High Courts04 Sept 2015Dismissed
Bharatiya Rashtriya Shikshan Sanstha Lohara and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 09 BOM CK 0195
COURT ARCHIVE
Bombay High Court judgments
73,256 judgments · page 859 of 3,663
High Courts04 Sept 2015Dismissed
Bandu and Others Vs Maroti and Others
Bombay High Court · (2015) 09 BOM CK 0194
Civil Procedure Code, 1908 (CPC) - Section 100Contract Act, 1872 - Section 15, 46Specific Relief Act, 1963 - Section 15
High Courts04 Sept 2015Allowed
Raghunath Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0181
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts04 Sept 2015Allowed
Kishor Kakumal Keswani and Others Vs Pushpa Mangharam Galani and Others
Bombay High Court · (2015) 09 BOM CK 0101
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 245(2), 397, 397(1), 399, 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Sept 2015Dismissed
Jai Neptune Co-operative Housing Society Limited Vs Lotus Logistics and Developers Pvt. Ltd. and Others
Bombay High Court · (2015) 6 ARBLR 232 : (2015) 6 BomCR 106
Arbitration and Conciliation Act, 1996 - Section 9Maharashtra Regional and Town Planning Act, 1966 - Section 19
High Courts04 Sept 2015Dismissed
Nanda and Others Vs Chhotubhai Kasambhai Inamdar
Bombay High Court · (2015) 6 ABR 23 : (2016) 2 ALLMR 162 : (2015) 5 BomCR 674
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 58(c)
High Courts04 Sept 2015Disposed off
Aditya Birla Finance Limited Vs Carnet Elias Fernandes and Others
Bombay High Court · (2016) 1 ABR 722 : (2015) 6 ARBLR 293 : (2015) 5 BomCR 649
Arbitration and Conciliation Act, 1996 - Section 12, 17, 36, 8, 9Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Sept 2015Dismissed
The Village Panchayat of Betqui-Candola Vs Goan Paradise and Others
Bombay High Court · (2015) 09 BOM CK 0056
Goa Panchayat Raj Act, 1994 - Section 47, 47-B, 66(2), 66(7)Water (Prevention and Control of Pollution) Act, 1974 - Section 25
High Courts04 Sept 2015Partly Allowed
Fatima Gomes Furtado and Others Vs Indirabai Vinayak Lotlikar and Others
Bombay High Court · (2016) 2 ALLMR 142
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 26, Order 26 Rule 9
High Courts04 Sept 2015Partly Allowed
Joaquim Antonio Pacheco and Others Vs Gopal Datta Varik and Others
Bombay High Court · (2015) 09 BOM CK 0001
Maharashtra Land Revenue Code, 1966 - Section 105
High Courts03 Sept 2015Allowed
Kailas Vs State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0285
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts03 Sept 2015Dismissed
Krishnakumar Parasram Ujaone and Others Vs The Presiding Officer, Additional School Tribunal and Others
Bombay High Court · (2015) 09 BOM CK 0274
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9
High Courts03 Sept 2015Disposed Off
Deputy Conservator of Forest and Others Vs Purushottam and Others
Bombay High Court · (2015) 09 BOM CK 0273
High Courts03 Sept 2015Partly Allowed
Oriental Insurance Company Vs Ashok and Others
Bombay High Court · (2015) 09 BOM CK 0262
Employees Compensation Act, 1923 - Section 22, 30
High Courts03 Sept 2015Partly Allowed
Prakash Harinarayan Mantri Vs Sumitra Gajanan Wagh and Others
Bombay High Court · (2015) 09 BOM CK 0261
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 15Motor Vehicles Act, 1988 - Section 166, 173
High Courts03 Sept 2015Partly Allowed
Raju and Others Vs The State of Maharashtra
Bombay High Court · (2015) 09 BOM CK 0256
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts03 Sept 2015Dismissed
Pratibha Praful Vhanale Vs Ichalkaranji Mahila Sahakari Bank Ltd. and Others
Bombay High Court · (2015) 09 BOM CK 0249
Constitution of India, 1950 - Article 226
High Courts03 Sept 2015Partly Allowed
Krishna Bombo Naik Dessai and Others Vs Shaba Bombo Fogir and Others
Bombay High Court · (2015) 09 BOM CK 0230
Maharashtra Land Revenue Code, 1966 - Section 105
High Courts03 Sept 2015
Purnima Sanjeev Ghadi Vs The State of Goa and Others
Bombay High Court · (2015) 09 BOM CK 0225
High Courts03 Sept 2015Dismissed
Bapuso Bharamappa Chougule Vs Sanmati Sahakari Bank Ltd. and Others
Bombay High Court · (2015) 09 BOM CK 0221
Constitution of India, 1950 - Article 226