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Bombay High Court judgments

73,256 judgments · page 861 of 3,663

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High Courts02 Sept 2015Allowed

Rashtrasant Tukadoji Maharaj Nagpur University and Others Vs Hon''ble Member and Others

Bombay High Court · (2015) 5 BomCR 508 : (2015) 147 FLR 752 : (2016) 2 MhLj 454

Bombay Shops and Establishments Act, 1948 - Section 2(25), 2(27), 2(29), 2(4), 2(8)Constitution of India, 1950 - Article 14Factories Act, 1948 - Section 2, 2(m)
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High Courts02 Sept 2015Partly Allowed

Vasant Vs Sanyogita Vasant Pawar and Others

Bombay High Court · (2015) 09 BOM CK 0165

Criminal Procedure Code, 1973 (CrPC) - Section 125, 127Hindu Adoptions and Maintenance Act, 1956 - Section 20, 20(3)
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High Courts02 Sept 2015

Sudhakar and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 4448

Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34
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High Courts02 Sept 2015

Shabbir Khan and Others Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0163

Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 332
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High Courts02 Sept 2015Allowed

Ramdas and Others Vs The Additional Collector and Others

Bombay High Court · (2015) 09 BOM CK 0157

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High Courts02 Sept 2015Allowed

Santosh Gopal Nayar and Others Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0104

Arms Act, 1959 - Section 25(1)(a), 27(1)Penal Code, 1860 (IPC) - Section 392, 395
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High Courts02 Sept 2015Allowed

Somnath Dhanaji Gavli Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0096

Penal Code, 1860 (IPC) - Section 300, 302, 304-II
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High Courts02 Sept 2015Dismissed

Rameshwar Madhavrao Bachkar Vs Pratibha R. Bachkar

Bombay High Court · (2015) 5 BomCR 616

Civil Procedure Code, 1908 (CPC) - Section 126Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 313Family Courts Act, 1984 - Section 10, 10(1), 10(2), 10(3), 9
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High Courts02 Sept 2015Dismissed

Sahebrao Pundlikrao Vidhale and Others Vs Harishkumar Hanumandas Malpani

Bombay High Court · (2015) 6 ABR 340 : (2015) 6 ALLMR 863 : (2015) 5 BomCR 662 : (2016) 1 MhLj 499

Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 8Specific Relief Act, 1963 - Section 13(a), 17
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High Courts02 Sept 2015Allowed

Malini Murlidhar Nair and Others Vs Rajan Handa and Others

Bombay High Court · (2015) 6 ALLMR 397

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 6 Rule 14A (8), Order 6 Rule 14A(8)
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High Courts02 Sept 2015Partly Allowed

The Divisional Controller, Maharashtra State Road Transport Corporation Vs Abdul Karim Saifansab Javalge

Bombay High Court · (2016) 1 ABR 655 : (2015) 6 ALLMR 835 : (2015) 5 BomCR 551 : (2016) 1 MhLj 916

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 32, 4, 42, 44, 5
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High Courts02 Sept 2015Dismissed

Akbar Intijarul Ansari Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0047

Penal Code, 1860 (IPC) - Section 300, 302, 304-I, 304-II, 506
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High Courts01 Sept 2015

Sunil Agnihotri Productions Vs Union of India and Others

Bombay High Court · (2015) 09 BOM CK 0302

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 73A, 87
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High Courts01 Sept 2015Dismissed

Bisan Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0289

Evidence Act, 1872 - Section 106, 27, 8Penal Code, 1860 (IPC) - Section 302
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High Courts01 Sept 2015Partly Allowed

Rameshwar Balabhau Mangale Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0288

Penal Code, 1860 (IPC) - Section 300, 302, 304, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(2)(v)
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High Courts01 Sept 2015Dismissed

Damco India Pvt. Ltd. Vs Union of India

Bombay High Court · (2015) 40 STR 216

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 65(105)(zzb)
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High Courts01 Sept 2015Disposed Off

Sita Shripad Narvekar and Others Vs Auduth Timblo

Bombay High Court · (2015) 09 BOM CK 0224

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 12
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High Courts01 Sept 2015Partly Allowed

Limbaji and Others Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0212

Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34, 498-A
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High Courts01 Sept 2015Partly Allowed

Kalawatibai Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0211

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304
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High Courts01 Sept 2015

Shankar and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 09 BOM CK 0205

Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 342
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