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Bombay High Court judgments

76,704 judgments · page 3,830 of 3,836

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High Courts20 Mar 1906

Shankerappa Irappa Vs Kotrappa Channappa

Bombay High Court · (1906) 8 BOMLR 516

Civil Procedure Code, 1908 (CPC) — Section 16
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High Courts19 Mar 1906

Doddappa Tippanna Vs Somappa Ningappa

Bombay High Court · (1906) 8 BOMLR 550

Transfer of Property Act, 1882 — Section 86
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High Courts14 Mar 1906Dismissed

Ismail Mussajee Mookerdum Vs Hafiz Boo

Bombay High Court · (1906) 8 BOMLR 379

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High Courts03 Mar 1906Allowed

Lakshman Sadashiv Vs Gopal Appaji

Bombay High Court · (1906) 8 BOMLR 367

Civil Procedure Code, 1882 — Section 253, 258
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High Courts26 Feb 1906

Mathuradas Damodardas and Another Vs Vandrawandas Sunderji and Another

Bombay High Court · (1907) ILR (Bom) 222

Limitation Act, 1877 — Section 10Trusts Act, 1882 — Section 81
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High Courts26 Feb 1906

Emma Agnes Smith Vs Thomas Massey

Bombay High Court · (1906) 8 BOMLR 322

Succession Act, 1925 — Section 105
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High Courts24 Feb 1906Dismissed

Shamsudin Vs Abdul Hoosein

Bombay High Court · (1906) 8 BOMLR 252

Transfer of Property Act, 1882 — Section 6(a)
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High Courts24 Feb 1906

Damodar Laxman Lele Vs Kashinath Waman Lele

Bombay High Court · (1907) 9 BOMLR 312

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High Courts23 Feb 1906

Amolak Banechand Vs Dhondi Khandu Bhosle

Bombay High Court · (1906) 8 BOMLR 360

Trusts Act, 1882 — Section 90
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High Courts22 Feb 1906

Madhavji Bhanji Vs Ramnath Dadoba

Bombay High Court · (1906) 8 BOMLR 354

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High Courts22 Feb 1906

Emperor Vs Chinia Bhika Koli

Bombay High Court · (1906) 8 BOMLR 240

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High Courts20 Feb 1906Allowed

Bhau Mangesh Wagle Vs Ahmedbhoy Habibbhoy

Bombay High Court · (1906) 8 BOMLR 312

Mamlatdars Court Act, 1906 — Section 4
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High Courts19 Feb 1906

Nilawa Bharma Bashya Vs Krishnappa Huwappa Maistri

Bombay High Court · (1906) 8 BOMLR 350

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High Courts16 Feb 1906Dismissed

Gangamoyi Debi Vs Troiluckhya Nath Chowdhry

Bombay High Court · (1906) 8 BOMLR 375

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High Courts15 Feb 1906

In Re: Venganat Swaroopathil and Valia Nambidi

Bombay High Court · (1906) 8 BOMLR 374

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High Courts15 Feb 1906

Emperor Vs Kavtik Chaitram and Narayan Baldev Palwa

Bombay High Court · (1906) 8 BOMLR 241

Bombay Regulation Act, 1827 — Section 27
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High Courts14 Feb 1906

Emperor Vs Ismail Rustomkhan

Bombay High Court · (1906) 8 BOMLR 236

Penal Code, 1860 (IPC) — Section 372, 373
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High Courts14 Feb 1906

Emperor Vs Bhaskar Balvant Bhopatkar

Bombay High Court · (1906) 8 BOMLR 421

Penal Code, 1860 (IPC) — Section 124A
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High Courts13 Feb 1906

In Re: Ralli Bros.

Bombay High Court · (1906) 8 BOMLR 234

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High Courts13 Feb 1906

Venkappa Timappa Vs Fakirgowda Govindgowda

Bombay High Court · (1906) 8 BOMLR 346

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