High Courts13 Jul 1906
Navalbai Fulchand Vs Sivubai Genu Korpe
Bombay High Court · (1906) 8 BOMLR 761
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Bombay High Court judgments
76,704 judgments · page 3,828 of 3,836
High Courts13 Jul 1906
Kaji Inus Kaji Bapu Vs Kaji Inus Kajiba
Bombay High Court · (1906) 8 BOMLR 576
Transfer of Property Act, 1882 — Section 99
High Courts12 Jul 1906Allowed
Abdeali Gulamhusen Vs Yusufali Alibhai
Bombay High Court · (1906) 8 BOMLR 570
High Courts11 Jul 1906Allowed
Gangabai Vs Shridhar Annaji Kulkarni
Bombay High Court · (1906) 8 BOMLR 642
High Courts05 Jul 1906Allowed
Narayan Sadashiv Vs Nimba Hari Shimpi
Bombay High Court · (1906) 8 BOMLR 547
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts25 Jun 1906Dismissed
Narayan Shankar Rajwade Vs The Secretary of State for India
Bombay High Court · (1906) 8 BOMLR 543
Civil Procedure Code, 1908 (CPC) — Section 17(c)
High Courts23 Jun 1906Dismissed
In Re : Cassumali Javerbhai Pirbhai
Bombay High Court · (1906) 8 BOMLR 883
Trusts Act, 1882 — Section 20
High Courts22 Jun 1906Allowed
Chandrasang Himatsang Vs Mohansang Hamirsang
Bombay High Court · (1906) 8 BOMLR 705
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts22 Jun 1906Dismissed
Emperor Vs Ghanasham Ramchandra Mantri
Bombay High Court · (1906) 8 BOMLR 538
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 201
High Courts21 Jun 1906Dismissed
Kannepalli Suryanarayana Vs Pucha Venkataramana
Bombay High Court · (1906) 8 BOMLR 700
High Courts21 Jun 1906Dismissed
Sirdar Meru Vs Jetha Bhai Amirbhai
Bombay High Court · (1906) 8 BOMLR 513
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts21 Jun 1906Dismissed
Bhudilal Manji Vs Morarji Premji
Bombay High Court · (1906) 8 BOMLR 522
High Courts21 Jun 1906
Abaji Annaji Vs Luxman Tukaram
Bombay High Court · (1906) 8 BOMLR 553
Evidence Act, 1872 — Section 92
High Courts15 Jun 1906Allowed
Raghunathji Mulchand Vs Varjiwandas Madanjee
Bombay High Court · (1906) 8 BOMLR 525
Evidence Act, 1872 — Section 111
High Courts15 Jun 1906Dismissed
Emperor Vs Mahamadbuksh Karimbuksh
Bombay High Court · (1906) 8 BOMLR 507
Criminal Procedure Code, 1898 (CrPC) — Section 188Evidence Act, 1872 — Section 29Extradition Act, 1903 — Section 10
High Courts12 Jun 1906Dismissed
Maharaj Kumar Babu Ganeswar Vs Mohunt Ganesh Das
Bombay High Court · (1906) 8 BOMLR 719
Public Demands Recovery Act — Section 17
High Courts25 May 1906Allowed
Maniram Vs Seth Rupchand
Bombay High Court · (1906) 8 BOMLR 501
Limitation Act, 1908 — Section 19
High Courts24 May 1906Dismissed
Ramanathan Chetti Vs Murugappa Chetti
Bombay High Court · (1906) 8 BOMLR 498
High Courts17 May 1906Dismissed
Vasudeva Modeliar Vs Shadagopa Modeliar
Bombay High Court · (1906) 8 BOMLR 497
High Courts10 May 1906
Auseri Lal Vs Raja Maneshar Bakhsh
Bombay High Court · (1906) 8 BOMLR 491
Contract Act, 1872 — Section 16