 2015Disposed off
Mare Maritime Singapore Pte. Ltd. Vs M.T. Everrich 8
Bombay High Court · (2015) 09 BOM CK 0038
High Courts14 Sept 2015Partly Allowed
Shantaram Hari Mane Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0036
Penal Code, 1860 (IPC) - Section 300, 302, 304, 304-I, 304-II
High Courts14 Sept 2015
The Bombay Mutton Dealer Association and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 BomCR 171
Constitution of India, 1950 - Article 14, 15, 19(1)(g), 21, 51A(g)