COURT ARCHIVE

Bombay High Court judgments

73,262 judgments · page 862 of 3,664

High Courts01 Sept 2015Partly Allowed

Rameshwar Balabhau Mangale Vs State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0288

Penal Code, 1860 (IPC) - Section 300, 302, 304, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(2)(v)

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High Courts01 Sept 2015Dismissed

Damco India Pvt. Ltd. Vs Union of India

Bombay High Court · (2015) 40 STR 216

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 65(105)(zzb)

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High Courts01 Sept 2015Disposed Off

Sita Shripad Narvekar and Others Vs Auduth Timblo

Bombay High Court · (2015) 09 BOM CK 0224

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 12

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High Courts01 Sept 2015Partly Allowed

Limbaji and Others Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0212

Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34, 498-A

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High Courts01 Sept 2015Partly Allowed

Kalawatibai Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0211

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304

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High Courts01 Sept 2015

Shankar and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 09 BOM CK 0205

Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 342

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High Courts01 Sept 2015Dismissed

Sanjay Chintaman Patil Vs Puna and Others

Bombay High Court · (2015) 09 BOM CK 0204

Penal Code, 1860 (IPC) - Section 201, 302

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High Courts01 Sept 2015Allowed

Duryodhan Vs The Managing Director, Maharashtra State Electricity Board and Others

Bombay High Court · (2015) 09 BOM CK 0188

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High Courts01 Sept 2015Partly Allowed

Santosh Parasram Rathod Vs The State of Maharashtra

Bombay High Court · (2015) 09 BOM CK 0162

Penal Code, 1860 (IPC) - Section 302, 304, 320, 326

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High Courts01 Sept 2015

Babloo and Others Vs State of Maharshtra

Bombay High Court · (2015) 09 BOM CK 0155

Penal Code, 1860 (IPC) - Section 34, 363, 366-A, 376

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High Courts01 Sept 2015Allowed

Ramkrishna Bhaskar Prabhudesai Vs Mrinal Sushil Prabhudesai and Others

Bombay High Court · (2015) 09 BOM CK 0108

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 32(1), Order 39 Rule 2A, 2(14), 36Constitution of India, 1950 - Article 226, 227

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High Courts01 Sept 2015

Essel Propack Limited Vs Essel Kitchenware Limited and Others

Bombay High Court · (2015) 09 BOM CK 0107

Civil Procedure Code, 1908 (CPC) - Section 20Copyright Act, 1957 - Section 62, 62(2)Evidence Act, 1872 - Section 106

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High Courts01 Sept 2015Partly Allowed

Balaji Vishwanath Mane Vs The State of Maharashtra

Bombay High Court · (2015) 4 BomCR(Cri) 1

Penal Code, 1860 (IPC) - Section 300, 302, 304

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High Courts01 Sept 2015Dismissed

State of Maharashtra and Others Vs Sandeep Laxman Tirukhe and Others

Bombay High Court · (2015) 4 BomCR(Cri) 4

Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 304-B, 306, 34, 498-A

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High Courts01 Sept 2015