COURT ARCHIVE

Bombay High Court judgments

73,256 judgments · page 858 of 3,663

High Courts08 Sept 2015Dismissed

Viratna Vidyabanich and Others Vs Mohan J. Jhangiani and Others

Bombay High Court · (2015) 5 BomCR 565

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11, 11(3), 12, 12 (2), 12(2)Civil Procedure Code, 1908 (CPC) - Section 86, 86 (4), 86 (4)(c), 86(1), 86(4)(c)Constitution of India, 1950 - Article 227

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High Courts08 Sept 2015Disposed off

A.K. Kumaran Nair Vs Union of India and Others

Bombay High Court · (2015) 09 BOM CK 0060

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High Courts08 Sept 2015Allowed

Deelip Manga Chaudhary Vs The Managing Director, The Maharashtra State Co-operative Marketing Federation Ltd. and Others

Bombay High Court · (2016) 1 ALLMR 593 : (2016) 1 BomCR 366 : (2015) 147 FLR 557 : (2016) 2 MhLj 465

Industrial Disputes Act, 1947 - Section 2(rr)Payment of Wages Act, 1936 - Section 2 (vi), 7

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High Courts08 Sept 2015

The Commissioner of Income Tax Vs V.S. Dempo and Company Pvt. Ltd.

Bombay High Court · (2015) 378 ITR 323

Income Tax Act, 1961 - Section 159, 168, 171, 172, 194C

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High Courts07 Sept 2015Dismissed

Chintaman Kisan Khandare Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0292

Penal Code, 1860 (IPC) - Section 302

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High Courts07 Sept 2015Partly Allowed

Tukaram Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0291

Penal Code, 1860 (IPC) - Section 300, 302, 304, 307

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High Courts07 Sept 2015Allowed

Harvinder Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 4046

Penal Code, 1860 (IPC) - Section 307, 308, 34, 353

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High Courts07 Sept 2015

Ashish and Others Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0214

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 34, 395

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High Courts07 Sept 2015Dismissed

Central Bureau of Investigation Vs Pradeep Bhagwanrao Kulkarni

Bombay High Court · (2015) 09 BOM CK 0167

Prevention of Corruption Act, 1988 - Section 13(2), 7

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High Courts07 Sept 2015Allowed

Janardhan Ramaji Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0131

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302

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High Courts07 Sept 2015Allowed

Rahul Ramesh Burte and Others Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0105

Arms Act, 1959 - Section 25, 4Bombay Police Act, 1951 - Section 135, 37Criminal Procedure Code, 1973 (CrPC) - Section 110, 294, 313, 374

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High Courts07 Sept 2015Dismissed

Zee News Ltd. Vs Sonika Tiwari and Others

Bombay High Court · (2016) 2 BomCR 268 : (2016) 148 FLR 436 : (2016) LLR 328

Industrial Disputes Act, 1947 - Section 25FMaternity Benefits Act, 1961 - Section 10, 12, 6, 8, 9

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High Courts07 Sept 2015Dismissed

Sejal Sushant Naik and Others Vs Nikhil Madhukar Sadhale and Others

Bombay High Court · (2015) 6 ALLMR 387

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High Courts07 Sept 2015Dismissed

Yespal Keval Singh Chandi and Others Vs Union of India and Others

Bombay High Court · (2016) 2 ALLMR 146 : (2015) 6 BomCR 373

Constitution of India, 1950 - Article 226

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High Courts07 Sept 2015Allowed

Deepak Bapurao Yedage Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 4453

Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 105, 302, 307, 324, 452

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High Courts07 Sept 2015Dismissed

Shruti Ranjan Chike and Others Vs MGM College of Engineering and Technology and Others

Bombay High Court · (2015) 09 BOM CK 0046

Constitution of India, 1950 - Article 226

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High Courts07 Sept 2015Dismissed

Life Insurance Corporation of India Vs Alexander Pothen and Others

Bombay High Court · (2015) 09 BOM CK 0043

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 2 Rule 2, Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 33Constitution of India, 1950 - Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15, 2(e)

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High Courts04 Sept 2015

Assistant Commissioner of Income Tax Vs Kamlakar Moghe

Bombay High Court · (2015) 378 ITR 561 : (2016) 236 TAXMAN 439

Income Tax Act, 1961 - Section 260A, 48(1), 48(i), 49, 54EC

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High Courts04 Sept 2015Allowed

The Training Manager, Zonal Training Centre, Punjab National Bank and Others Vs Meerabai and Others

Bombay High Court · (2015) 09 BOM CK 0275

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High Courts04 Sept 2015Disposed Off

Jaya Sagade Vs State of Maharashtra

Bombay High Court · (2016) 1 ALLMR 115 : (2015) 5 BomCR 633 : (2016) 1 DMC 446 : (2016) 1 MhLj 947

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1-A, 89Constitution of India, 1950 - Article 14, 15(3), 19, 21Family Courts Act, 1984 - Section 6, 9

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